High Courts27 Jan 2016Disposed Off
Credit Suisse AG Vs Spice Jet Ltd.
Madras High Court · (2016) 198 CompCas 536 : (2016) 136 SCL 216
Companies Act, 1956 - Section 433(e), 448
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 86 of 96
High Courts27 Jan 2016Dismissed
Murugan Vs Inspector of Police
Madras High Court · (2016) 4 RCRCriminal 280
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 377(2)(f)
High Courts27 Jan 2016Dismissed
Suganiya Vs The Superintendent of Central Prison and Others
Madras High Court · (2016) 1 MadWNCri 223 : (2016) 1 MLJCriminal 257
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 235(2), Section 353, Section 354, Section 354(a), Section 374Penal Code, 1860 (IPC) - Section 120B, Section 149, Section 302
High Courts27 Jan 2016Allowed
Sathish Kumar Vs The State of Tamil Nadu
Madras High Court · (2016) 1 MLJCriminal 630
Penal Code, 1860 (IPC) - Section 376, Section 417, Section 493, Section 506(i), Section 90
High Courts27 Jan 2016Dismissed
K. Ramajayam Vs The Inspector of Police
Madras High Court · (2016) 2 AICLR 355 : (2016) 3 CriCC 569 : (2016) CriLJ 1542 : (2016) 1 MadWNCri 408 : (2016) 2 MLJCriminal 715 : (2016) 4 RCRCriminal 390
Criminal Procedure Code, 1973 (CrPC) - Section 207, Section 313, Section 366, Section 367, Section 391Evidence Act, 1872 - Section 114, Section 25, Section 27, Section 3, Section 45, Section 45A, Section 59, Section 62, Section 65A, Section 6
High Courts27 Jan 2016Disposed off
P. Reegan Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 3 AICLR 637 : (2016) CriLJ 1536 : (2016) 1 MadWNCri 345 : (2016) 1 MLJCriminal 548 : (2016) 2 RCRCriminal 853
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 324
High Courts27 Jan 2016Dismissed
Murugan and Others Vs The Inspector of Police, Sayalkudi Police Station and Others
Madras High Court · (2016) 1 LWCri 221
Penal Code, 1860 (IPC) - Section 109, Section 34, Section 376, Section 376(2), Section 376(2)(g), Section 506(i)
High Courts27 Jan 2016Disposed Off
A. Velladurai Vs The Inspector General of Police, Central Zone, Trichy and Others
Madras High Court · (2016) 01 MAD CK 0157
Constitution of India, 1950 - Article 14, Article 19, Article 21Police Act, 1861 - Section 30(2)
High Courts27 Jan 2016Disposed Off
R. Ramar Vs The Secretary to Government, Home (Police II) Department and Others
Madras High Court · (2016) 01 MAD CK 0151
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 136, Article 14, Article 141, Article 226, Article 227, Article 32
High Courts27 Jan 2016Disposed Off
T.N. Natarajan Vs The State of Tamil Nadu and Others
Madras High Court · (2016) 01 MAD CK 0150
Land Acquisition Act, 1894 - Section 10, Section 4(1), Section 5A, Section 6, Section 9(3)
High Courts27 Jan 2016Dismissed
Tamil Vs State
Madras High Court · (2016) 01 MAD CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 324, Section 341
High Courts27 Jan 2016Dismissed
D. Krishnamoorthy Vs State
Madras High Court · (2016) 01 MAD CK 0147
Penal Code, 1860 (IPC) - Section 120-B, Section 420
High Courts27 Jan 2016Dismissed
R. Muthuraj Vs Rangasamy
Madras High Court · (2017) ACJ 951 : (2016) 2 TNMAC 388
Motor Vehicles Act, 1988 - Section 147(1)
High Courts27 Jan 2016Disposed off
All India Democratic Women's Association (AIDWA) Vs L. Subramanian
Madras High Court · (2016) 2 MLJ 573
Contempt of Courts Act, 1971 — Section 2(b)
High Courts25 Jan 2016Allowed
G. Ramesh Vs Union of India
Madras High Court · (2016) 1 CWC 819 : (2016) 3 LLN 735
Constitution of India, 1950 — Article 226
High Courts25 Jan 2016Allowed
G.B. Chakravarthi and Others Vs C. Kishanlal
Madras High Court · (2016) 1 MadWN(Civil) 750 : (2016) 2 MLJ 51
Criminal Procedure Code, 1973 (CrPC) - Section 340Land Acquisition Act, 1894 - Section 4(1)Limitation Act, 1963 - Section 14, Section 18, Section 18(1)
High Courts25 Jan 2016Disposed Off
Kottar Chettu Nainar Desika Vinayagar Devaswom Trust and Others Vs The Assistant Commissioner, H.R. and C.E., Department and Others
Madras High Court · (2016) 162 AIC 830 : (2016) 1 MadWN(Civil) 393 : (2016) 2 MLJ 561
Constitution of India, 1950 - Article 26Limitation Act, 1963 - Section 5Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 107, Section 3, Section 53
High Courts25 Jan 2016Dismissed
V. Mangalavathi Vs M. Ganesamoorthy
Madras High Court · (2016) ACD 516 : (2016) 3 DCR 34 : (2016) 1 MadWNCri 172 : (2016) 2 NIJ 765
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Jan 2016Allowed
Subramaniyan Vs E. Karuppiah and Others
Madras High Court · (2016) 01 MAD CK 0148
Criminal Procedure Code, 1973 (CrPC) - Section 167, Section 39, Section 59, Section 65, Section 88, Section 89Penal Code, 1860 (IPC) - Section 34, Section 406, Section 420, Section 498(A)