High Courts21 Jan 2015
A. Pandiarajan Vs P. Moorthy and Others
Madras High Court · (2015) 2 MLJ 343
Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(b), 27(c)
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 195 of 204
High Courts21 Jan 2015
Inspector General of Registration and Others Vs L. Narayana Reddy
Madras High Court · (2015) 2 MLJ 257
Stamp Act, 1899 - Section 17, 3
High Courts21 Jan 2015Dismissed
Ukravel Vs Senthilmurugan and Others
Madras High Court · (2015) 1 MLJ 818
High Courts21 Jan 2015
K. Natarajan Vs Nandanar Kalvikazhagam and Others
Madras High Court · (2015) 1 MLJ 795
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 7 Rule 11
High Courts21 Jan 2015Dismissed
Devikarani and Others Vs A. Illayaraja and Others
Madras High Court · (2015) 01 MAD CK 0201
High Courts21 Jan 2015Allowed
M. Chellathurai Vs The Director of School Education and Others
Madras High Court · (2015) 01 MAD CK 0188
High Courts21 Jan 2015
Tvl. K.S. Company Vs The Appellate Deputy Commissioner (CT) and Others
Madras High Court · (2015) 01 MAD CK 0179
High Courts21 Jan 2015
Workman of KMF Automotive Private Limited Vs The Superintendent of Police and Others
Madras High Court · (2015) 01 MAD CK 0178
High Courts21 Jan 2015Allowed
Sivaraman and Others Vs Subramaniyan and Others
Madras High Court · (2015) 01 MAD CK 0177
High Courts21 Jan 2015Dismissed
P. Renugopal Vs State
Madras High Court · (2015) 01 MAD CK 0169
Criminal Procedure Code, 1973 (CrPC) - Section 216, 216(4)Dowry Prohibition Act, 1961 - Section 8-AEvidence Act, 1872 - Section 113-B
High Courts21 Jan 2015Allowed
Mokkia Thevar Vs State
Madras High Court · (2015) 01 MAD CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 313(i)(b)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(1)(b), 20(b)(1), 20(b)(i)Tamil Nadu Prohibition Act, 1937 - Section 4(1)(a)
High Courts21 Jan 2015Dismissed
B. Balakannan Vs The Chairman, Tamil Nadu Public Service Commission
Madras High Court · (2015) 01 MAD CK 0162
Constitution of India, 1950 - Article 226
High Courts21 Jan 2015
B. Khokhani and Co. Vs The Commissioner of Customs and Others
Madras High Court · (2015) 320 ELT 189
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 14, 9B(e), 9B(e)
High Courts21 Jan 2015
Commissioner of Income Tax Vs Mohan Breweries and Distilleries Ltd.
Madras High Court · (2015) 01 MAD CK 0138
Income Tax Act, 1961 - Section 80A, 80AB, 80AC, 80B, 80H
High Courts21 Jan 2015Disposed off
Selvinth Gnanesh Joshua Vs Labour Officer - III
Madras High Court · (2015) 144 FLR 951 : (2015) 1 LLJ 722
Industrial Disputes Act, 1947 - Section 12(4), 2(j), 2(s), 25, 2-A
High Courts21 Jan 2015Dismissed
N. Elangovan Vs Manimaran
Madras High Court · (2015) 1 MLJ(Cri) 554
Criminal Procedure Code, 1973 (CrPC) - Section 192, 197, 200, 202, 203Penal Code, 1860 (IPC) - Section 167, 182, 499, 500Tamil Nadu Co-operative Societies Act, 1983 - Section 153
High Courts21 Jan 2015Disposed Off
Sivaraman Vs Subramaniyan
Madras High Court · (2015) 1 MadWN(Civil) 496
High Courts21 Jan 2015Disposed Off
Chinnammal Vs Rajeswari
Madras High Court · (2016) 1 MadWN(Civil) 141
High Courts20 Jan 2015Allowed
V. Dorairaj Vs District Forest Officer, Nilgiris South Division and Others
Madras High Court · (2015) 3 MLJ 655
High Courts20 Jan 2015
Southern Travels Vs The Assistant Commissioner of Income Tax
Madras High Court · (2015) 232 TAXMAN 689
Income Tax Act, 1961 - Section 143(3), 147, 148, 32, 32(2)