High Courts14 Nov 2011
Murshetha Parveen and Shieka Vazira Vs The District Collector, Theni District, Theni, The Tahsildar, Bodinaiakanoor, Theni District and S. Sannasi
Madras High Court · (2011) 11 MAD CK 0011
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 24 of 245
High Courts12 Nov 2011Dismissed
S. Edwin Vs The Government of India, The Employees Provident Fund Organisation and The Regional Provident Fund Commissioner
Madras High Court · (2011) 11 MAD CK 0340
High Courts12 Nov 2011Allowed
M/s. Kumararaja Paper Mills (P) Ltd. Vs Tamilnadu Principal Revenue Control Officer-cum-The Inspector General of Registration, Santhome, Chennai-600028, The Special Deputy Collector (Stamps), "Salem, Namakkal, Dharmapuri and Krishnagiri", 105, Ramnagar, Kumarasamipatti, Salem-636007 and The Sub-Registrar, Office of the Sub-Registrar, Tiruchengode
Madras High Court · (2012) 3 MLJ 404
Evidence Act, 1872 — Section 125Registration Act, 1908 — Section 17(2), 89(4)Stamp Act, 1899 — Section 47(A)
High Courts12 Nov 2011Dismissed
C. Natesan Vs The Special Commissioner and Commissioner, Hindu Religious and Charitable Endowments Department, Nungambakkam High Road, Chennai- 600034, The Joint Commissioner, Hindu Religious and Charitable Endowments Department, The Executive Officer/Fit Person, Arul Mighu Sendraya Perumal Thirukoli and Mr. K. Sekar
Madras High Court · (2012) 1 CTC 298
High Courts12 Nov 2011Dismissed
State of Tamil Nadu Vs Madasami and Others
Madras High Court · (2012) 2 CTC 315
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 Nov 2011Dismissed
Management, Tamil Nadu State Transport Corporation (Madurai) Ltd., Dindigul Vs Commissioner of Labour, Teynampet, Chennai-6 and Another
Madras High Court · (2012) 4 LLJ 277
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 17B, 25T, 3, 3(1)
High Courts12 Nov 2011
S. Eswari Vs S. Kannammal, M. Sethuraman, G. Amuthu Lakshmi and Shanmugasundari
Madras High Court · (2011) 11 MAD CK 0226
Hindu Adoptions and Maintenance Act, 1956 — Section 22(1)(2)
High Courts12 Nov 2011
Ravichandran and Others Vs Vijayadhas and Others
Madras High Court · (2011) 11 MAD CK 0225
High Courts12 Nov 2011Dismissed
Dr. K. Thangaraju Vs The Secretary to Government,Animal Husbandry, Dairying and Fisheries (AA1) Department, Fort St. George, Chennai 600 009
Madras High Court · (2011) 11 MAD CK 0166
High Courts12 Nov 2011
P. Ravi Vs The Superintendent of Police, Theni District, Theni and Others
Madras High Court · (2011) 11 MAD CK 0157
High Courts12 Nov 2011Allowed
Sri Velur Devasthanam Vaitheeswaran Koil Dharmapuram Adhinam, Dharmapuram Mayiladuthurai Vs The State of Tamil Nadu
Madras High Court · (2011) 11 MAD CK 0153
Contract Act, 1872 — Section 176Tamil Nadu General Sales Tax Act, 1959 — Section 2, 2(11), 2(5A)Central Provinces and Berar Sales Tax Act, 1947 — Section 2
High Courts12 Nov 2011
S. Kennady Vs Andammal, Sethuraman and Kannan
Madras High Court · (2011) 11 MAD CK 0142
High Courts12 Nov 2011
V. Subramaniam Vs The Director Local Fund Audit Department Kuralagam, Chennai - 600108, The Collector Kancheepuram District Kancheepuram and The Commissioner Achirapakkam Panchayat Union Kancheepuram District
Madras High Court · (2011) 11 MAD CK 0139
Constitution of India, 1950 — Article 14
High Courts12 Nov 2011Dismissed
D. Johnrose Vs Chidambara Vinayagar Pillaiyar Kovil Trust and Chidambara Vinayagar Kovil Trust
Madras High Court · (2011) 11 MAD CK 0114
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Penal Code, 1860 (IPC) — Section 96
High Courts12 Nov 2011Dismissed
M. Senthilkumar Vs The Secretary to Government Home (Transport) Department Fort St. George, Chennai - 600009 and Others
Madras High Court · (2011) 11 MAD CK 0109
High Courts12 Nov 2011
M. Raman Vs Government of Tamil Nadu
Madras High Court · (2011) 11 MAD CK 0108
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts12 Nov 2011Dismissed
M/s. Sankar Chemical Lime and Mr. K.S. Raman Vs The Assistant Provident Fund Commissioner, Sub-Regional Office, Bhavishya Nidhi Bhawan, NGO 'B' Colony, Tirunelveli-627007 and The Enforcement Officer, Compliance Circle II, Sub-Regional Office, Bhavishya Nidhi Bhawan, NGO 'B' Colony, Tirunelveli-627007
Madras High Court · (2011) 11 MAD CK 0094
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7I, 7Q
High Courts12 Nov 2011
P. Srinivasan Vs The State of Tamil Nadu
Madras High Court · (2011) 11 MAD CK 0091
High Courts12 Nov 2011Dismissed
M. Balamurugan, Assistant Engineer Vs The Commissioner, Madurai City Municipal Corporation, Madurai 625001 and Others
Madras High Court · (2011) 11 MAD CK 0034
Madurai City Municipal Corporation Act, 1971 — Section 106Tamil Nadu Municipal Corporation Service Rules, 1996 — Rule 17, 4, 5, 6
High Courts11 Nov 2011Dismissed
The Management, TN Spl.123-Mahendravadi Primary Agricultural Coop. Bank Limited Vs The Deputy Registrar of Cooperative Societies, District Collector, Collector's office, Kokkirakulam, Tirunelveli-9, The Joint Registrar of Cooperative Societies, No. 2,Sarvanjar Street, Palayamkottai, Tirunelveli and The Presiding Officer, Labor Court, Tirunelveli. 4.S.Durairaj
Madras High Court · (2011) 11 MAD CK 0337
Industrial Disputes Act, 1947 — Section 25F, 2A, 33, 33(2), 33C2()