High Courts01 Aug 2014Allowed
Selvam @ Selvendran Vs Secretary to Government, Home, Prohibition and Excise Department, Secretariat, Chennai-9
Madras High Court · (2015) 1 MadWNCri 220
COURT ARCHIVE
Madras High Court judgments, 2014
3,633 judgments · page 100 of 182
High Courts01 Aug 2014Disposed Off
Dhanappan Vs Kannappa Naicker
Madras High Court · (2014) 3 MadWN(Civil) 493
High Courts01 Aug 2014Allowed
Ravichandran Vs State of Tamil Nadu
Madras High Court · (2015) 1 MadWNCri 193
High Courts31 Jul 2014
D. Jawahar Vs M. Jayashankar
Madras High Court · (2014) 8 MLJ 565
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts31 Jul 2014
Tamilnadu Mercantile Bank Ltd. Vs D. Mathivanan
Madras High Court · (2014) 5 LW 92
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2
High Courts31 Jul 2014
R. Swaminathan Vs Bar Council of Tamil Nadu
Madras High Court · (2014) 7 MLJ 61
Advocates Act, 1961 — Section 35, 36Chartered Accountants Act, 1949 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jul 2014
Kumar Vs State
Madras High Court · (2014) 4 MLJ(Cri) 211
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts31 Jul 2014
Sudalaimani Vs State
Madras High Court · (2015) 2 CCR 218 : (2014) 4 CTC 593 : (2014) 2 LW(Cri) 372 : (2014) 3 MLJ(Cri) 385
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 172(2), 207, 313Evidence Act, 1872 — Section 145, 25, 27, 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 341
High Courts31 Jul 2014
PMC Mercantile Private Limited Vs The State
Madras High Court · (2014) 2 LW(Cri) 482
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 173(1), 173(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 5
High Courts31 Jul 2014Disposed Off
New India Assurance Co. Ltd. Vs Sathishraj
Madras High Court · (2014) 2 TNMAC 39
High Courts31 Jul 2014Disposed Off
Mathew Mathan Cross Vs S.S. Kannan
Madras High Court · (2014) 3 MadWN(Civil) 53
High Courts30 Jul 2014
N. Bhagyaraj Vs The District Collector
Madras High Court · (2014) WritLR 867
Constitution of India, 1950 — Article 226, 39(b)(c)Marine Products Export Development Authority Act, 1972 — Section 11, 3, 3(12), 3(g), 7Merchant Shipping Act, 1958 — Section 22, 435(d)
High Courts30 Jul 2014
Union of India Vs Central Administrative Tribunal
Madras High Court · (2014) 7 MLJ 19
Constitution of India, 1950 — Article 14, 16
High Courts30 Jul 2014
Thuravi Govinda Kummaaran Vs The District Revenue Officer
Madras High Court · (2014) 4 LW 145
Constitution of India, 1950 — Article 226
High Courts27 Jul 2014
Commissioner of Customs Vs Customs, Excise And Service Tax Appellate Tribunal
Madras High Court · (2014) 28 GSTR 476
Customs Act, 1962 — Section 129, 129A, 129A(1), 146, 22
High Courts25 Jul 2014
J. Vincent Xavier Vs R. Maniarasan
Madras High Court · (2014) 2 LW(Cri) 615
Criminal Procedure Code, 1973 (CrPC) — Section 203, 378(4)
High Courts25 Jul 2014
T. Velnadar Vs P. Ayyanathan
Madras High Court · (2014) 3 MLJ(Cri) 730
Criminal Procedure Code, 1973 (CrPC) — Section 255(1), 311, 391Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Jul 2014
R. Balamurugan Vs Ponnusamy
Madras High Court · AIR 2015 Mad 154 : (2014) 4 LW 65 : (2014) 7 MLJ 54
Provincial Insolvency Act, 1920 — Section 28, 53, 54, 54A, 55
High Courts25 Jul 2014
Arogya Welfare Trust Vs Commissioner of Income-tax
Madras High Court · (2014) 226 TAXMAN 174
Income Tax Act, 1961 — Section 12AA