High Courts26 Aug 2011Dismissed
Sleek Textile Industries Ltd. Vs Deputy Commercial Tax Officer and Another
Madras High Court · (2013) 57 VST 281
Tamil Nadu General Sales Tax Act, 1959 — Section 16D, 3(3)
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 67 of 253
High Courts26 Aug 2011Allowed
S. Karunanithi Vs Arasu Rubber Corporation Ltd.
Madras High Court · (2011) 08 MAD CK 0380
Arasu Rubber Corporation Limited Service Rules — Rule 34Constitution of India, 1950 — Article 14
High Courts26 Aug 2011Dismissed
P.K. Sriram Vs The Sourashtra Higher Secondary School
Madras High Court · (2011) 08 MAD CK 0363
High Courts26 Aug 2011Dismissed
Mani, Krishnan, Saliyan and Ramaiah Gounder Vs Chinnathambi Gounder (deceased) and Others
Madras High Court · (2011) 08 MAD CK 0353
High Courts26 Aug 2011Dismissed
Tamil Nadu Slum Clearance Board Vs Lakshmi
Madras High Court · (2011) 08 MAD CK 0344
Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 65
High Courts26 Aug 2011Allowed
Kotak Mahindra Bank Ltd. Vs Sivakama Sundari S. Narayana S.B. Murthy
Madras High Court · (2011) 6 CTC 11
Arbitration Act, 1940 — Section 16Arbitration and Conciliation Act, 1996 — Section 19(1)Chit Funds Act, 1982 — Section 69
High Courts26 Aug 2011Dismissed
Kasthuri Vs N. Rajendran and Others
Madras High Court · (2011) 08 MAD CK 0319
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts26 Aug 2011Dismissed
Rankers Tennis Academy Vs The Sports Development Authority of Tamil Nadu and Prince Tennis Academy
Madras High Court · (2011) 08 MAD CK 0288
Constitution of India, 1950 — Article 226Tamil Nadu Transparency in Tenders Act, 1998 — Section 10
High Courts26 Aug 2011Dismissed
Jamuna Rani Vs Meenambal and Others
Madras High Court · (2011) 08 MAD CK 0269
Specific Relief Act, 1963 — Section 16
High Courts26 Aug 2011Allowed
G. Sekar (died) and Others Vs Rajendran and Dhanabalan
Madras High Court · (2011) 08 MAD CK 0239
High Courts26 Aug 2011Dismissed
M/s. Sundaram B.N.P. Paribas Home Finance Ltd. Vs State of Tamil Nadu and Others
Madras High Court · (2011) 08 MAD CK 0212
Arbitration Act, 1940 — Section 8Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 14, 20(3), 22(1), 226(2), 227
High Courts26 Aug 2011Dismissed
The Management Balmer Lawrie and Company Ltd. Vs The State of Tamil Nadu and Balmer Lawrie Employees Union
Madras High Court · (2011) 08 MAD CK 0177
Industrial Disputes Act, 1947 — Section 10(1), 12(3), 2
High Courts26 Aug 2011Dismissed
Smt. R. Vitta Bai and Others Vs Smt. T. Logambal, S. Tamilrasan, Smt. Alagu Lakshmi and Mrs. Saraswathy
Madras High Court · (2011) 08 MAD CK 0077
Limitation Act, 1963 — Article 56
High Courts26 Aug 2011Allowed
K. Ramasami Vs Government of Tamil Nadu
Madras High Court · (2011) 08 MAD CK 0063
Constitution of India, 1950 — Article 14Rubber Board Service (Classification, Control and Appeal) Rules, 1961 — Rule 34
High Courts26 Aug 2011Dismissed
Natchathiram Vs Vanitha, S. Muthuramalingam and S. Krishnan
Madras High Court · (2011) 08 MAD CK 0062
Protection of Women From Domestic Violence Act, 2005 — Section 12, 20, 26(3)
High Courts26 Aug 2011Dismissed
Aircel Limited Vs The Commissioner Trichy City Corporation and Trichy Corporation Council
Madras High Court · (2011) 08 MAD CK 0055
Coimbatore City Municipal Corporation Act, 1981 — Section 118, 120, 121, 2, 451(2)
High Courts26 Aug 2011
R. Shoba Vs T. Saravanan
Madras High Court · (2011) 08 MAD CK 0040
Guardians and Wards Act, 1890 — Section 10, 17, 25, 29, 3Hindu Marriage Act, 1955 — Section 26Hindu Minority and Guardianship Act, 1956 — Section 13, 6
High Courts26 Aug 2011Dismissed
TVL. Sleek Textile Industries Ltd. Vs The Deputy Commercial Tax Officer, Chokkikulam Assessment Circle, Madurai and Special Officer (Commercial Taxes) Chepauk, Chennai-5
Madras High Court · (2011) 08 MAD CK 0021
Tamil Nadu General Sales Tax Act, 1959 — Section 16D, 3(3)
High Courts25 Aug 2011
Periyasamy Vs Arumugam alias Addaikkalam and Others
Madras High Court · (2011) 08 MAD CK 0519