High Courts15 Mar 2017
Navis Rajakumari Vs The District Collector, Dindigul District, Dindigul, & Anr.
Madras High Court · (2017) 03 MAD CK 0234
Tamil Nadu Hill Areas (Preservation of Tree) Act, 1955, Section 2(a)
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 57 of 95
High Courts15 Mar 2017Dismissed
R RAMALINGAM Vs CHAIRMAN,TAMIL NADU PUBLIC SERVICE COMMISSION
Madras High Court · (2017) 03 MAD CK 0233
High Courts15 Mar 2017
M/s.Days Inn Deccan Plaza Vs Commissioner of Service Tax & Anr.
Madras High Court · (2017) 03 MAD CK 0232
Constitution of India, Article 226 - Power of High Courts to Issue certain writsFinance Act, 1994, Section 85 - Appeals to the Collector of Central Excise (Appeals)
High Courts15 Mar 2017
P.S.Joseph Amirtham (died) Vs The High Court of Judicature
Madras High Court · (2017) 03 MAD CK 0231
High Courts15 Mar 2017Allowed
Sulaiman @ Lalkhan Jawathkhan Vs Govindan, & Ors.
Madras High Court · (2017) 03 MAD CK 0230
High Courts15 Mar 2017
Union of India represented by The Secretary to Government (Co-operation) Chief Secretariat, Government of Puducherry, & Anr. Vs The Registrar, Central Administrative Tribunal Madras Bench, Chennai, & Anr.
Madras High Court · (2017) 03 MAD CK 0229
High Courts15 Mar 2017
Prathap Vs State
Madras High Court · (2017) 03 MAD CK 0228
Code of Criminal Procedure, 1973, Section 235 - Judgment of acquittal or convictionIndian Penal Code, 1860, Section 108, Section 109,
High Courts15 Mar 2017Partly Allowed
Soundarajan Vs C. Krishnamoorthy
Madras High Court · (2017) 2 ACC 165
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts15 Mar 2017Dismissed
B. Karunakaran Vs Secretary, State Board of School Examination Tamil Nadu
Madras High Court · (2017) 2 SCT 814
Constitution of India, 1950 - Article 226
High Courts14 Mar 2017Dismissed
K.Jamuna Rani Vs N.Hari Kannan
Madras High Court · (2017) 03 MAD CK 0227
High Courts14 Mar 2017
M/s.RCONS Estates Vs M/s. Arihant Shelters (India) Limited
Madras High Court · (2017) 03 MAD CK 0226
Code of Civil Procedure, 1908, Order 2Rule 2
High Courts14 Mar 2017Dismissed
R.M.Periyasamy @ Raja Vs V.Jaya Prakash
Madras High Court · (2017) 03 MAD CK 0225
High Courts14 Mar 2017Dismissed
K.Alagesan Vs Mr.Senthilkumar represented through his power of attorney R.Ramarajan
Madras High Court · (2017) 03 MAD CK 0224
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 4, Section 4(4)
High Courts14 Mar 2017
Sarangapani (died) & Ors. Vs Vasantha & Anr.
Madras High Court · (2017) 03 MAD CK 0223
Code of Civil Procedure, 1908, Order 23Rule 1, Order 6Rule 17, Order 22Rule 1
High Courts14 Mar 2017Dismissed
R. Vijayaraghavan Vs Seegampatti Rajagopal
Madras High Court · (2017) 2 MLJCriminal 243
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts14 Mar 2017Dismissed
V. Radhika Selvi Vs State of Tamil Nadu
Madras High Court · (2017) 2 MLJCriminal 350 : (2017) 3 RCRCriminal 7
Arms Act, 1959 - Section 25(1-B)(a)Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 307, Section 324, Section 332, Section 353
High Courts14 Mar 2017Allowed
Mohamad Ali Jinna Vs Intelligence Officer
Madras High Court · (2017) 1 LW(Crl) 543 : (2017) 2 MLJCriminal 343
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(c), Section 8(c)
High Courts14 Mar 2017Disposed Off
Vasantha Vs Manickam @ Thandapani
Madras High Court · (2017) 3 CTC 729 : (2017) 2 LW 161 : (2017) 3 MLJ 662
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 21 Rule 35Specific Relief Act, 1963 - Section 22
High Courts13 Mar 2017Dismissed
K.R.Kannan Vs R.Krishnammal, & Ors.
Madras High Court · (2017) 03 MAD CK 0221
Code of Civil Procedure, 1908, Order 6Rule 17