High Courts25 Jul 2014
S. Kaliyamoorthy Vs The Revenue Divisional Officer Kumbakonam
Madras High Court · (2014) 07 MAD CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 107
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 101 of 182
High Courts25 Jul 2014
Salem Steel Industries Vs Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2014) 309 ELT 211 : (2014) 47 GST 402 : (2015) 33 GSTR 501
Central Excises and Salt Act, 1944 — Section 11C, 3, 35G, 3A
High Courts25 Jul 2014
M. Abdul Salam Vs Presiding Officer, II Addl. Labour Court
Madras High Court · (2014) 4 LLJ 198
Industrial Disputes Act, 1947 — Section 2A, 2A, 2A(2)
High Courts25 Jul 2014
K.A.M. Gunalan Vs The Government of Tamil Nadu
Madras High Court · (2014) 4 LW 849
Constitution of India, 1950 — Article 14, 226
High Courts25 Jul 2014
Chennapuri Annadana Samajam Vs State of Tamil Nadu
Madras High Court · (2014) 8 MLJ 65 : (2015) WritLR 44
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23, 24Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 34, 34A, 34A, 34B
High Courts25 Jul 2014
Venus Rubbers Vs Additional Commissioner of Central Excise
Madras High Court · (2014) 310 ELT 685 : (2014) 47 GST 521
Central Excises and Salt Act, 1944 — Section 35, 35A, 35C(2), 35C(2), 35FCustoms Act, 1962 — Section 129EFinance Act, 1994 — Section 73(1), 73(2), 75, 77(1)(a), 77(2)
High Courts25 Jul 2014
ETA Engineering Private Limited Vs Texmaco Rail and Engineering Limited
Madras High Court · (2014) 123 CLA 464 : (2014) 186 CompCas 535 : (2014) 6 MLJ 159
Companies Act, 1956 — Section 433, 433(1)(a), 433(e), 434, 434(1)(a)Contract Act, 1872 — Section 43
High Courts25 Jul 2014
Petroleum Employees Union Vs Oil and Natural Gas Corporation Ltd.
Madras High Court · (2015) 144 FLR 161 : (2014) 4 LLJ 509 : (2015) 1 SCT 462
Industrial Disputes Act, 1947 — Section 9A(a)
High Courts25 Jul 2014Dismissed
Ramasamy & CO. Vs B. Ashok Kumar
Madras High Court · (2014) 3 MadWN(Civil) 402
High Courts25 Jul 2014Disposed Off
K. Periyasamy Vs Selvakumar
Madras High Court · (2014) 3 MadWN(Civil) 1
High Courts24 Jul 2014
Commissioner of Central Excise Vs Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2014) 309 ELT 71 : (2014) 47 GST 397 : (2016) 36 GSTR 142
High Courts24 Jul 2014
H.M.A. Shaik Mohideen Vs Assistant Commr. of Customs
Madras High Court · (2014) 309 ELT 606
Customs Act, 1962 — Section 132, 135(1)(b), 137
High Courts24 Jul 2014
A. Kumaresan Vs Board of Directors (Appellate Authority)
Madras High Court · (2015) LabIC 475 : (2014) 4 LLJ 318 : (2015) 1 SCT 400
Constitution of India, 1950 — Article 226, 311(2)
High Courts24 Jul 2014
Commr. of Cus. (Sea) Vs South India Corpn. Agencies Ltd.
Madras High Court · (2014) 309 ELT 665 : (2015) 35 GSTR 383
Customs Act, 1962 — Section 17, 17(4), 2(2), 47(1), 47(2)
High Courts24 Jul 2014
Bharat Steel Rolling Mills Vs Commissioner of Central Excise
Madras High Court · (2015) 316 ELT 443 : (2015) 30 GSTR 1
Central Excises and Salt Act, 1944 — Section 37, 3A, 6, 6(1)Finance Act, 2001 — Section 121
High Courts24 Jul 2014Disposed Off
United India Insurance Company Ltd. Vs K.Nagaraj
Madras High Court · (2014) 2 TNMAC 439
High Courts24 Jul 2014Disposed Off
National Insurance Co. Ltd. Vs A.Sureshnathan
Madras High Court · (2014) 2 TNMAC 593
High Courts23 Jul 2014
Sabina Begum Vs The Secretary
Madras High Court · (2014) 2 LW(Cri) 568
Penal Code, 1860 (IPC) — Section 338, 380
High Courts23 Jul 2014
P. Narayanan Vs The District Collector
Madras High Court · (2014) 07 MAD CK 0220