High Courts23 Nov 2023Disposed Of
Saravanan @ Eli Vs State
Madras High Court · (2023) 11 MAD CK 0157
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aaa), 4(1)(A)(ii)Indian Penal Code, 1860 — Section 229A
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 12 of 92
High Courts22 Nov 2023
Madhesh S/O. Ganapathy Vs State
Madras High Court · (2023) 11 MAD CK 0152
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(B)IIAIndian Penal Code, 1860 — Section 229A
High Courts22 Nov 2023
Prakasam S/O. Subramanian Vs State
Madras High Court · (2023) 11 MAD CK 0151
Indian Penal Code, 1860 — Section 229A, 379, 430Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts22 Nov 2023
Sarath Kumar S/O. Kesavan Vs State
Madras High Court · (2023) 11 MAD CK 0150
Indian Penal Code, 1860 — Section 229A, 379, 430Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts21 Nov 2023
Esaiyarasan Vs State
Madras High Court · (2023) 11 MAD CK 0144
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts21 Nov 2023
Kumaran Vs State
Madras High Court · (2023) 11 MAD CK 0143
Indian Penal Code, 1860 — Section 229A, 302
High Courts21 Nov 2023
S.Vallinayagam Vs State
Madras High Court · (2023) 11 MAD CK 0142
Indian Penal Code, 1860 — Section 229A, 294(b), 420, 506(II)
High Courts21 Nov 2023
Govindasamy Vs State
Madras High Court · (2023) 11 MAD CK 0141
Tamil Nadu Scheduled Commodities (Regulation Of Distribution By Card System) Order, (1982) — Section 6(4)Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts21 Nov 2023
Vicky @ Vigneshwaran Vs State
Madras High Court · (2023) 11 MAD CK 0140
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 6(b), 24(1)
High Courts21 Nov 2023
Rajkumar Vs State
Madras High Court · (2023) 11 MAD CK 0134
Indian Penal Code, 1860 — Section 229A, 379, 430
High Courts21 Nov 2023
E.Geetha Vs State
Madras High Court · (2023) 11 MAD CK 0133
Indian Penal Code, 1860 — Section 229ATamil Nadu Prohibition Act, 1937 — Section 4(1)(A), 4(1)(a)
High Courts21 Nov 2023
Dhilipkumar S/O. Perumal Vs State
Madras High Court · (2023) 11 MAD CK 0132
Indian Penal Code, 1860 — Section 229A, 376(2)(n)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(1), 5(j)(ii), 6
High Courts21 Nov 2023
Vallarasu Vs State
Madras High Court · (2023) 11 MAD CK 0131
Indian Penal Code, 1860 — Section 229A, 392
High Courts21 Nov 2023
Ashok And Others Vs State
Madras High Court · (2023) 11 MAD CK 0130
Indian Penal Code, 1860 — Section 120(B), 299A, 302Explosive Substances Act, 1908 — Section 3
High Courts20 Nov 2023
Mahendran And Others Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0149
Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(ii)
High Courts20 Nov 2023
Ramesh Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0148
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
High Courts20 Nov 2023
Ashokkumar And Others Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0147
Indian Penal Code, 1860 — Section 229A, 323, 438, 506(ii)
High Courts20 Nov 2023
Veeralakshmi And Others Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0146
Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(ii)
High Courts20 Nov 2023Dismissed
Murugaiyan Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0145
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 506(ii)
High Courts20 Nov 2023
Vadivel S/O. Vadamalai Vs State
Madras High Court · (2023) 11 MAD CK 0139
Indian Penal Code, 1860 — Section 114, 120(B), 229A, 294(b), 302, 342, 364, 498A