High Courts05 Aug 2011
A. Dhanasekaran Vs The Commissioner and The Taxation Appellate Committee
Madras High Court · (2011) 08 MAD CK 0305
Tamil Nadu District Municipalities Act, 1920 — Section 6, 89Transaction of Business Rules, 1988 — Rule 10A
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 85 of 253
High Courts05 Aug 2011Dismissed
Tuticorin Port Trust Vs Pradeshiya Industrial and Investment Corporation of U.P Ltd. and Government of Uttar Pradesh
Madras High Court · (2011) 08 MAD CK 0303
High Courts05 Aug 2011Dismissed
N. Rajendran, Station Officer, Fire and Rescue Service Station Vs The Commissioner for Disciplinary Proceedings and The Director of Fire and Rescue Services
Madras High Court · (2011) 08 MAD CK 0297
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts05 Aug 2011Dismissed
State Vs M. Muniappan Thevar
Madras High Court · (2011) 08 MAD CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 197, 378Penal Code, 1860 (IPC) — Section 21Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)
High Courts05 Aug 2011Allowed
C.G. Holdings Private Limited and Others Vs Ramasamy Athappan and Nandakumar Athappan and Others etc. etc.
Madras High Court · (2011) 08 MAD CK 0264
Arbitration Act, 1940 — Section 9Arbitration and Conciliation Act, 1996 — Section 45Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Aug 2011Dismissed
S. Krishnapillai [died] and Others Vs State of Tamil Nadu
Madras High Court · (2011) 08 MAD CK 0262
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)Limitation Act, 1963 — Article 112
High Courts05 Aug 2011Dismissed
M.R. Muralidharan Vs Nalini, J.K. Keerthishri represented by her mother and guardian Mrs. Nalini and T.D. Kandababu
Madras High Court · (2011) 08 MAD CK 0247
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12, 12(2), 25, 40, 40
High Courts05 Aug 2011Dismissed
G. Ponnammal Vs The Director of Medical and Rural Health Service
Madras High Court · (2011) 08 MAD CK 0229
High Courts05 Aug 2011Allowed
Mohan Vs Natchiammal, Balasundaram and Suresh
Madras High Court · (2011) 08 MAD CK 0217
High Courts05 Aug 2011
P. Sivasuriyan Vs The Managing Director Tamil Nadu State Transport Corporation Ltd. and The General Manager (Operations) Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2011) 08 MAD CK 0203
Constitution of India, 1950 — Article 14, 16, 16(2), 19(1)
High Courts05 Aug 2011Allowed
M. Rangasamy Vs Government of Tamil Nadu
Madras High Court · (2011) 08 MAD CK 0199
High Courts05 Aug 2011Dismissed
M. Urkalan Vs The General Manager, Personal Administration Department, Indian Overseas Bank, Central Office, Chennai-2 and Others
Madras High Court · (2011) 08 MAD CK 0183
Industrial Disputes Act, 1947 — Section 12(3)
High Courts05 Aug 2011Dismissed
Dr. G. Venkatesan Vs The Vice Chancellor, Madras University, The University of Madras and Dr. R. Jaganathan
Madras High Court · (2011) 08 MAD CK 0158
Constitution of India, 1950 — Article 16(4)
High Courts05 Aug 2011Dismissed
Swaathi Enterprises Vs The Government of India
Madras High Court · (2011) 08 MAD CK 0149
High Courts05 Aug 2011Dismissed
Vinay Auto Copier Machine Vs Mr. Kannan I.R.S., Commissioner of Customs (Seaport-Export) and Mr. Tamilvalavan I.R.S., Additional Commissioner of Customs
Madras High Court · (2011) 08 MAD CK 0144
High Courts05 Aug 2011Dismissed
Kotak Mahindra Bank Limited Vs Shri Balaji Industries, S. Sambathkumar, B. Hemamalini and S. Balaji
Madras High Court · (2011) 08 MAD CK 0139
Arbitration and Conciliation Act, 1996 — Section 9
High Courts05 Aug 2011Dismissed
Artisan Residents Welfare Association Vs The Government of Tamil Nadu and The Member - Secretary, Chennai Metropolitan Development Authority
Madras High Court · (2011) WritLR 760
High Courts05 Aug 2011Dismissed
Congregation of Zion Lutheran Church Pranthanery and Others Vs The India Evangelical Lutheran Church and Others
Madras High Court · (2011) 08 MAD CK 0137
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Tamil Nadu Societies Registration Act, 1975 — Section 1A(1), 7(B)(22)
High Courts05 Aug 2011
Rama Prabha Vs The Inspector of Police and Others
Madras High Court · (2011) 08 MAD CK 0130
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 491
High Courts05 Aug 2011
A.M. Amutha Ganesh and Others Vs Dr.V. Vijaya Kumar The Vice Chancellor The Tamil Nadu Dr. Ambedkar Law University and Others
Madras High Court · (2011) 6 CTC 650