High Courts04 Apr 2013Dismissed
Maitri Cultural Association Vs P.G. Sadasivan and Others
Madras High Court · (2013) 04 MAD CK 0064
Arbitration and Conciliation Act, 1996 — Section 9
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 119 of 159
High Courts04 Apr 2013Allowed
C. Praveen Karthick Vs The Secretary to Government, The Commissioner, Geology and Mining and The District Collector
Madras High Court · (2013) 5 MLJ 687
Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A, 4A(2)
High Courts04 Apr 2013
R. Suganthi Vs The State of Tamil Nadu, The Chairman (School Education) and The Registrar (i/c)
Madras High Court · (2013) 04 MAD CK 0048
High Courts04 Apr 2013Dismissed
The Branch Manager, New India Assurance Company Limited Vs Neethi Kesan, Balan, The Branch Manager, Oriental Insurance Company Limited and Karunanidhi
Madras High Court · (2013) 04 MAD CK 0024
High Courts03 Apr 2013Dismissed
The Tamil Nadu Fireworks and Amorces Manufacturers Association Vs The Principal Secretary to Government, Department of Labour and Employment and The Deputy Chief Controller of Explosives, Petroleum and Explosives Safety Organisation (PESO)
Madras High Court · (2013) 2 LLN 179 : (2013) 3 MLJ 531
Explosives Act, 1884 — Section 4(d), 5, 7Factories Act, 1948 — Section 112, 115, 115(2), 119, 85
High Courts03 Apr 2013Dismissed
K. Rajendran Vs M. Natarajan
Madras High Court · (2013) 2 MadWN(Civil) 95
High Courts03 Apr 2013Disposed Off
D. Geetha Vs Kavarai Nadidumargal Mahajana Sangam
Madras High Court · (2013) 2 MadWN(Civil) 275
High Courts03 Apr 2013Dismissed
State of Tamil Nadu and Others Vs Dr. S. Sukumaran and Another
Madras High Court · (2013) 4 MLJ 219
High Courts03 Apr 2013Dismissed
S. Sri Harish Vs The Secretary to Government of Tamil Nadu, Department of Technical Education and Others
Madras High Court · (2013) 04 MAD CK 0204
High Courts03 Apr 2013Dismissed
K. Rajendran Vs M. Natarajan M. Natarajan Vs K. Rajendran
Madras High Court · (2013) 04 MAD CK 0203
Contract Act, 1872 — Section 182Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(8), 2, 2(6)
High Courts03 Apr 2013Dismissed
Hajee E.A.A. Jalaludeen and Others Vs E.A.A. Mohameed Siddiq
Madras High Court · (2013) 04 MAD CK 0197
High Courts03 Apr 2013Dismissed
Jabamalaimanickam and Anthonisamy Vs Malaisamy and Egambaram
Madras High Court · (2013) 4 MLJ 242
High Courts03 Apr 2013Dismissed
Chandrapal Sharma and mahendra Kumar Sharma Vs Sumathi Devi (Deceased) and Others
Madras High Court · (2013) 2 CTC 875 : (2013) 3 MLJ 641
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Apr 2013Dismissed
K.K. Ramasamy Vs Kannappan
Madras High Court · (2013) 5 MLJ 883
Civil Procedure Code, 1908 (CPC) — Section 100, 34Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts03 Apr 2013Dismissed
Dr. G. Sankara Vadivoo Vs S. Palavannam
Madras High Court · AIR 2013 Mad 181 : (2013) 4 CTC 558 : (2014) 1 DMC 359 : (2013) 3 LW 330
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Apr 2013
M/s. Foxteq Services India Ltd. Vs The Commissioner of Service Tax
Madras High Court · (2013) 198 ECR 150 : (2014) 67 VST 333
Central Excises and Salt Act, 1944 — Section 35FFinance Act, 1994 — Section 65Sales of Goods Act, 1930 — Section 9
High Courts03 Apr 2013Allowed
D. Geetha Vs Kavarai Nadidumargal Mahajana Sangam Tiruchengode
Madras High Court · (2013) 04 MAD CK 0161
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29Transfer of Property Act, 1882 — Section 106, 111, 111(a), 111(g), 111(g)(1)
High Courts03 Apr 2013Dismissed
K. Khayathri Vs The Secretary to Government of Tamil Nadu Department of Technical Education and Others
Madras High Court · (2013) 04 MAD CK 0112
High Courts03 Apr 2013Allowed
B. Gajendran Vs Adhilakshmi
Madras High Court · (2013) 2 CTC 871 : (2013) 3 DMC 866 : (2013) 2 LW 969 : (2013) 3 MLJ 814
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 7, 7(1)
High Courts03 Apr 2013
Intelligence Officer NCB Vs Selvi
Madras High Court · (2013) 2 MLJ(Cri) 754
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50, 54