High Courts18 Jun 2014
Kotak Mahindra Bank Limited Vs Sivananda Steels Limited
Madras High Court · (2014) 6 MLJ 215
Companies Act, 1956 — Section 434, 434(e)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 3(1)(o)
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 121 of 182
High Courts18 Jun 2014
P. Chinniyan Vs State of Tamil Nadu
Madras High Court · (2014) 6 MLJ 316
Constitution of India, 1950 — Article 14
High Courts18 Jun 2014
Mariyadoss Vs State
Madras High Court · (2014) 2 LW(Cri) 417
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 172, 207, 313Evidence Act, 1872 — Section 114, 119, 25, 6, 8Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts18 Jun 2014Dismissed
Padmavathy Vs Thamaravardhini
Madras High Court · (2014) 4 CTC 1
Hindu Succession Act, 1956 — Section 10, 11, 12, 13, 14
High Courts18 Jun 2014
R. Rajesh Ebenezer Vs The Director of Elementary Education
Madras High Court · (2014) 06 MAD CK 0125
High Courts18 Jun 2014
V. Jayasutha Vs Secretary, Tamilnadu Public Service Commission
Madras High Court · (2014) 8 MLJ 538
High Courts18 Jun 2014
P. Thangamani Ammal Vs K. Ramachandra Chetty
Madras High Court · (2014) 5 CTC 667 : (2014) 4 LW 158 : (2014) 8 MLJ 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)(i), 11(3), 23, 25
High Courts18 Jun 2014
Peri Somalingam Ambalam Vs The Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · (2014) 5 CTC 113
High Courts18 Jun 2014
V. Aruldoss Vs State
Madras High Court · (2014) 06 MAD CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304(2), 304(II), 326
High Courts18 Jun 2014
Dhiraviam Vs The Revenue Divisional Officer
Madras High Court · (2014) 06 MAD CK 0042
High Courts18 Jun 2014
S.Z. Zuhhairullah Vs Farhana Begum
Madras High Court · (2014) 06 MAD CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18(e), 20(b), 22, 31
High Courts18 Jun 2014
Chakiat Agencies Vs Union of India
Madras High Court · (2015) 51 GST 382 : (2015) 37 STR 712
High Courts18 Jun 2014Partly Allowed
S. Dhanapalan Vs M. Chitra.
Madras High Court · (2014) 2 TNMAC 43
High Courts17 Jun 2014
M. Moizuddin Vs The Secretary Tamil Nadu Public Service Commission
Madras High Court · (2014) WritLR 879
High Courts17 Jun 2014
N. Subbiah Vs N. Sundarrajan
Madras High Court · (2014) 4 LW 446
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 58, 151Constitution of India, 1950 — Article 227Government of India Act, 1915 — Section 107
High Courts17 Jun 2014
S. Gurunathan Vs Deputy Commercial Tax Officer
Madras High Court · (2014) 47 GST 199 : (2015) 77 VST 45
Constitution of India, 1950 — Article 226, 265Tamil Nadu General Sales Tax Act, 1959 — Section 17, 2, 2(1)(b), 2(aa), 22
High Courts17 Jun 2014Dismissed
Santha Vs Govindan
Madras High Court · (2014) 06 MAD CK 0237
Criminal Procedure Code, 1973 (CrPC) — Section 225(1)