COURT ARCHIVE

Madras High Court judgments, 2011

5,053 judgments · page 235 of 253

High Courts27 Jan 2011Dismissed

State Vs Ganesan Thevar, Chelladuri Thevar, Paramasivan Moopanar and Thiraviam Ramakrishnan Thevar Vs State and Others

Madras High Court · (2011) 01 MAD CK 0232

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 341, 506

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High Courts27 Jan 2011

Sri Venkateswara Repro Graphics Vs The Commissioner of Customs Sea Port (Imports) Custom House, The Additional Commissioner of Customs Sea Port (Imports) and The Director General of Foreign Trade and Ex-Office Additional Secretary to The Government of India Ministry of Commerce and Industry Department of Commerce

Madras High Court · (2011) 01 MAD CK 0224

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High Courts27 Jan 2011Dismissed

A. Damodaran Vs The Chairman, Tamil Nadu Electricity Board and Others

Madras High Court · (2011) 01 MAD CK 0198

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High Courts27 Jan 2011

The State of Tamil Nadu Vs Hatsun Agro Product Ltd.

Madras High Court · (2011) 3 MLJ 1058 : (2011) 8 RCR(Criminal) 1946 : (2011) WritLR 501

Prevention of Food Adulteration Rules, 1955 — Rule 12Public Health Act — Section 112A, 136

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High Courts27 Jan 2011Allowed

A.P. Dorothy Vs The Government of Tamil Nadu

Madras High Court · (2011) 01 MAD CK 0129

Tamil Nadu Police Subordinate Services Rules, 1953 — Rule 19

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High Courts27 Jan 2011

S. Dhanavel Vs State Inspector of Police

Madras High Court · (2012) 1 RCR(Criminal) 334

Penal Code, 1860 (IPC) — Section 173(4), 212, 302

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High Courts27 Jan 2011Allowed

B. Pandian Vs The Additional Director General of Police and The Superintendent, Central Jail

Madras High Court · (2011) 01 MAD CK 0117

Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 147, 148, 160, 294, 323

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High Courts27 Jan 2011

Mr. Varadarajan Vs State of Tamil Nadu and The Dharapuram Municipality

Madras High Court · (2011) 01 MAD CK 0114

Tamil Nadu District Municipalities Act, 1920 — Section 78, 78(3)

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High Courts27 Jan 2011

The Collector of Vellore District, The Commissioner H.R. and C.E. and The Assistant Commissioner H.R.and C.E. Vs V. Nataraja Chettiar (died) and Others

Madras High Court · (2011) 2 LW 38

Constitution of India, 1950 — Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 57, 63

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High Courts27 Jan 2011

Singaravelu Vs The Registrar, Agro Engineering Service, The Deputy Registrar, Agro Engineering Service, The Assistant Director of Agriculture and The District Collector

Madras High Court · (2011) 01 MAD CK 0074

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High Courts27 Jan 2011Dismissed

A.R.V. Jegadeesan Vs The Assistant Engineer, The Executive Engineer and The Superintending Engineer, Tamil Nadu Electricity Board

Madras High Court · (2011) 01 MAD CK 0072

Civil Procedure Code, 1908 (CPC) — Section 9Electricity Act, 2003 — Section 126, 127, 145

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High Courts27 Jan 2011Allowed

Mubarack, Auto Ismail and Hakkim Vs The State

Madras High Court · (2011) 01 MAD CK 0035

Penal Code, 1860 (IPC) — Section 147, 306, 509

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High Courts27 Jan 2011Allowed

Soundararajan Vs The State of Tamil Nadu

Madras High Court · (2011) 01 MAD CK 0031

Constitution of India, 1950 — Article 14

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High Courts27 Jan 2011Allowed

Rajasekaran, Janarthanam and Ravishankar Vs State by Inspector of Police

Madras High Court · (2011) 01 MAD CK 0028

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 332

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High Courts27 Jan 2011

K. Bhuvaneswari Vs Tamil Nadu State Transport Corporation (Villupuram) Ltd.

Madras High Court · (2011) 01 MAD CK 0027

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3)

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High Courts27 Jan 2011Dismissed

Dr. Ambedkar All Government Industrial Training Institute Staff Welfare Association Vs The State of Tamilnadu, The Secretary, Adi Dravida Welfare Department, Secretariat and The Nodal Officer for SC/ST Grievance Cell Directorate of Employment and Training Dr. Ambedkar Government Data Centre Staff Welfare Association Branch affiliated to Dr. Ambedkar All Government Industrial Training Institute Vs The State Finance Secretary (Finance Department) and Others

Madras High Court · (2011) 01 MAD CK 0011

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High Courts25 Jan 2011

The Manager National Insurance Company Ltd. Vs Janaki and Balusamy

Madras High Court · (2011) 01 MAD CK 0449

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High Courts25 Jan 2011Allowed

Gomathy (Died) and Others Vs Rajeswaran

Madras High Court · (2011) 01 MAD CK 0435

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37, Order 21 Rule 40, Order 21 Rule 40, 51, 51

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High Courts25 Jan 2011Dismissed

P.M. Nanjappan, Kappinisamy, Rangammal @ Rani and Palaniammal @ Thangam Vs S. Ramasamy

Madras High Court · (2011) 01 MAD CK 0423

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High Courts25 Jan 2011Allowed

Jayabalan (deceased), Mariyammal, Mareeswari, Madhavan and Muneeswari Vs S. Mariyappan (deceased) and Others

Madras High Court · (2011) 01 MAD CK 0421

Civil Procedure Code, 1908 (CPC) — Section 151

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