High Courts15 Nov 2011Allowed
Lakshmi Vs The District Registrar, Krishnagiri and Others
Madras High Court · (2011) 11 MAD CK 0170
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 23 of 245
High Courts15 Nov 2011Dismissed
Commissioner of Income Tax Chennai Vs M/s. Vummudi Bangaru Chetty Chennai
Madras High Court · (2012) 208 TAXMAN 174
Income Tax Act, 1961 — Section 160(1), 161, 161(1A), 164(1), 80L
High Courts15 Nov 2011Allowed
Mrs. Shanthi Pughazenthi Vs Union of India and The Registrar, Central Administrative Tribunal
Madras High Court · (2011) 11 MAD CK 0072
High Courts15 Nov 2011Allowed
S. Dhanalakshmi Vs M.K. Satyanarayana Rao
Madras High Court · (2012) 3 CTC 482 : (2012) 2 LW 481
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 3, Order 14 Rule 2, Order 16 Rule 2, Order 18 Rule 10, Order 18 Rule 11
High Courts15 Nov 2011Allowed
Said Farouk Vs The State of Tamil Nadu and The Union of India
Madras High Court · (2011) 11 MAD CK 0003
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 317Customs Act, 1962 — Section 132, 135(1)
High Courts14 Nov 2011Allowed
K. Thangaraju Vs The Secretary, Tamil Nadu Public Service Commission, Madras-2 and The Director of Fire Service, Rukmani Lakshmipathy Salai, Egmore, Chennai-8
Madras High Court · (2011) 11 MAD CK 0335
High Courts14 Nov 2011Dismissed
Mohammed Saud, Sole Proprietor, M/s. Navigator Ship Supplies, Chennai-600035 Vs Garuda Catering Company Pvt. Ltd. and Union Bank of India, Cotton Green branch, Mumbai-400033
Madras High Court · (2011) 11 MAD CK 0290
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(2), Order 39 Rule 1, Order 39 Rule 2
High Courts14 Nov 2011Allowed
K. Krishnan Vs Deputy Registrar of Co-operative Societies, Thiruvallur District and Others
Madras High Court · (2012) 4 MLJ 201
Tamil Nadu Co-operative Societies Act, 1983 — Section 87
High Courts14 Nov 2011Dismissed
V. Arumugasamy Vs M. Valliammai and Others
Madras High Court · (2011) 11 MAD CK 0252
High Courts14 Nov 2011Dismissed
Indira Samraj Vs Arulmighu Sri Hanumar Veereswaram, Srirengam and others
Madras High Court · (2012) 1 LW 308
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 20, 3, 44, 53(A), 8(1)
High Courts14 Nov 2011Dismissed
Kumaran Agencies Vs The Government of Puducherry
Madras High Court · (2012) 1 MLJ 436 : (2012) WritLR 618
Penal Code, 1860 (IPC) — Section 34
High Courts14 Nov 2011Dismissed
M/S. Trans Ads Vs The Secretary To Government Transport Department Government of Tamilnadu Fort St. George Chennai - 600009, The Managing Director Metropolitan Transport Corporation (Chennai)Limited Pallavan House Anna Salai Chennai - 600002, The General Manager (Corporate) Metropolitan Transport Corporation (Chennai) Limited Pallavan House Anna Salai Chennai - 600002 and M/s. Tool Tech 19/1, Sreyas 7th Street Tatabad Coimbatore Tamilnadu - 641012
Madras High Court · (2011) 11 MAD CK 0171
High Courts14 Nov 2011
K. Selvaraj Vs The District Collector, Namakkal District, Namakkal, The Special Tahsildar, Land Acquisition, Salem - Karur Borad Gauge Railway Line Project, C.K.P. Plaza, Paramathy Road, Namakkal Town, The Deputy Chief Engineer (Constructions), Salem-Karur Borad Gauge Railway Line Project, Salem Junction, Suramangalam, Salem and The President, Chinnapethampatti Village Panchayat
Madras High Court · (2011) 11 MAD CK 0152
Railways Act, 1989 — Section 16, 16(1), 16(2)
High Courts14 Nov 2011Dismissed
C. Shenbagakumar Vs The State of Tamil Nadu
Madras High Court · (2011) 11 MAD CK 0145
Constitution of India, 1950 — Article 162, 309, 323A
High Courts14 Nov 2011Dismissed
M. Swarnam Vs The Managing Director, Tamil Nadu Housing Board, Nandanam, Chennai - 600002, The Administrative Officer-cum Executive Engineer, Tamil Nadu Housing Board, Trichy Housing Unit, Kajamalai Colony, Trichy - 20 and Mathialagan (R-3 impleaded as per order dated 14.11.2011 in M.P.No.1 of 2011)
Madras High Court · (2011) 11 MAD CK 0144
High Courts14 Nov 2011Dismissed
K. Srinivasan Vs The Secretary Regional Transport Authority Udagamandalam
Madras High Court · (2011) 11 MAD CK 0106
High Courts14 Nov 2011Dismissed
Jaya and Aasviga Vs Karthikeyan and The Oriental Insurance Company Limited, Mayiladuthurai
Madras High Court · (2011) 11 MAD CK 0062
High Courts14 Nov 2011Dismissed
Alwar Purushothaman Naidu Vs The Joint Registrar-II Annasalai, Tiruvannamalai
Madras High Court · (2011) 11 MAD CK 0013
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 31
High Courts14 Nov 2011Dismissed
Madurai Aruppukkottai Nadar Uravinmurai Mahalir Melnilai Palli Paribhalana Sabai-3 Vs District Registrar (Administration) Madurai (South), Mahal, Madurai-1 and Others
Madras High Court · (2011) 11 MAD CK 0012
Constitution of India, 1950 — Article 226Tamil Nadu Societies Registration Act, 1975 — Section 28, 30