High Courts23 Nov 1990
Pathuma Beevi (died) and Another Vs Pathamuthu Joharan and Others
Madras High Court · (1991) 1 LW 233 : (1991) 322 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,247 of 5,231
High Courts23 Nov 1990
Syed Yusuf Vs O.P. Kannan Nair
Madras High Court · (1991) 327 MLJ 1
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts22 Nov 1990
Commissioner of Income Tax Vs K. Govindarajulu Naidu
Madras High Court · (1991) 190 ITR 318
Income Tax Act, 1961 — Section 148, 271(1)
High Courts21 Nov 1990
Abraham Vs The Sub Collector, Tuticorin
Madras High Court · (1991) LW(Cri) 200
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 177, 193, 342
High Courts21 Nov 1990
Dr. Mary Sheila Vs Dr. Vincent Thamburaj
Madras High Court · AIR 1991 Mad 180 : (1992) 2 DMC 497
Civil Procedure Code, 1908 (CPC) — Section 9Divorce Act, 1869 — Section 17, 18, 19, 20Family Courts Act, 1984 — Section 7
High Courts21 Nov 1990
O.N. Natarajan and Another Vs The Municipal Council
Madras High Court · (1994) 1 LW 470 : (1990) 2 MLJ 506
Tamil Nadu District Municipalities Act, 1920 — Section 3(21)
High Courts21 Nov 1990Dismissed
T.T. Verghese Vs Binny
Madras High Court · (1990) 11 MAD CK 0009
Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976 — Section 4
High Courts20 Nov 1990
Commissioner of Income Tax Vs Pondicherry Co-operative Housing Society Ltd.
Madras High Court · (1991) 90 CTR 61 : (1991) 188 ITR 671 : (1991) 56 TAXMAN 92
Income Tax Act, 1961 — Section 10(20A), 80P, 80P(1), 80P(2), 81
High Courts20 Nov 1990
Babu Rao Vs Inspector of Police and another
Madras High Court · (1991) 190 ITR 616
Criminal Procedure Code, 1973 (CrPC) — Section 451Income Tax Act, 1961 — Section 132, 132A
High Courts20 Nov 1990
Commissioner of Income Tax Vs Jayanthi Films (Madurai) Pvt. Ltd.
Madras High Court · (1992) 196 ITR 802
Income Tax Act, 1961 — Section 40
High Courts20 Nov 1990
Mrs. Meera Nireshwalia Vs State of Tamil Nadu and others
Madras High Court · (1991) CriLJ 2395 : (1990) 2 LW 621
Constitution of India, 1950 — Article 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 144Madras City Police Act, 1888 — Section 5, 6, 7
High Courts20 Nov 1990
Commissioner of Income Tax Vs Sannanna Chetty and Sons
Madras High Court · (1990) 90 CTR 42 : (1991) 190 ITR 18
Income Tax Act, 1961 — Section 156, 182(4), 2(7), 246
High Courts20 Nov 1990
The Secretary and Commissioner, Department of Public Health and Others Vs Dr. G. Chowdappa
Madras High Court · (1991) 24 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts20 Nov 1990
National Bank for Agricultural and Rural Development, Sterling Centre, Shivsagar Estate, Dr. Annie Besant Road, Worli, Bombay-18 Vs M/s. Gautham Constructions and Fisheries Pvt. Ltd. 17, Thirumalai Pillai Road, T. Nagar, Madras-600017 and Justice M.R. Ansari Sole Arbitrator
Madras High Court · (1990) 11 MAD CK 0011
Arbitration Act, 1940 — Section 14, 14, 14(2), 15, 15
High Courts20 Nov 1990
COMMISSIONER OF Income Tax Vs PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD.
Madras High Court · (1991) 90 CTR 61 : (1991) 188 ITR 671 : (1991) 56 TAXMAN 92
Income Tax Act, 1961 — Section 256(1)
High Courts19 Nov 1990
Ramuru Gounder and Another Vs Andalammal and Others
Madras High Court · (1992) 1 LW 87 : (1991) 2 MLJ 241(1)
Civil Procedure Code, 1908 (CPC) — Section 105(1)
High Courts19 Nov 1990
R.Y. Narayanan Vs Bank of Madurai Limited and Another
Madras High Court · (1991) 2 MLJ 82
High Courts19 Nov 1990
M/s. Pandian Tea and Produce Co. Pvt. Ltd. Vs The Sub Inspector of Police, Devala, Nilgiris
Madras High Court · (1990) 11 MAD CK 0043
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 447
High Courts19 Nov 1990
Natarajan Vs The State
Madras High Court · (1991) CriLJ 2329
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 221, 300Penal Code, 1860 (IPC) — Section 380, 404, 408, 457
High Courts16 Nov 1990
Manoj Vanaja Vs Gopu
Madras High Court · (1991) 290 MLJ 1
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24