High Courts20 Nov 2023

Selvam S/O. Perumal Vs State

Madras High Court · (2023) 11 MAD CK 0138

Tamil Nadu Scheduled Commodities (Regulation Of Distribution By Card System) Order, (1982) — Section 6(4)Essential Commodities Act, 1955 — Section 7(i)(a)(ii)Indian Penal Code, 1860 — Section 229A
High Courts17 Nov 2023

Ramu Vs State

Madras High Court · (2023) 11 MAD CK 0067

Code Of Criminal Procedure, 1973 — Section 174(3)Indian Penal Code, 1860 — Section 229A, 306
High Courts17 Nov 2023

Saravanan Vs Inspector Of Police

Madras High Court · (2023) 11 MAD CK 0066

Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 9(n), 10Indian Penal Code, 1860 — Section 229A, 506(i)Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Nov 2023

Chinnasamy Vs State

Madras High Court · (2023) 11 MAD CK 0064

Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 324, 506(ii)
High Courts17 Nov 2023

V.Santhoshkumar Vs State

Madras High Court · (2023) 11 MAD CK 0063

Indian Penal Code, 1860 — Section 120B, 229A, 302Explosive Substances Act, 1908 — Section 3
High Courts17 Nov 2023

P.Arunkumar Vs State

Madras High Court · (2023) 11 MAD CK 0062

Indian Penal Code, 1860 — Section 229A, 504, 505(1)(b)Information Technology Act, 2000 — Section 67
High Courts17 Nov 2023

Kalepu S/O. Rajani Vs State

Madras High Court · (2023) 11 MAD CK 0061

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts17 Nov 2023

Saranraj @ Gidangalan S/O. Raji Vs State

Madras High Court · (2023) 11 MAD CK 0060

Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1)(i), 4(1A), 14ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)BIndian Penal Code, 1860 — Section 229A
High Courts17 Nov 2023

Elango S/O. Murugesan Vs State

Madras High Court · (2023) 11 MAD CK 0059

Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1)
High Courts17 Nov 2023

Annamalai S/O. Varadhan Vs State

Madras High Court · (2023) 11 MAD CK 0058

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25Indian Penal Code, 1860 — Section 229A
High Courts16 Nov 2023

Sivakumar Vs State

Madras High Court · (2023) 11 MAD CK 0057

Code Of Criminal Procedure, 1973 — Section 174(3)Indian Penal Code, 1860 — Section 229A, 306
High Courts16 Nov 2023

Sivayogaraja Vs Inspector Of Police

Madras High Court · (2023) 11 MAD CK 0054

Indian Penal Code, 1860 — Section 229A, 342Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 3(A), 4, 5 (j)(ii), 6