High Courts19 Jan 2011
NHC Enterprises Vs The Commissioner of Customs, The Additional Commissioner of Customs and The Director General of Foreign Trade and Ex-Officio Additional Secretary
Madras High Court · (2011) 01 MAD CK 0215
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 243 of 253
High Courts19 Jan 2011Dismissed
G. Sridharan Vs The Commissioner, Hindu Religious and Charitable Endowment, The Joint Commissioner/Fit Person, B. Raja, Enquiry Officer and The Deputy Commissioner/Executive Officer
Madras High Court · (2011) 01 MAD CK 0188
Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 47, 56
High Courts19 Jan 2011Dismissed
Thiru Vi. Ka. Dr. Mu. Va. Educational Trust Vs The Commissioner, Land and Estates and State of Tamil Nadu
Madras High Court · (2011) 01 MAD CK 0172
Constitution of India, 1950 — Article 226, 45
High Courts19 Jan 2011Dismissed
Management, The Coimbatore District Consumer Co-operative Wholesale Stores Ltd. Vs The Presiding Officer, Labor Court, The Secretary to Government, Labor and Employment Department and S.R. Sundaramurthy
Madras High Court · (2011) 3 LLJ 391
Industrial Disputes Act, 1947 — Section 12(3), 2(A), 25(O), 33(C)
High Courts19 Jan 2011Dismissed
C. Dasarathan Vs Videsh Sanchar Nigam Ltd
Madras High Court · (2011) 01 MAD CK 0158
Constitution of India, 1950 — Article 227, 32Factories Act, 1948 — Section 59Industrial Disputes Act, 1947 — Section 10, 33A, 33C(1), 33C(2), 36A
High Courts19 Jan 2011
Indian Renewable Energy Development Agency Ltd. Vs The Official Liquidator, High Court, Madras, as the Provisional Liquidator of Arunachalam Sugar Mills Ltd. and Others Walchandnagar Industries Ltd., Deputy General Manager (Commercial) Mr. R.J. Prakash Joyce Vs The Official Liquidator and Indian Renewable Energy Development Agency Ltd. Bharat Heavey Electricals Ltd. Vs Arunachalam Sugar Mills Ltd.
Madras High Court · (2011) 3 BC 588 : (2011) 162 CompCas 464 : (2011) 3 CompLJ 66 : (2011) 2 CTC 533
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 6Companies (Court) Rules, 1959 — Rule 106(1)(2), 107, 148(1), 272, 6
High Courts19 Jan 2011
P. Ravikumar and Le Royal Construction Pvt. Ltd. Vs Mr. Augustin Babu
Madras High Court · (2011) 01 MAD CK 0136
High Courts19 Jan 2011
S. Begum Vs R. Praveen Kumar and Prasanna Lakshmi both rep. by their Power of Attorney Mr. M. Ramamurthy
Madras High Court · (2011) 1 LW 930 : (2011) 4 RCR(Civil) 365 : (2011) 4 RCR(Civil) 365 : (2011) 2 RCR(Rent) 428 : (2011) 2 RCR(Rent) 428
High Courts19 Jan 2011
E. Nagaswami Vs The District Collector
Madras High Court · (2011) 01 MAD CK 0123
High Courts19 Jan 2011
Enterprise International Ltd. Vs Commissioner of Customs (Exports) and Assistant Commissioner of Customs
Madras High Court · (2011) 01 MAD CK 0106
High Courts19 Jan 2011
R. Vanaja and R. Logeshwari Vs P. Ganesan, The Oriental Insurance Company Ltd.
Madras High Court · (2011) 01 MAD CK 0097
Motor Vehicles Act, 1988 — Section 168
High Courts19 Jan 2011Dismissed
M. Rajeswari Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 01 MAD CK 0087
Constitution of India, 1950 — Article 16(2)
High Courts19 Jan 2011Dismissed
K. Sellamuthu Vs Jayanathan (died) (J. Philomina and Others)
Madras High Court · (2011) 01 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Jan 2011Dismissed
Nagamoni Sastha Vs The Special Commissioner and Commissioner of Land Administration
Madras High Court · (2011) 01 MAD CK 0030
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Jan 2011Dismissed
National Insurance Company Limited Mangalore Branch Vs Ramakrishnan and N. Sundararajan
Madras High Court · (2011) 01 MAD CK 0025
High Courts18 Jan 2011
N. Srinivas and Triven Garments Vs Naresh Kumar and Others
Madras High Court · (2011) 01 MAD CK 0468
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 94Constitution of India, 1950 — Article 129
High Courts18 Jan 2011
SPIC Pharma Employees Union Vs State of Tamil Nadu and Southern Petrochemical Industries Corporation Ltd.
Madras High Court · (2011) 3 LLJ 72 : (2011) LLR 275
Industrial Disputes Act, 1947 — Section 12
High Courts18 Jan 2011Allowed
Mani Vs N. Radhakrishnan and United India Insurance Company Ltd.
Madras High Court · (2011) 01 MAD CK 0414
High Courts18 Jan 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation, Limited. Vs K.Chinnusamy K.Chinnusamy Vs The Managing Director, Tamil Nadu State Transport Corporation Limited and V. Subramani
Madras High Court · (2011) 01 MAD CK 0406
High Courts18 Jan 2011Dismissed
New Prakash Metals Vs The Joint Commissioner-III (SMR) Commercial Taxes, The Appellate Assistant Commissioner and The Deputy Commercial Tax Officer
Madras High Court · (2011) 01 MAD CK 0372
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12A, 14, 15, 16