High Courts19 Jun 2014
P. Samiappan Vs Rukmani R. Venkatachalapathy Vs P. Samiappan
Madras High Court · (2014) 4 CTC 330 : (2014) 3 LW 781 : (2014) 6 MLJ 294
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 120 of 182
High Courts19 Jun 2014
K.S. Sharfudeen Vs Union of India
Madras High Court · (2014) 4 LW 1
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1), 92(1)(e), 92(1)(g), 92(1)(h)Constitution of India, 1950 — Article 14, 19(1)(f), 19(1)(g), 226, 227Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 64(5)
High Courts19 Jun 2014
V. Narasimhan Vs The Registrar of Co-op. Societies
Madras High Court · (2014) 3 LW 877
High Courts19 Jun 2014
T.G. Nandakumar Vs The Director Government Examinations
Madras High Court · (2014) 06 MAD CK 0124
High Courts19 Jun 2014
D.R. Patil Vs The Commandant Central Industrial Security Force
Madras High Court · (2014) 06 MAD CK 0123
High Courts19 Jun 2014
A. Paranjothi Vs The Chennai Metrowater Water Supply and Sewerage Board
Madras High Court · (2014) 06 MAD CK 0045
Constitution of India, 1950 — Article 141
High Courts19 Jun 2014
G. Chinnasamy Vs The Assistant Commandant
Madras High Court · (2014) 06 MAD CK 0041
Constitution of India, 1950 — Article 226
High Courts19 Jun 2014
B. Kamesh Vs B. Santhanalakshmi
Madras High Court · (2014) 06 MAD CK 0040
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
High Courts19 Jun 2014Dismissed
Sampornam Vs R. Senapathi
Madras High Court · (2014) 3 MadWN(Civil) 689
High Courts19 Jun 2014Disposed Off
K. Raja Vs C.N. Kumar
Madras High Court · (2014) 3 MadWN(Civil) 201
High Courts18 Jun 2014
A.P. Krishnaveni Ammal Vs Papiah Reddi
Madras High Court · (2014) 6 CTC 27
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 100
High Courts18 Jun 2014Dismissed
Abdul Hussain Vs Indusind Bank
Madras High Court · (2014) 3 MLJ(Cri) 323
Criminal Procedure Code, 1973 (CrPC) — Section 362, 367, 451, 457
High Courts18 Jun 2014
Puthiya Polivudan Puthiya Idathil Vivekananda Coaching Centre Vs Vivekananda Coaching Centre
Madras High Court · (2014) 3 LW 715 : (2014) 6 MLJ 342
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4, 96Trade Marks Act, 1999 — Section 134, 135
High Courts18 Jun 2014
K.J.K Polydiamonds International Pvt. Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2014) 06 MAD CK 0240
High Courts18 Jun 2014
J. Balasubramanian Vs The District Collector
Madras High Court · (2014) 06 MAD CK 0239
High Courts18 Jun 2014
Thirugnanasambandam Vs Sundaramurthy Chettiar
Madras High Court · (2014) 4 CTC 850 : (2014) 3 LW 918
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 100, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 97Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52