High Courts05 Aug 2011Dismissed
Mirthubasini Vs Easwaramurthy and Shanmugam
Madras High Court · (2011) 08 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136Limitation Act, 1963 — Article 12
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 86 of 253
High Courts05 Aug 2011Dismissed
Chandrasekar Vs The Principal Secretary, Rural Development and Panchayat Raj, District Collector, The Superintendent of Police and The Revenue Divisional Officer
Madras High Court · (2011) 08 MAD CK 0002
Tamil Nadu Panchayats Act, 1994 — Section 207, 207(1)
High Courts04 Aug 2011Allowed
Muthulakshmi Vs The District Collector and District Magistrate, The Secretary to Government, Home, Prohibition and Excise Department and The Inspector of Police, Nanguneri Police Station
Madras High Court · (2012) 1 MLJ 4
Constitution of India, 1950 — Article 22
High Courts04 Aug 2011Dismissed
The Management of Srihari Mills Pvt. Ltd. Vs The Presiding Officer Labour Court and M. Balraj
Madras High Court · (2011) 08 MAD CK 0482
Industrial Disputes Act, 1947 — Section 12(1), 18(1), 25J(2), 33C(2)Tamil Nadu Industrial Disputes Rules, 1958 — Rule 35
High Courts04 Aug 2011Dismissed
R. Harikrishnan Vs The Collector, The Special Tahsildar Harijan Welfare Scheme (Polur) and The Government of Tamil Nadu
Madras High Court · (2011) 08 MAD CK 0473
Land Acquisition Act, 1894 — Section 6Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4(1), 4(2)Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979 — Rule 3, 3(1), 5(1)
High Courts04 Aug 2011Dismissed
Tamizhaga Civil Supplies Corporation Thozhilalar Sangam Vs The State of Tamil Nadu and Tamilnadu Civil Supplies Corporation
Madras High Court · (2011) 08 MAD CK 0472
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 14, 39
High Courts04 Aug 2011Dismissed
The Management of Vijaya Hospital 180 Vs The Presiding Officer and Others
Madras High Court · (2011) 08 MAD CK 0467
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 10, 10(1), 12(3), 9A
High Courts04 Aug 2011Allowed
N. Jayaprakash Vs R. Santhi
Madras High Court · (2012) 1 CivCC 764 : (2012) 1 RCR(Civil) 446 : (2012) 1 RCR(Civil) 446
Evidence Act, 1872 — Section 101, 102, 103Hindu Marriage Act, 1955 — Section 9, 9(1)
High Courts04 Aug 2011
R. Kumaravel Vs Tamil Nadu Maritime Board
Madras High Court · (2011) 08 MAD CK 0410
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts04 Aug 2011Dismissed
The State of Tamil Nadu Vs Tvl. Poddar Plantations Ribbon Estate Meppadi Kerala State
Madras High Court · (2012) 50 VST 463
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 3(2)Tamil Nadu General Sales Tax Rules, 1959 — Rule 37(2)
High Courts04 Aug 2011Dismissed
South India Assemblies of God Vs The District Collector and Jothilingaraj
Madras High Court · (2011) 7 MLJ 752
Constitution of India, 1950 — Article 16(4), 25, 26, 27, 44
High Courts04 Aug 2011Dismissed
P. Anbalagan Vs The Conservator of Forests Trichy Circle and The Divisional Forest Officer Social Forestry Division
Madras High Court · (2011) 08 MAD CK 0304
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392
High Courts04 Aug 2011Dismissed
V. Iyyappan Vs The Chairman Tamil Nadu Electricity Board, The Chief Engineer/Personnel, Tamil Nadu Electricity, Administration Branch and The Superintending Engineer, Tirunelveli Electricity
Madras High Court · (2011) 08 MAD CK 0283
High Courts04 Aug 2011Dismissed
Hajee N. Sheik Ishak Vs The Superintending Engineer, Tamil Nadu Electricity Board and The Assistant Engineer, Tamil Nadu Electricity Board
Madras High Court · (2011) 08 MAD CK 0282
High Courts04 Aug 2011Allowed
Uthayalakshmi Vs The State, J. Raja, W. Joseph Selvaraj and M.S. Vijaya
Madras High Court · (2011) 08 MAD CK 0281
Penal Code, 1860 (IPC) — Section 406, 498(A)Tamil Nadu Prohibition of (Harassment of Woman) Act, 1998 — Section 4
High Courts04 Aug 2011
K. Kandasamy Vs The Secretary to Government Co-operative Food and Consumer Production Department, The Registrar of Co-operative Societies
Madras High Court · (2011) 08 MAD CK 0267
High Courts04 Aug 2011Allowed
Mr. K. Moulana Vs The Assistant Engineer and Tamil Nadu Electricity Board
Madras High Court · (2011) 08 MAD CK 0234
High Courts04 Aug 2011Allowed
Palani Nadar, Radhabai, Vijaykumari and Sasikala Vs Selvin, Darvin, Clavin and Alwin
Madras High Court · (2011) 5 LW 657
High Courts04 Aug 2011Dismissed
S. R. S. Rafeek Vs The Additional Director, Directorate of Enforcement, The Appellate Tribunal for Foreign Exchange and The Tahsildar
Madras High Court · (2012) 281 ELT 671
Foreign Exchange Regulation Act, 1973 — Section 52, 9(1)
High Courts04 Aug 2011Dismissed
Madakannu Ammal and Others Vs S. Natarajan through his power Agent, S. Mariappan
Madras High Court · (2011) 08 MAD CK 0191
Civil Procedure Code Amendment Act, 2002 — Section 16(2)