COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 116 of 159

High Courts09 Apr 2013Dismissed

M/S. Sundaram Finance Limited Vs Mr. P.C. Benny

Madras High Court · (2013) 04 MAD CK 0136

Arbitration and Conciliation Act, 1996 — Section 21, 36, 82, 84, 9Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5Contract Act, 1872 — Section 172, 173, 174, 175, 176

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High Courts09 Apr 2013

Muthamizh Nagar Weaker Sections Welfare Sangham Vs The Government of Tamil Nadu and Others

Madras High Court · (2013) 5 MLJ 125

Constitution of India, 1950 — Article 226

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High Courts09 Apr 2013Dismissed

Paramasiva Gounder and Karuppanna Gounder Vs S.P. Muthusamy

Madras High Court · (2013) 7 MLJ 152

Contract Act, 1872 — Section 25Registration Act, 1908 — Section 17, 17(2)Transfer of Property Act, 1882 — Section 17

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High Courts09 Apr 2013Dismissed

N. Narasimman and Others Vs Director of Town and Country Planning and Others

Madras High Court · (2013) 5 MLJ 244

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High Courts09 Apr 2013Dismissed

P.P.M. Thangaiah Nadar Firm and Others Vs The Government of Tamil Nadu, The Secretary, The District Collector and The Home Secretary

Madras High Court · (2013) 5 MLJ 339

Commissions of Inquiry Act, 1952 — Section 3(1)Constitution of India, 1950 — Article 19(1)(f), 226, 300A

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High Courts09 Apr 2013Dismissed

Rajatha Mahal Jewellers, Prop. K.V. Jayaprakash and Others Vs Secretary, Government of Tamil Nadu, Commercial Taxes and Registration Department and Others

Madras High Court · (2013) 5 MLJ 307

Chit Funds Act, 1982 — Section 32, 33, 33(1)Constitution of India, 1950 — Article 226

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High Courts08 Apr 2013Dismissed

Chinnasamy Vs Chinna Ramasamy Gounder

Madras High Court · (2013) 5 MLJ 204

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, 100, 34Negotiable Instruments Act, 1881 (NI) — Section 118, 43

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High Courts08 Apr 2013

Solar Tea Traders Vs Assistant Commissioner (Commercial Tax)

Madras High Court · (2014) 70 VST 354

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High Courts08 Apr 2013Disposed Off

S. Arokiya Selva Ramesh Vs Principal Secretary to Government and Another

Madras High Court · (2013) 5 MLJ 298

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High Courts08 Apr 2013

M.S. Mohammed Arif Vs M. Devadoss

Madras High Court · (2013) 4 CTC 690 : (2013) 4 LW 60 : (2013) 6 MLJ 422

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High Courts08 Apr 2013

K. Chandrasekaran Vs Tamil Nadu Tourism Development Corporation Limited and Others

Madras High Court · (2013) 04 MAD CK 0223

Arbitration and Conciliation Act, 1996 — Section 11(6), 9, 9(d)Constitution of India, 1950 — Article 12, 14

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High Courts08 Apr 2013Dismissed

P. Elango Vs M/s. Sundaran Finance Ltd. and Others

Madras High Court · (2013) 04 MAD CK 0199

Companies Act, 1956 — Section 10, 171, 2(11), 391, 443

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High Courts08 Apr 2013

Uttaramary Vs V. Sasirekha (Died) and Karunasekar

Madras High Court · (2013) 8 MLJ 123

Negotiable Instruments Act, 1881 (NI) — Section 118, 20

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High Courts08 Apr 2013Dismissed

1st Choice Food Products Vs M/s. N.A. Thangarajan and Sons

Madras High Court · (2013) 55 PTC 398

Trade Marks Act, 1999 — Section 137, 45

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High Courts08 Apr 2013

Commissioner of Income Tax I Trichy Vs Sri. T. Arivunidhi

Madras High Court · (2013) 356 ITR 218 : (2013) 216 TAXMAN 98

Income Tax Act, 1961 — Section 143

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High Courts08 Apr 2013Dismissed

K. Asok Kumar Ram Vs The Secretary to Government, Revenue Department and Others

Madras High Court · (2013) 04 MAD CK 0187

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High Courts08 Apr 2013Dismissed

Rizwanur Rahman Vs VMS. Seyedha and Others

Madras High Court · (2013) 3 CTC 782 : (2013) 2 LW 658 : (2013) 4 MLJ 755

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)(i), 10(8), 14, 15

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High Courts08 Apr 2013

M/s. Dhandapani Finance Ltd. Vs B.T. Ravi, R. Radhika and M. Saravanan B.T. Ravi Vs M/s. Dhandapani Finance Ltd.

Madras High Court · (2013) 3 CTC 410

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts08 Apr 2013

S.A.A. Ispahani Trust Vs The Income Tax Officer

Madras High Court · (2013) 216 TAXMAN 1

Income Tax Act, 1961 — Section 194C, 201(1), 201(1A)

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High Courts08 Apr 2013Dismissed

Mijajunnisa Vs Zulaika Beevi and Others

Madras High Court · (2013) 4 MLJ 650

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 6 Rule 17, Order 9 Rule 13, 151

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