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Madras High Court judgments, 2015

4,078 judgments · page 199 of 204

High Courts12 Jan 2015Dismissed

A. Chandrasekaran Vs T. Venugopal

Madras High Court · (2015) 2 RCR(Rent) 129

Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 - Section 10(2)(i), 10(3)(a)(i), 10(3)(c)
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High Courts12 Jan 2015

Devarajan Vs State of Tamil Nadu

Madras High Court · (2015) 01 MAD CK 0109

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b), 397, 401, 428Penal Code, 1860 (IPC) - Section 147, 323, 363, 365, 506(ii)
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High Courts12 Jan 2015Disposed off

Pachamuthu Vs K. Thangamuthu

Madras High Court · (2015) 1 CTC 460 : (2015) 1 LW 889

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 115Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
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High Courts12 Jan 2015Dismissed

Shanmugasundaram Vs State

Madras High Court · (2015) 01 MAD CK 0090

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 147, 148, 294(b), 307, 323Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 - Section 4
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High Courts12 Jan 2015Dismissed

Muthupandi Vs State

Madras High Court · (2015) 01 MAD CK 0070

Criminal Procedure Code, 1973 (CrPC) - Section 207, 313(1)(b), 428Penal Code, 1860 (IPC) - Section 302, 304(ii)
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