High Courts22 Jan 2015Allowed
P. Kirubha Vs The District Collector and Others
Madras High Court · (2015) 01 MAD CK 0210
Hindu Marriage Act, 1955 - Section 16
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 194 of 204
High Courts22 Jan 2015Disposed off
United India Insurance Co. Ltd. Vs Sajina and Others
Madras High Court · (2015) 01 MAD CK 0194
High Courts22 Jan 2015
Commissioner of Central Excise Salem Commissionerate Vs Customs, Excise and Service Tax Appellate Tribunal South Zonal Bench and Others
Madras High Court · (2015) 50 GST 169
Central Excises and Salt Act, 1944 - Section 11A, 11AC
High Courts22 Jan 2015
Commissioner of Central Excise Chennai - 1 Vs The Tamil Nadu Petro Products Ltd. and Others
Madras High Court · (2015) 322 ELT 322
Central Excises and Salt Act, 1944 - Section 11A, 4(1)(a), 4(1)(b), 4(3)(b)(iv)
High Courts22 Jan 2015
Commissioner of Central Excise Vs The Indian Humes and Pipe Co. Ltd. and Others
Madras High Court · (2015) 320 ELT 258 : (2015) 52 GST 423 : (2015) 34 GSTR 411
Central Excises and Salt Act, 1944 - Section 35F, 4(1)(a)
High Courts22 Jan 2015Allowed
Vasumathi H. Shah Vs Pushpa Raju
Madras High Court · (2015) 3 CTC 54 : (2015) 3 LW 875
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 14(1), 151
High Courts22 Jan 2015Dismissed
T.K. Hemalatha Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0181
Constitution of India, 1950 - Article 226, 32Penal Code, 1860 (IPC) - Section 120(b), 406, 420, 468, 506(i)
High Courts22 Jan 2015Disposed off
I. Sankaramani Vs The Superintendent of Police (Southern Region) and Others
Madras High Court · (2015) 01 MAD CK 0180
High Courts22 Jan 2015
Commissioner of Central Excise Vs Customs, Excise and Service
Madras High Court · (2015) 01 MAD CK 0163
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 11-AC, 38
High Courts22 Jan 2015
Carborundum Universal Ltd. Vs The Joint Commissioner of Income Tax
Madras High Court · (2015) 01 MAD CK 0153
Income Tax Act, 1961 - Section 154, 80A(2), 80B(5), 80I, 80-I
High Courts22 Jan 2015Allowed
N. Thirumal Alagu Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0148
High Courts22 Jan 2015Dismissed
Grace C. Naulak Vs The Management of Air India Limited and Others
Madras High Court · (2015) 01 MAD CK 0141
High Courts22 Jan 2015
K.G. Sathyamurthy Vs State Bank of Travancore and Others
Madras High Court · (2015) 4 BC 290 : (2015) 3 CTC 50 : (2015) 2 LW 137 : (2015) 2 MLJ 597
Constitution of India, 1950 - Article 136
High Courts22 Jan 2015
Commissioner of Central Excise Vs Tamil Nadu Petro Products Ltd.
Madras High Court · (2015) 52 GST 432
Central Excises and Salt Act, 1944 - Section 11A, 4(1)(a), 4(1)(b), 4(3)(b)(iv)
High Courts21 Jan 2015
R. Ramesh and Others Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0349
Chotanagpur Tenancy Act, 1908 - Section 46, 71-AConstitution of India, 1950 - Article 300ALand Acquisition Act, 1894 - Section 17(1), 4(1)
High Courts21 Jan 2015Allowed
Saravana Kumar Vs State of Tamil Nadu and Others
Madras High Court · (2015) 01 MAD CK 0333
Land Acquisition Act, 1894 - Section 11, 18, 31, 31(1), 31(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts21 Jan 2015Allowed
S. Balasubramaniam Vs Government of Tamil Nadu and Others
Madras High Court · (2015) 2 MLJ 671
Land Acquisition Act, 1894 - Section 11(a), 16(b), 31(2), 4(1), 48(b)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts21 Jan 2015Allowed
G. Natarajan Vs Venkatesan and Others
Madras High Court · (2015) 01 MAD CK 0274
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3
High Courts21 Jan 2015Allowed
G. Ganessan Vs The Secretary to Government Rural Development and Others
Madras High Court · (2015) 01 MAD CK 0273
Constitution of India, 1950 - Article 136, 14, 141, 142, 16
High Courts21 Jan 2015Dismissed
D. Thillairaj Vs Bureau of Indian Standards
Madras High Court · (2015) 01 MAD CK 0263
Bureau of Indian Standards Act, 1986 - Section 11, 11(1), 12, 14, 15Criminal Procedure Code, 1973 (CrPC) - Section 200, 251, 252