High Courts25 Aug 2011
C. Devadhasan (died) and Others Vs N. Yesudhas
Madras High Court · (2011) 08 MAD CK 0507
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 25
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 68 of 253
High Courts25 Aug 2011Dismissed
Commissioner of Central Excise Vs Gangadharam Appliances Pvt. Ltd. and Customs, Excise and Service Tax Appellate Tribunal, South Zonal Bench
Madras High Court · (2011) 08 MAD CK 0491
Central Excise Rules, 2002 — Rule 25, 8Central Excises and Salt Act, 1944 — Section 11, 11A, 11B, 35, 35ACENVAT (Credit) Rules, 2004 — Rule 14
High Courts25 Aug 2011Dismissed
T.R. Shyamraj Vs The Superintendent, E.S.I. Hospital and The Director, D.M.S. (E.S.I. Wing)
Madras High Court · (2011) 08 MAD CK 0459
High Courts25 Aug 2011Dismissed
Saarg R.R. India Limited Vs Chairman and Managing Director and The Executive Director - Chief Drilling Service Oil and Natural Gas Corporation Limited
Madras High Court · (2011) 08 MAD CK 0457
Constitution of India, 1950 — Article 226
High Courts25 Aug 2011Allowed
G. Arul The Correspondent CMS Evangelical Suvi David Memorial Higher Secondary School Karisal Vs The Director of School Educational, College Road, Chennai, The Chief Educational Officer, Tirunelveli District, Tirunelveli and The District Educational Officer, Cheranmahadevi at Tirunelveli Tirunelveli District
Madras High Court · (2011) 08 MAD CK 0433
High Courts25 Aug 2011Dismissed
C. Raghunatha Reddy Vs S. Rajasekaran and P. Devendran
Madras High Court · (2011) 5 CTC 837
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts25 Aug 2011Dismissed
Rt. Rev. Dr. A. Christopher Asir President The Governing Council of the American College Vs The State of Tamil Nadu and Dr. P.R. Anbudurai
Madras High Court · (2011) 08 MAD CK 0419
Constitution of India, 1950 — Article 30(1)Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 10
High Courts25 Aug 2011Dismissed
Dr. M. Kumaresan Vs Mrs. K. Mohanapriya
Madras High Court · (2011) 08 MAD CK 0416
Family Courts Act, 1984 — Section 9Hindu Marriage Act, 1955 — Section 13(1), 23
High Courts25 Aug 2011Dismissed
Pandyan Grama Bank Officers Union Vs The Chairman, Pandyan Grama Bank
Madras High Court · (2011) 08 MAD CK 0405
High Courts25 Aug 2011Allowed
The Regional Transport Authority, Theni District, Theni Vs The State Transport Appellate Tribunal, Chennai-104 and M. Fathima Begum
Madras High Court · (2011) 08 MAD CK 0381
High Courts25 Aug 2011Allowed
M/s. Niranjan Industries Vs The Tamil Nadu Electricity Board
Madras High Court · (2011) 08 MAD CK 0367
High Courts25 Aug 2011Dismissed
K.M. Ramasamy Vs Thangavel, Meenakshi and Pavounal
Madras High Court · (2011) 08 MAD CK 0346
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 68
High Courts25 Aug 2011Dismissed
The Commissioner, Aruppukottai Municipality Vs K.S. Kamakshi Chetty and Others
Madras High Court · (2011) 08 MAD CK 0340
Constitution of India, 1950 — Article 226Tamil Nadu Town and Country Planning Act, 1971 — Section 38Tamil Nadu Town Planning Act, 1920 — Section 14(3), 25(2), 6
High Courts25 Aug 2011Dismissed
Kanniammal Vs S. Jyothi, S. Shaikila, S. Megala and S. Sundari
Madras High Court · (2011) 08 MAD CK 0338
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts25 Aug 2011
Shifa Housing (P) Ltd., M.K.M. Mohamed Shafi and M. Aysha Dowlath Vs Sankaranarayanan Swami 11th Day Adi Thapasu Mandagapadi Utsavam Fund
Madras High Court · (2011) 08 MAD CK 0320
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 73
High Courts25 Aug 2011Dismissed
D. Ganesan Vs Union of India (UOI) and Dr. P. Vijayan Vice Chancellor Indian Maritime University
Madras High Court · (2011) 08 MAD CK 0299
Maritime University Act, 2008 — Section 12, 29, 29(1), 29(5), 46Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts25 Aug 2011
Periyasamy @ Periyasamy Vs P. Alagammal (died) and Others
Madras High Court · (2011) 08 MAD CK 0294
Constitution of India, 1950 — Article 227
High Courts25 Aug 2011Allowed
Ranganayaki Vs Kasinatha Padayachi and Kumar
Madras High Court · (2011) 08 MAD CK 0238
High Courts25 Aug 2011Allowed
Arumugam @ Tamilarasan Vs Gothamchand Jain
Madras High Court · (2011) 08 MAD CK 0237
Limitation Act, 1963 — Section 29(2)Portuguese Civil Procedure Code, 1867 — Article 515Specific Relief Act, 1963 — Section 16
High Courts25 Aug 2011Allowed
Sasikumar @ Sasi Vs State of Tamilnadu
Madras High Court · (2011) 08 MAD CK 0180
Citizenship Act, 1955 — Section 3, 3(2)Foreigners Act, 1946 — Section 3(2)