High Courts07 Oct 2014
K. Sarathy Vs The Commissioner of Backward Classes and Minorities Welfare Department
Madras High Court · (2014) 10 MAD CK 0299
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 65 of 182
High Courts07 Oct 2014
Mohamed Sherif Vs State
Madras High Court · (2014) 10 MAD CK 0233
Penal Code, 1860 (IPC) — Section 429Prevention of Cruelty to Animals Act, 1960 — Section 11(i)(D)
High Courts07 Oct 2014
S.K. Suseela Vs The Director of Collegiate Education
Madras High Court · (2014) 10 MAD CK 0229
High Courts07 Oct 2014Dismissed
P. Chockalingam Vs Manjula
Madras High Court · (2015) 1 MadWN(Civil) 125
High Courts30 Sept 2014
N. Vellaiyan Vs The State of Tamilnadu
Madras High Court · (2014) 09 MAD CK 0379
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3)
High Courts30 Sept 2014
C. Mahesh Vs State
Madras High Court · (2014) 09 MAD CK 0378
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3)
High Courts30 Sept 2014
K.R. Ramaswamy Vs Secretary
Madras High Court · (2014) 7 MLJ 257
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts25 Sept 2014
Gayathri Vs The Secretary to Government of Tamil Nadu
Madras High Court · (2014) 6 CTC 1 : (2014) WritLR 1085
Constitution of India, 1950 — Article 141, 226Indian Medical Council Act, 1956 — Section 10A, 11(2)
High Courts25 Sept 2014
I. Karuppannasamy Vs The Management of A. 1602
Madras High Court · (2014) 09 MAD CK 0392
Industrial Disputes Act, 1947 — Section 11A, 11A, 12(3)
High Courts25 Sept 2014
M. Marirajan Vs The Secretary to Government
Madras High Court · (2014) 09 MAD CK 0383
Constitution of India, 1950 — Article 21, 22(5)Madras Prohibition Act, 1937 — Section 4(1)(aaa), 4(1A), 4(1i)
High Courts25 Sept 2014
M. Esakki Vs The Secretary to the Government
Madras High Court · (2014) 09 MAD CK 0375
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 294(b), 302, 341, 379
High Courts25 Sept 2014
Assets Reconstruction Company India Ltd. Vs M.A. Sirajudeen
Madras High Court · (2014) 09 MAD CK 0370
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a)Contract Act, 1872 — Section 208Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 34, 5
High Courts25 Sept 2014
N. Veerappan Vs Director of Collegiate Education Sir Theagaraya College Vs The Joint Director of Collegiate Education
Madras High Court · (2014) 8 MLJ 711
Tamil Nadu Private Colleges (Regulation) Act, 1976 - Section 14 14(b) 14(c) 17 18
High Courts25 Sept 2014
V. Santhosam Vs The Inspector General cum Chief Security Commissioner
Madras High Court · (2015) 1 LLN 735
Constitution of India, 1950 — Article 14, 15, 19(1)(g), 21, 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Sept 2014
N.A. Seethalakshmi Vs The Government of India Income Tax Department
Madras High Court · (2014) 09 MAD CK 0326
High Courts25 Sept 2014
CPL Jewellers Private Limited Vs The Commissioner of Income Tax
Madras High Court · (2014) 09 MAD CK 0325
Income Tax Act, 1961 — Section 220(6)
High Courts25 Sept 2014
S. Ramachandran Vs E.V. Velu
Madras High Court · (2014) 09 MAD CK 0289
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 6 Rule 1, Order 6 Rule 2, Order 6 Rule 4Constitution of India, 1950 — Article 329(b)Evidence Act, 1872 — Section 106, 65B
High Courts25 Sept 2014
Conservation Assistant Vs Ramachandira Ramanuja Dasar
Madras High Court · (2014) 5 LW 417 : (2015) 1 MLJ 60
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 3A, Order 43 Rule 1, 80Constitution of India, 1950 — Article 19(1)(b), 227, 25, 25(1), 49
High Courts25 Sept 2014
K. Jebakumar Vs The Director General of Police
Madras High Court · (2014) 09 MAD CK 0253
Indecent Representation of Women (Prohibition) Act, 1986 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 109, 292, 293, 294Young Persons (Harmful Publications) Act, 1956 — Section 3
High Courts25 Sept 2014
N. Subetha Begum Vs The Superintendent of Police
Madras High Court · (2014) 09 MAD CK 0244