High Courts16 Nov 2011
K. Bhanumathi, K. Govardhana @ Balaji, S. Revathi and V. Bharathi Vs Kuppusamy, K. Kannabai, K. Devaraj and K. Ethiraj
Madras High Court · (2012) 1 CTC 490
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 22 of 245
High Courts16 Nov 2011Dismissed
Perumal Vs Alagammal @ Pappathi
Madras High Court · (2012) 1 LW 636
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68, 69
High Courts16 Nov 2011
A.S. Krishnamoorthy Vs The Executive Engineer/O and M, Tamil Nadu Electricity Board, Avinashi, Coimbatore District, The Assistant Executive Engineer (Town), Tamil Nadu Electricity Board, Avinashi, Coimbatore District, The Superintending Engineer, Tirupur Electricity Distribution Circle, Tirupur and The Asst. Engineer, Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO)
Madras High Court · (2011) 11 MAD CK 0235
Tamil Nadu Electricity Supply Code, 2004 — Regulation 10, 11, 11(1), 11(2), 11(5)
High Courts16 Nov 2011
Solavaiammal Goundar, Parvathy, Shanmugam Goundar and Rathnam Goundar Vs Ezhumalai Goundar and Valliammal
Madras High Court · (2011) 11 MAD CK 0214
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Nov 2011Allowed
D. Balasubramanian Vs State by Inspector of Police SPE/CBI/ACB/Chennai
Madras High Court · (2011) 11 MAD CK 0208
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7
High Courts16 Nov 2011Allowed
Petron Engineering Construction Ltd. Vs Assistant Commissioner (CT)
Madras High Court · (2013) 62 VST 330
Tamil Nadu General Sales Tax Act, 1959 — Section 16(3), 16AA, 24(3), 3B, 7C
High Courts16 Nov 2011Allowed
Commissioner of Income Tax, Coimbatore Vs Lakshmi Card Clothing Manufacturing Co. Ltd., Coimbatore
Madras High Court · (2011) 11 MAD CK 0115
Income Tax Act, 1961 — Section 35AB, 37(1)
High Courts16 Nov 2011Allowed
Sri Jayalakshmi Traders/Sri Jayalakshmi Modern Rice Mill Vs The Managing Director Tamil Nadu Civil Supplies Corporation Tambusamy Street Kilpauk Chennai-10, The Regional Manager Tamil Nadu Civil Supplies Corporation Madurai -20
Madras High Court · (2011) 11 MAD CK 0104
Essential Commodities Act, 1955 — Section 6A
High Courts16 Nov 2011Dismissed
V. Santhi Siri Vs The Pondicherry University
Madras High Court · (2011) 11 MAD CK 0102
Pondicherry Universities Act, 1985 — Section 27(1)
High Courts16 Nov 2011Dismissed
S. Parvathavarthini and P.S. Venkateswaran Vs K. Uthiram Pillai
Madras High Court · (2012) 1 LW 781
High Courts16 Nov 2011Dismissed
Arumozhi Vs The Joint Registrar of Co-operative Societies, Thanjavur and Others
Madras High Court · (2011) 11 MAD CK 0025
High Courts16 Nov 2011
S. Velammal Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 11 MAD CK 0022
High Courts16 Nov 2011Dismissed
The Tamil Nadu Dr. M.G.R. Medical University Vs P. Anand
Madras High Court · (2011) 11 MAD CK 0019
Constitution of India, 1950 — Article 14, 246, 246(2), 254Graduate Medical Education Regulations, 1997 — Regulation 12, 12(2), 12(4)Indian Medical Council Act, 1956 — Section 20(1), 33
High Courts15 Nov 2011Allowed
Krishnamoorthy and Smt. Thangathammal Vs Nagarathinam (deceased) Singaravel and Others
Madras High Court · (2011) 11 MAD CK 0332
Tamil Nadu Survey and Boundaries Act, 1923 — Section 10(1), 9
High Courts15 Nov 2011Dismissed
K. Pandarinathan Vs M/s. Sri Kumaran Stores and Others
Madras High Court · (2011) 11 MAD CK 0330
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 136, 141
High Courts15 Nov 2011Allowed
M/s. National Insurance Company Limited II Floor, 81-G, Chetty Street Bus Stand, Tiruchengode Town Tiruchengode, Namakkal District Vs Kannagi and Others
Madras High Court · (2011) 11 MAD CK 0306
High Courts15 Nov 2011
E. Thasiyan Vs The Conservator of Forests Thirunelveli Circle, Thirunelveli and The Divisional Forest Officer Social Forestry Division Thirunelveli - 2
Madras High Court · (2011) 11 MAD CK 0305
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 2, 8Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 19
High Courts15 Nov 2011Dismissed
R. Ansalam and R. Harihara Subramanian Vs The Assistant Commissioner, Tirunelveli Municipal Corporation, Thachanallur Ward Office, Tirunelveli
Madras High Court · (2011) 11 MAD CK 0216
High Courts15 Nov 2011Dismissed
M. Sivahar Vs The Secretary, Selection Committee, Director of Medical Education, Kilpauk, Chennai - 600010, The Dean, Karpaga Vinayaga Dental College, Chinnakolaambakkam, Kanchipuram District and The Principal, Hindusthan College of Engineering and Technology, Othakkalamandapam Post, Coimbatore - 32
Madras High Court · (2011) 11 MAD CK 0188
Constitution of India, 1950 — Article 142Dentists Act, 1948 — Section 10, 10A, 10B(3)
High Courts15 Nov 2011Dismissed
Commissioner of Income Tax, Chennai Vs Vummudi Bangaru Chetty
Madras High Court · (2012) 208 TAXMAN 174
Income Tax Act, 1961 — Section 160, 160(1)(iv), 161, 161(1A), 164(1)