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Madras High Court judgments

1,04,604 judgments · page 3,250 of 5,231

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High Courts06 Nov 1990

R. Ramachandran Vs R. Govindaraju

Madras High Court · (1992) 2 LW 460 : (1990) 2 MLJ 503

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts06 Nov 1990

K. Govindan Nair Vs Hansraj Bothra

Madras High Court · (1991) 2 MLJ 40

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
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High Courts06 Nov 1990

P. Mariappan Vs The State of Tamil Nadu and Another

Madras High Court · (1990) 2 LW 655 : (1991) 427 MLJ 1

Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 9B
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High Courts06 Nov 1990

Asia Tobacco Company Ltd. Vs Assistant Collector of C. Ex.

Madras High Court · (1991) 53 ELT 297

Central Excises and Salt Act, 1944 — Section 4
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High Courts06 Nov 1990

Madurai Metal Industries Vs Union of India

Madras High Court · (1991) 34 ECC 187 : (1991) 33 ECR 466 : (1991) 52 ELT 495

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High Courts06 Nov 1990

M.R. Arumugham Vs Velammal and Others

Madras High Court · (1991) 511 MLJ 1

Provincial Insolvency Act, 1920 — Section 6(b)
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High Courts05 Nov 1990

Kumaran Paper Products Vs State of Tamil Nadu

Madras High Court · (1991) 81 STC 420

Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 3(2), 34
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High Courts05 Nov 1990

State of Tamil Nadu Vs T.M.T. Drill (Private) Ltd.

Madras High Court · (1991) 82 STC 59

Tamil Nadu General Sales Tax Rules, 1959 — Rule 6(d)
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High Courts05 Nov 1990

Vopak Pharmaceuticals Vs Union of India

Madras High Court · (1991) 52 ELT 377

Constitution of India, 1950 — Article 14, 19
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High Courts05 Nov 1990

Commissioner of Income Tax Vs Balakrishna Textiles and others

Madras High Court · (1990) 89 CTR 224 : (1992) 193 ITR 361

Income Tax Act, 1961 — Section 143, 144, 147, 27(1), 271(1)
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High Courts05 Nov 1990

The Commissioner, Coimbatore Municipal Electrical Undertaking Vs A.V. Poulose and Others

Madras High Court · (1991) 405 MLJ 1

Payment of Gratuity Act, 1972 — Section 1(3)
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High Courts05 Nov 1990Allowed

Babu Litho Press Vs State of Tamil Nadu

Madras High Court · (2001) 124 STC 663

Tamil Nadu General Sales Tax Act, 1959 — Section 2, 7A
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High Courts02 Nov 1990

Periasami Gounder (died) and Others Vs Chinnaraj Gounder and Others

Madras High Court · (1991) 2 LW 350 : (1991) 22 MLJ 1

Registration Act, 1908 — Section 77
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High Courts02 Nov 1990Dismissed

Jayakar Fire Works and Another Vs Union of India (UOI) and Others

Madras High Court · (1993) 44 ECC 165

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High Courts02 Nov 1990

P.T. Doraiswamy Vs F. Manoharlal and Another

Madras High Court · (1991) 298 MLJ 1

Civil Procedure Code, 1908 (CPC) — Section 151, 9
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High Courts01 Nov 1990

T.N. Sivaraj Rahim Sakshi Fakhir Sahib Vs State of Tamil Nadu

Madras High Court · (1991) 190 ITR 393

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 17(4), 34, 4
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High Courts01 Nov 1990

State of Tamil Nadu Vs C.H. Simpson

Madras High Court · (1992) 197 ITR 237

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High Courts01 Nov 1990

Rajarathinam Fire Works Vs Superintendent of C. Ex.

Madras High Court · (1993) 44 ECC 259 : (1991) 52 ELT 8

Constitution of India, 1950 — Article 226
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High Courts01 Nov 1990

Saradha and Another Vs Swarnambiga Finance Corporation

Madras High Court · (1991) 387 MLJ 1

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High Courts01 Nov 1990Dismissed

Madhurani Gupta and another Vs Shairu Bux Damani and another

Madras High Court · (1990) 11 MAD CK 0007

Partnership Act, 1932 — Section 4Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 10(3)(a)(iii), 10(3)(c), 10(3)(i)(iii), 2
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