High Courts05 Apr 2013
G.G. Ravi Vs State and Another
Madras High Court · (2013) 2 LW(Cri) 463 : (2013) 3 MLJ(Cri) 244
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 118 of 159
High Courts05 Apr 2013Allowed
R. Govindarajan Vs Government of Tamil Nadu and Another
Madras High Court · (2013) 5 MLJ 617
High Courts04 Apr 2013Dismissed
The Secretary to Government, Commercial Taxes and Religious Endowments Department Vs A.S. Krishna Rajendran
Madras High Court · (2013) 4 MLJ 321
High Courts04 Apr 2013Dismissed
V. Kalyani Vs The Official Liquidator High Court, Madras
Madras High Court · (2013) 3 MLJ 812
Limitation Act, 1963 — Section 5
High Courts04 Apr 2013Disposed Off
Sengoda Gounder (Deceased) Vs N.M. Murugesan
Madras High Court · (2013) 2 MadWN(Civil) 622
High Courts04 Apr 2013Disposed Off
New India Assurance Company Limited Vs B. Govindaraj
Madras High Court · (2014) 1 TNMAC 734
High Courts04 Apr 2013Disposed Off
M. Govindarajan Vs R. Ganesamoorthy
Madras High Court · (2013) 2 MadWN(Civil) 98
High Courts04 Apr 2013Disposed Off
A.M. Sekar Vs Principal Chief Conservator of Forests and Others
Madras High Court · (2013) 5 MLJ 66
High Courts04 Apr 2013
Dhandapani Vs Varadharasu Udayar
Madras High Court · (2013) 04 MAD CK 0227
Civil Procedure Code, 1908 (CPC) — Section 34Evidence Act, 1872 — Section 118
High Courts04 Apr 2013
Babulal @ Lakshmichand Bafna Vs State and Kishanlal
Madras High Court · (2013) 04 MAD CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 151, 161, 173(8), 319, 405Penal Code, 1860 (IPC) — Section 120(b), 120B, 406, 409, 420
High Courts04 Apr 2013Allowed
Jaya @ Jayalakshmi Vs Padma @ Padmavathi
Madras High Court · (2013) 04 MAD CK 0213
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts04 Apr 2013
M. Govindarajan and Others Vs R. Ganesamoorthy and Sebastin
Madras High Court · (2013) 04 MAD CK 0205
High Courts04 Apr 2013
R. Kandasamy Vs State of Tamil Nadu and Others
Madras High Court · (2013) 4 MLJ 357
High Courts04 Apr 2013Dismissed
Smt. Omana George Vs The Assistant Commissioner of Urban Land Tax and Competent Authority of Urban Land Ceiling Tambaram Area The Special Commissioner and Commissioner of Land Reforms and The Tahsildar
Madras High Court · (2013) 5 MLJ 197
Constitution of India, 1950 — Article 226
High Courts04 Apr 2013Dismissed
R.V.K. Sekar @ Kumar @ Raja Vs The Intelligence Officer Narcotics Control Bureau South Zonal Unit
Madras High Court · (2013) 04 MAD CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 27A, 28, 29, 67
High Courts04 Apr 2013
Logeswari Vs The District Collector, The Assistant Director (Panchayat) and The Block Development Officer (Village Panchayat)
Madras High Court · (2013) 2 CTC 846 : (2013) WritLR 395
High Courts04 Apr 2013Allowed
D. Dhinakaran Vs The Superintendent of Police and The Deputy Superintendent of Police
Madras High Court · (2013) 04 MAD CK 0118
High Courts04 Apr 2013Dismissed
Athiappan, Rangasamy Gounder, Ramasamy Gounder and Dhamodaran Vs Palaniappan and Others
Madras High Court · (2013) 4 MLJ 315
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)Transfer of Property Act, 1882 — Section 106
High Courts04 Apr 2013
Maji Vs Perumal Naidu (deceased) and Others
Madras High Court · (2013) 7 MLJ 190
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Easements Act, 1882 — Section 13, 52
High Courts04 Apr 2013Allowed
R. Selvaraja Vs S. Latha
Madras High Court · (2013) 2 LW 958 : (2013) 4 MLJ 37
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 352Divorce Act, 1869 — Section 53