High Courts03 Jan 2018Allowed
J.Gowramma Vs The State of Tamil Nadu & Anr.
Madras High Court · (2018) 01 MAD CK 0577
Constitution of India, Articles 21, Articles 22
COURT ARCHIVE
Madras High Court judgments, 2018
578 judgments · page 26 of 29
High Courts03 Jan 2018Disposed Off
Periyasamy Vs The Superintendant of Police
Madras High Court · (2018) 01 MAD CK 0570
Indian Penal Code, 1860, Section 326, Section 294(b), Section 506(ii) - Voluntarily causing ievous hurt by dangerous weapons or means - Obscene acts and song.-Whoever, to
High Courts03 Jan 2018Disposed Off
P.Rajagopal & Ors. Vs The Special Thasildhar (LA) Unit II
Madras High Court · (2018) 01 MAD CK 0569
Land Acquisition Act, 1894, Section 17(4), Section 4(1), Section 9(3) - Special powers In cases of urgency - Publication of preliminary notification and powers of officers ther
High Courts03 Jan 2018Disposed Off
R.Pratab & Ors Vs M.Saravanan
Madras High Court · (2018) 01 MAD CK 0562
High Courts03 Jan 2018Disposed Off
D.Nedumaran Vs The Inspector of Police
Madras High Court · (2018) 01 MAD CK 0561
High Courts03 Jan 2018Dismissed
Seetha Arunachalam & ORS. Vs The Andhra Bank Limited & ORS.
Madras High Court · (2018) 01 MAD CK 0558
Code of Civil Procedure, 1908, Order 21Rule 90
High Courts03 Jan 2018
Arusiya Thaika Trust Vs Dhanasekaran
Madras High Court · (2018) 01 MAD CK 0557
High Courts03 Jan 2018
C.Nagappan Vs The Superintendent of Police & Ors.
Madras High Court · (2018) 01 MAD CK 0555
High Courts03 Jan 2018Dismissed
Natarajan & Ors. Vs Moorthy & Ors.
Madras High Court · (2018) 01 MAD CK 0554
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 115,
High Courts03 Jan 2018Allowed
P.Mohana Subramanian & Ors Vs State
Madras High Court · (2018) 01 MAD CK 0553
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 120B, Section 420 - Punishment of cr
High Courts03 Jan 2018Disposed Off
M/s.Jubilee Plot & Housing Pvt.Ltd. & Anr. Vs The Assistant Commissioner of Income Tax & Ors.
Madras High Court · (2018) 01 MAD CK 0550
Income Tax Act, 1960, Section 226(3)
High Courts03 Jan 2018
M/s.OPG Energy (P) Ltd. Vs The New India Assurance Company Ltd. & Anr.
Madras High Court · (2018) 01 MAD CK 0548
High Courts03 Jan 2018Dismissed
K.Devaraj Vs The District Collector & Ors.
Madras High Court · (2018) 01 MAD CK 0547
High Courts03 Jan 2018Dismissed
The District Collector Vs V.Jeyakodi
Madras High Court · (2018) 01 MAD CK 0546
High Courts03 Jan 2018Disposed Off
K.K.Ramesh Vs The Union of India & Ors.
Madras High Court · (2018) 01 MAD CK 0545
High Courts03 Jan 2018
M/s.Swiss Park Vanijya (P) Ltd. Vs The New India Assurance Company Ltd. & Ors.
Madras High Court · (2018) 01 MAD CK 0544
High Courts03 Jan 2018Allowed
Tamil Nadu Wakf Board Vs B.Jothi & ORs.
Madras High Court · (2018) 01 MAD CK 0543
Waqf Act, 1995, Section 54 - Removal of encroachment from wakf property
High Courts03 Jan 2018
T.C.Subhashini Vs State of Tamil Nadu
Madras High Court · (2018) 01 MAD CK 0542
Indian Penal Code, 1860, Section 353, Section 294(b), Section 506(ii) - Assault or criminal force to deter public servant from discharge of his duty - Obscene acts and son
High Courts03 Jan 2018
C.Sekar & Anr. Vs T.Narayanan & Ors.
Madras High Court · (2018) 01 MAD CK 0541
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 2(6), Section 9(3)
High Courts03 Jan 2018Disposed Off
M.Srinivasan Vs R.Lakshmi
Madras High Court · (2018) 01 MAD CK 0540