High Courts02 Feb 2016Dismissed
The Commissioner of Income Tax Vs Gandhimathi Appliances Ltd.
Madras High Court · (2016) 02 MAD CK 0072
COURT ARCHIVE
Madras High Court judgments, 2016
1,919 judgments · page 84 of 96
High Courts02 Feb 2016Disposed Off
R. Sakthivel Vs A. Babu
Madras High Court · (2016) 2 MadWN(Civil) 48
Civil Procedure Code, 1908 (CPC) - Section 100, Section 96
High Courts01 Feb 2016Allowed
M. Sakthivel Vs State by Inspector of Police,Yercaud Police Station
Madras High Court · (2016) 2 MLJCriminal 666
Evidence Act, 1872 - Section 65A, 65BPenal Code, 1860 (IPC) - Section 201, 302, 364
High Courts01 Feb 2016Partly Allowed
Govindaraj Vs State by Deputy Superintendent of Police
Madras High Court · (2016) 3 MadWNCri 137 : (2016) 1 MLJCriminal 513
Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), Section 3(2)(V)
High Courts01 Feb 2016Dismissed
Dorand and Others Vs Superintendent of Police, Nagercoil, Kanyakumari District and another
Madras High Court · (2016) 161 AIC 653 : (2016) 1 MadWNCri 497 : (2016) 2 MLJCriminal 437
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 41AEvidence Act, 1872 — Section 114(e)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts01 Feb 2016Dismissed
A. Rajakafur Vs The District Magistrate and Collector, Virudhunagar District and Others
Madras High Court · (2016) 02 MAD CK 0082
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14, Section 14(1), Section 14(1A), Section 17, Section 18, Section 18(1)
High Courts01 Feb 2016Dismissed
M. Annadurai Vs The District Collector, Pudukottai District and Others
Madras High Court · (2016) 02 MAD CK 0081
Constitution of India, 1950 - Article 21, Article 226, Article 32
High Courts01 Feb 2016Allowed
S. Durga Vs State of Tamil Nadu and Others
Madras High Court · (2016) 02 MAD CK 0080
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), Section 336, Section 341, Section 379, Section 397, Section 427, Section 506[ii]
High Courts01 Feb 2016Allowed
Kala Vs The Secretary to the Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2016) 02 MAD CK 0079
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 294(b), Section 336, Section 341, Section 379, Section 392, Section 397, Section 427, Section 506(ii)
High Courts01 Feb 2016Dismissed
The Managing Director, Tamil Nadu State Transport Vs Amudha and Others
Madras High Court · (2016) 02 MAD CK 0078
Penal Code, 1860 (IPC) - Section 279, Section 304 (A)
High Courts01 Feb 2016Allowed
S. Murugaiyan and Others Vs The District Collector, Erode District and Others
Madras High Court · (2016) 02 MAD CK 0074
National Highways Act, 1956 - Section 3G, Section 3G(5)
High Courts01 Feb 2016Disposed Off
K. Anbazhagan Vs The Pollachi Municipality
Madras High Court · (2016) 02 MAD CK 0073
High Courts01 Feb 2016Dismissed
Commissioner of Income Tax Vs Global Calcium Ltd.
Madras High Court · (2016) 02 MAD CK 0055
High Courts01 Feb 2016Dismissed
S. Durga Vs State of Tamil Nadu
Madras High Court · (2016) 1 MadWNCri 174
High Courts01 Feb 2016Dismissed
The Managing Director Vs Amudha
Madras High Court · (2017) 1 ACC 853 : (2017) 1 TAC 509 : (2016) 1 TNMAC 410
Motor Vehicles Act, 1988 - Section 173
High Courts01 Feb 2016Allowed
Kala Vs Secretary to the Government, Home, Prohibition and Excise Department
Madras High Court · (2016) 1 MadWNCri 179
High Courts29 Jan 2016Allowed
Vikash J. Shah Vs Commissioner (Appeals), Coimbatore
Madras High Court · (2016) 334 ELT 491
High Courts29 Jan 2016Allowed
Jerry Garman Vs A.S. Sethuraman
Madras High Court · (2016) AIR(Madras) 85 : (2016) 4 CivCC 80 : (2016) 3 DMC 407 : (2016) 2 HLR 574 : (2016) 2 MLJ 169
Civil Procedure Code, 1908 (CPC) - Section 151Divorce Act, 1869 - Section 10 (1) (x)Family Courts Act, 1984 - Section 19
High Courts29 Jan 2016Allowed
T. Veeravinothan Vs Registrar of Cooperative Societies, Kilpauk Chennai and Others
Madras High Court · (2016) 1 LLJ 730
Constitution of India, 1950 - Article 300A
High Courts29 Jan 2016Disposed Off
Aqua Pump Industries Vs Shanti Devi Kumbhat
Madras High Court · (2016) 67 PTC 370 : (2017) 1 RAJ 604
Trade Marks Act, 1999 - Section 135