High Courts09 Jan 2015Dismissed
The Executive Engineer, (Distribution), Coimbatore Electricity Distribution Circle Vs K. Balasubramaniam
Madras High Court · (2015) 01 MAD CK 0332
Electricity Act, 2003 - Section 24
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 200 of 204
High Courts09 Jan 2015Allowed
Shanmuga Arts Science and Technology Research Academy Vs The District Consumer Disputes Redressal Forum and Others
Madras High Court · (2015) 01 MAD CK 0330
Constitution of India, 1950 - Article 141, 226, 227
High Courts09 Jan 2015
B.M. Purnachandran Vs The Secretary to Government, Government of Tamil Nadu, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0312
Constitution of India, 1950 - Article 32Land Acquisition Act, 1894 - Section 11, 11(A), 11-A, 16, 17Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Jan 2015Allowed
Shenbagavalli Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 01 MAD CK 0311
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 294(b), 336, 341, 392, 397Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts09 Jan 2015Allowed
G. Shanthi Vs The Secretary to Government, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 01 MAD CK 0310
Constitution of India, 1950 - Article 22(5)Penal Code, 1860 (IPC) - Section 392Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 3(1)
High Courts09 Jan 2015Allowed
National Insurance Co. Ltd. Vs Srinivasan and Others
Madras High Court · (2015) 01 MAD CK 0309
Motor Vehicles Act, 1988 - Section 163-A
High Courts09 Jan 2015Dismissed
Government of Tamil Nadu and Others Vs P. Packianathan and Others
Madras High Court · (2015) LabIC 1129
High Courts09 Jan 2015Disposed off
M. Poornachandran Vs The Secretary to Government, Government of Tamil Nadu, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0248
Constitution of India, 1950 - Article 14, 19, 226Land Acquisition Act, 1894 - Section 18, 4(1), 48, 5(A), 5-ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts09 Jan 2015Dismissed
S.J. Vasudevan and Others Vs Sub Divisional Magistrate/Revenue Divisional Officer, Sankari and Others
Madras High Court · (2015) 1 MLJ(Cri) 397
Criminal Procedure Code, 1973 (CrPC) - Section 107, 111
High Courts09 Jan 2015
T. Mohan Vs The Superintendent of Police
Madras High Court · (2015) 01 MAD CK 0129
High Courts09 Jan 2015Dismissed
P.S. Sundaravadivelu Vs Government of Tamil Nadu
Madras High Court · (2015) 01 MAD CK 0128
Industrial Disputes Act, 1947 - Section 12(3), 18(1)
High Courts09 Jan 2015Dismissed
P. Paulraj Naidu Vs Gopal Naidu
Madras High Court · (2015) 1 MLJ(Cri) 415
Criminal Procedure Code, 1973 (CrPC) - Section 107, 111
High Courts09 Jan 2015Disposed off
K. Balasundari Vs The Chairman Teachers Recruitment Board
Madras High Court · (2015) 01 MAD CK 0094
High Courts09 Jan 2015Allowed
A.N. Shanmugam Vs G. Saravanan
Madras High Court · (2015) 3 CTC 45 : (2015) 3 MLJ 802
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(a)Constitution of India, 1950 - Article 227Dowry Prohibition Act, 1961 - Section 4, 5, 6
High Courts09 Jan 2015Dismissed
Sakthivel Vs State
Madras High Court · (2015) 01 MAD CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 302, 323, 449, 506(ii)
High Courts09 Jan 2015
R. Muthulakshmi and Co. Vs The Commissioner of Central Excise
Madras High Court · (2015) 50 GST 328
Central Excises and Salt Act, 1944 - Section 35GFinance Act, 1994 - Section 73(1), 73(2), 75, 77(2), 78
High Courts09 Jan 2015Allowed
Mahesh Vs State
Madras High Court · (2015) 01 MAD CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 304A
High Courts09 Jan 2015Allowed
Sorattaiyan Vs State
Madras High Court · (2015) 01 MAD CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts09 Jan 2015Dismissed
G. Dhanalakshmi Vs Government of Tamil Nadu
Madras High Court · (2015) 2 MLJ 186
High Courts09 Jan 2015
Tulsyan Nec Limited Vs The Assistant Commissioner (CT)
Madras High Court · (2016) 332 ELT 634 : (2015) 82 VST 63
Central Sales Tax Act, 1956 - Section 5, 5(1)Constitution of India, 1950 - Article 14, 366(29A)(b)Special Economic Zones Act, 2005 - Section 2(13)(ii), 2(h), 2(m), 51