High Courts25 Sept 2014
National Insurance Co. Ltd. Vs Minor Sanjai
Madras High Court · (2014) 09 MAD CK 0215
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 2(14), 2(44), 2(46)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 66 of 182
High Courts25 Sept 2014
Muthukrishnan Vs The Union of India
Madras High Court · (2015) 318 ELT 208
Constitution of India, 1950 — Article 19, 21Explosive Substances Act, 1908 — Section 4(b), 5, 6Explosives Act, 1884 — Section 9(B)(1)(a), 9(B)(1)(b)
High Courts25 Sept 2014
Kalimuthu Vs The Secretary to Government
Madras High Court · (2014) 09 MAD CK 0188
Constitution of India, 1950 — Article 21, 22(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 8(c)Penal Code, 1860 (IPC) — Section 294(b), 307, 323, 324, 506(ii)
High Courts25 Sept 2014
Ravichandran Vs The Secretary to Government
Madras High Court · (2014) 09 MAD CK 0187
Arms Act, 1959 — Section 25(1)(a)Constitution of India, 1950 — Article 21, 22(5)Penal Code, 1860 (IPC) — Section 120(b), 147, 148, 294(b), 307
High Courts25 Sept 2014
Solai Vs Periyakaruppan
Madras High Court · (2015) 1 LW 134
Registration Act, 1908 — Section 49
High Courts25 Sept 2014
Management of Best and Crompton Engineering Ltd. Vs A.M. Sekar
Madras High Court · (2015) 144 FLR 385 : (2014) 4 LLJ 333 : (2015) 1 SCT 410
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s), 25F
High Courts25 Sept 2014
E. Sneha Preethi Vs The State of Tamil Nadu The Dean, Velammal Medical College Vs Minor E. Sneha Preethi
Madras High Court · (2014) 09 MAD CK 0137
High Courts25 Sept 2014
Pavayammal Vs Thangammal
Madras High Court · (2015) 2 CTC 285 : (2014) 5 LW 29 : (2015) 1 MLJ 267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 90, Order 38 Rule 5
High Courts25 Sept 2014
K. Ramamurthy Vs Registrar of Co-operative Societies
Madras High Court · (2014) 09 MAD CK 0133
Constitution of India, 1950 — Article 21
High Courts25 Sept 2014
Chitra Vs M. Shanthi
Madras High Court · (2014) 09 MAD CK 0113
Motor Vehicles Act, 1988 — Section 147(1)(c)
High Courts25 Sept 2014
C. Thangavel Vs P. Vijayalakshmi
Madras High Court · (2014) 4 MLJ(Cri) 313
Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 112, 4
High Courts25 Sept 2014
National Horticultural Research and Development Foundation (NHRDF) Vs P. Murugesan
Madras High Court · (2014) 09 MAD CK 0089
Industrial Disputes Act, 1947 — Section 12(4), 2(A)
High Courts25 Sept 2014
P. Chinnikrishnaiah Vs The Chief Controlling Revenue Authority
Madras High Court · (2014) 09 MAD CK 0087
High Courts25 Sept 2014
The National Insurance Co. Ltd. Vs Tmt. Devi
Madras High Court · (2014) 09 MAD CK 0086
High Courts25 Sept 2014
The Management of Tamil Nadu State Transport Corporation Limited Vs The Presiding Officer Labour Court
Madras High Court · (2014) 09 MAD CK 0085
High Courts25 Sept 2014
The Divisional Manager Vs Thiru. Mani
Madras High Court · (2014) 5 LW 525
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 2(14), 2(44), 2(46)
High Courts25 Sept 2014
A. Sathasivam Vs State
Madras High Court · (2015) 1 MLJ(Cri) 101
Penal Code, 1860 (IPC) — Section 302