COURT ARCHIVE

Madras High Court judgments, 2017

1,889 judgments · page 55 of 95

High Courts21 Mar 2017Dismissed

David, & Anr. Vs State rep. By The Inspector of Police, Thalavadi Police Station

Madras High Court · (2017) 03 MAD CK 0022

Code of Criminal Procedure, 1973, Section 227 - DischargeIndian Penal Code, 1860, Section 304, Section 279, Section 338,

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High Courts21 Mar 2017Allowed

The District Revenue Officer The Competent Authority at Kancheepuram Vs U.Buvaneswari, & Anr.

Madras High Court · (2017) 03 MAD CK 0021

Code of Civil Procedure, 1908, Section 151, Order 18Rule 17 - Saving of Inherent powers of CourtTamil Nadu Protection of Interests of Depositors (In Financial

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High Courts21 Mar 2017Allowed

M/s. Albis Constructions Pvt. Ltd. Vs The Assistant Commissioner (CT)(FAC) Egmore Assessment Circle

Madras High Court · (2017) 03 MAD CK 0020

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High Courts21 Mar 2017

M/s. Kansai Nerolac Paints Limited Vs M/s. Prateesh Engineering Enterprises, & Ors.

Madras High Court · (2017) 03 MAD CK 0019

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High Courts21 Mar 2017Dismissed

A.Abdul Rahim Vs Dr.Francis Pinto

Madras High Court · (2017) 03 MAD CK 0018

Partnership Act, 1932, Section 14 - The property of the firm

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High Courts20 Mar 2017Disposed Off

Tamilnadu Khadi and Village Industries Board Vs Sugirtha

Madras High Court · (2017) 2 LLJ 495

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High Courts20 Mar 2017Disposed Off

Arulvel Vs State

Madras High Court · (2017) 2 MLJCriminal 257

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 176Penal Code, 1860 (IPC) - Section 201, Section 302

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High Courts20 Mar 2017Disposed Off

Gnanam Vs State

Madras High Court · (2017) 2 MLJCriminal 475

Criminal Procedure Code, 1973 (CrPC) - Section 439

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High Courts20 Mar 2017Allowed

Moliselvam & Anr Vs State

Madras High Court · (2017) 03 MAD CK 0017

Indian Penal Code, 1860, Section 302 - Punishment for murder

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High Courts20 Mar 2017

M.Gopal Vs State of Tamil Nadu, Rep. by its Secretary to Govt., Finance (Salaries) Department, & Ors.

Madras High Court · (2017) 03 MAD CK 0016

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High Courts20 Mar 2017

P.V.S.Rajendran Vs P.V.S.Krishnamurthy (deceased), & Ors.

Madras High Court · (2017) 03 MAD CK 0015

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High Courts20 Mar 2017

R.Koperundevi Vs P.Loganathan

Madras High Court · (2017) 03 MAD CK 0014

Hindu Succession Act, 1956, Section 8 - General rules of succession in the case of males

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High Courts20 Mar 2017Dismissed

M/s. The Oriental Insurance Company Ltd. Vs Yesumani Jayaseela, & Ors.

Madras High Court · (2017) 03 MAD CK 0013

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High Courts20 Mar 2017

The Tamil Nadu Industrial Investment Corporation Limited Vs Sekar @ Lakhmi Narayanan & ors

Madras High Court · (2017) 03 MAD CK 0012

Constitution of India, Article 227 - Power of superintendence over all courts by the High Court

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High Courts17 Mar 2017Disposed Off

Management, Elavadi Primary Agricultural Co-operative Bank Vs Assistant Commissioner of Labour

Madras High Court · (2017) 2 LLJ 682 : (2017) 2 LLN 256

Constitution of India, 1950 - Article 226Tamil Nadu Co-operative Societies Act, 1983 - Section 2(19)Tamil Nadu Payment of Subsistence Allowance Act, 1981 - Section 2(A)

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High Courts17 Mar 2017Disposed Off

R. Kumarasamy Vs Devaraj Arcade Private Limited & Company Rep. by its Managing Director, T. Jayalakshmi

Madras High Court · (2017) 3 LW 238 : (2017) 3 MLJ 736

Tamil Nadu Buildings (Lease and Rent Control) Act - Section 10(2)(iii)

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High Courts17 Mar 2017Disposed Off

The General Manager, Sri Bharathi Mills, Cuddalore Road, Mudaliarpet, Puducherry Coram Vs N. Karthikeyan

Madras High Court · (2017) 2 LLJ 358 : (2017) 2 LLN 261

Industrial Disputes Act, 1947 - Section 33-C(2)

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High Courts17 Mar 2017

C.RAJAMANICKAM (DIED) Vs HE DISTRICT REVENUE OFFICER SALEM.

Madras High Court · (2017) 03 MAD CK 0011

Constitution of India, Article 226 - Power of High Courts to Issue certain writsTamil Nadu Patta Pass Book Act, 1983, Section 12 -Tamil Nadu Patta Pass Book

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High Courts17 Mar 2017Allowed

DRS LOGISTICS PRIVATE LIMITED Vs BLUE STAR LIMITED

Madras High Court · (2017) 03 MAD CK 0010

Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction

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High Courts17 Mar 2017Dismissed

M H SYED IBRAHIM Vs GOVERNMENT OF TAMILNADU

Madras High Court · (2017) 03 MAD CK 0009

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