High Courts20 Jan 2011Dismissed
Shanmugam Vs Hema
Madras High Court · AIR 2011 Mad 177 : (2011) 4 CivCC 169 : (2011) 1 LW 927 : (2011) 6 RCR(Civil) 1894
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 242 of 253
High Courts20 Jan 2011Dismissed
Kanchana John Bosco Vs A. Gandhi and A. Arputharaj
Madras High Court · (2011) 1 LW 918
Benami Transactions (Prohibition) Act, 1988 — Section 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Depositories Act, 1996 — Section 10, 2
High Courts20 Jan 2011
S. Anbazhagan Vs The District Collector/ Inspector of Panchayat and Others
Madras High Court · (2011) 01 MAD CK 0090
Tamil Nadu Panchayats Act, 1994 — Section 131
High Courts20 Jan 2011Dismissed
Sarpudeen Vs Pitchai, Muthukannu and Thangarasu
Madras High Court · (2011) 01 MAD CK 0039
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts20 Jan 2011
M. Velayudham Vs The District Collector and The Tahsildar
Madras High Court · (2011) 01 MAD CK 0038
High Courts20 Jan 2011Dismissed
Habeeb and A. Basheer Ahmed Vs Lucia
Madras High Court · (2011) 01 MAD CK 0023
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8(5)
High Courts19 Jan 2011Dismissed
Chennai Petroleum Corporation Ltd. Vs The Deputy Director ESI Corporation
Madras High Court · (2011) 01 MAD CK 0457
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45, 68, 75
High Courts19 Jan 2011Allowed
S. Sivabalan Vs Deputy Superintendent of Police and Another
Madras High Court · (2011) 3 MLJ 1046
Constitution of India, 1950 — Article 19(1)(2)Police Act, 1861 — Section 29(A), 30(2), 41Unlawful Activities (Prevention) Act, 1967 — Section 13(1)
High Courts19 Jan 2011Allowed
National Insurance Company Ltd. Vs Roobina Banu, Mohammed Ansari, rep. by G/M Roobina Banu and T. Vasanthamani
Madras High Court · (2011) 01 MAD CK 0387
High Courts19 Jan 2011Dismissed
S. Dhivagar and Another Vs Director, Jawaharlal Institute of Postgraduate Medical Education and Research (JBPMER) and Another
Madras High Court · (2011) 3 MLJ 7
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 419, 420
High Courts19 Jan 2011Dismissed
Maruthai and M. Kannan Vs Visalakshi Ammal and Others
Madras High Court · (2011) 1 LW 858
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 114, 151, 152, 153
High Courts19 Jan 2011Allowed
J. Aeronimuse Vs M. Arulappan
Madras High Court · (2011) 01 MAD CK 0321
High Courts19 Jan 2011
Subramaniya Siva Cooperative Sugar Mills Worker Welfare Union and Vs The Commissioner of Sugars and Others
Madras High Court · (2011) 3 LLJ 716
Constitution of India, 1950 — Article 226
High Courts19 Jan 2011Dismissed
The Assistant General Manager, State Bank of India Vs The Central Government, Industrial Tribunal cum Labour Court and Sri. P. James Karunakaran
Madras High Court · (2011) 01 MAD CK 0264
Constitution of India, 1950 — Article 14, 226
High Courts19 Jan 2011Dismissed
K. Velmurugan Vs The Inspector General of Registration, Registration Department, The District Collector, The Inspector General of Police and The Sub-Registrar
Madras High Court · (2011) 01 MAD CK 0263
Registration Act, 1908 — Section 34Tamil Nadu Registration Rules, 1983 — Rule 55
High Courts19 Jan 2011Dismissed
Vishwa Infrastructures and Services Pvt. Ltd. Vs The Chief Engineer (A/c) Tamil Nadu Water Supply, Drainage Board 30 and The Chairman-cum-Managing Director Tamil Nadu Water Supply and Drainage Board 31
Madras High Court · (2011) 01 MAD CK 0262
Constitution of India, 1950 — Article 14, 226
High Courts19 Jan 2011Dismissed
Y.R. Dharmalingam, (died), Vimala, Praveen and Selvi Preetha Vs Masiammal and Y.S. Ravi
Madras High Court · (2011) 01 MAD CK 0220
High Courts19 Jan 2011Dismissed
Food Corporation of India Vs Sri Swarna and Company, Partnership Firm
Madras High Court · (2011) 01 MAD CK 0217
Contract Act, 1872 — Section 10
High Courts19 Jan 2011
Lav Auto Copier Machine Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs, (Group-7B) and The Director General of Foreign Tradeand Ex-Officio,Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 01 MAD CK 0216