High Courts22 Nov 2011Dismissed
Kannika, Thenmozhi and Pandian Ilankannan Vs Venkatraman and National Insurance Company Ltd.
Madras High Court · (2011) 11 MAD CK 0053
Motor Vehicles Act, 1988 — Section 163(A)
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 20 of 245
High Courts21 Nov 2011Allowed
Smt. P. Leelarathinam and P. Ramanujam Naidu Vs P.E. Srinivasan and Others
Madras High Court · (2012) 1 CTC 238 : (2012) 1 LW 280 : (2012) 3 MLJ 34
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 7 Rule 11
High Courts21 Nov 2011Allowed
The Commissioner of Customs (Export) Custom House No. 60, Rajaji Salai Chennai 600001 Vs M/s. Craftsman Automation P. Ltd. 15, LMC Colony, Ammankulam Road Coimbatore 641037
Madras High Court · (2011) 11 MAD CK 0254
Customs Act, 1962 — Section 25(1)
High Courts21 Nov 2011Allowed
Mr. I.K. Kanniappan No: 1, Narayana Naicken Street 6th Lane, Komaleeshwaranpet Chennai - 600002 Vs The Secretary to Government Finance (Pension) Department Government of Tamil Nadu Fort St. George Chennai - 600009 and The Pension and Pay Officer Pension and Pay Office Chennai - 600006
Madras High Court · (2012) 1 CTC 37
Constitution of India, 1950 — Article 41Tamil Nadu Pension Rules, 1978 — Rule 10(1), 49(6), 9
High Courts21 Nov 2011
B. Abinash rep. by his father and Natural Guardian M.Baskar Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 11 MAD CK 0233
High Courts21 Nov 2011Dismissed
Alavudeen Vs Tahsildar,Tirukovilur,Villupuram District.
Madras High Court · (2011) 11 MAD CK 0132
High Courts21 Nov 2011Dismissed
Rukmani, R. Sivakumar and R. Chenthil Kumar Vs T. Painthamil Kumaran alias Tamilan
Madras High Court · (2011) 11 MAD CK 0130
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts21 Nov 2011Dismissed
V.D. Grahalakshmi Vs T. Prashanth
Madras High Court · (2011) 11 MAD CK 0087
Evidence Act, 1872 — Section 114, 35, 65, 68, 74Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11, 12(1), 7, 7A, 8
High Courts21 Nov 2011Allowed
C. Raja Chandran Vs The District Elementary Educational Officer, Sivagangai, Sivagangai District
Madras High Court · (2011) 11 MAD CK 0060
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 2, 8, 9
High Courts21 Nov 2011Allowed
T. Angayarkanni Vs The District Collector, Madurai District and Others
Madras High Court · (2011) 11 MAD CK 0054
Constitution of India, 1950 — Article 21, 21A, 226
High Courts21 Nov 2011Dismissed
Veluchamy Vs Venkadasamy and Dhanalakshmi
Madras High Court · (2011) 11 MAD CK 0040
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 106
High Courts21 Nov 2011Dismissed
M/s. Star Traders Vs The Regional Manager M.S.T.C. Ltd., Leelavathi Building 69, Armenian Street Chennai - 600101 and M/s. Hindustan Newsprint Ltd.
Madras High Court · (2011) 11 MAD CK 0023
Constitution of India, 1950 — Article 14, 226
High Courts18 Nov 2011
M. Chinna Kaliappan Vs The Director of Rural Development Kuralagam, Chennai, The District Collector Dharmapuri, Dharmapuri District and The Block Development Officer Thally Panchayat Union Thally, Dharmapuri District
Madras High Court · (2011) 11 MAD CK 0285
High Courts18 Nov 2011Dismissed
R. Nijanthan Vs The State
Madras High Court · (2011) 11 MAD CK 0275
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 7(1)Medical Termination of Pregnancy Act, 1971 — Section 4
High Courts18 Nov 2011Allowed
A. Govindaraj Vs State by Inspector of PoliceCivil Supplies, C.I.D. Vellore and Arpakkam Primary Agricultural Co-operative Bank
Madras High Court · (2012) 1 LW(Cri) 151 : (2012) 1 MLJ 433
Constitution of India, 1950 — Article 123(1), 20(2), 21, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 313(1), 403(1), 460, 461Essential Commodities Act, 1955 — Section 7(1)
High Courts18 Nov 2011Dismissed
R. Baarathi Vs The Chairman and Managing Directorate Hindustan Petroleum Corporation Limited, No. 17, Jamshedji Tata Road, Mumbai 400020, The General Manager, Hindustan Petroleum Corporation Limited Thalamuthu Natarajan Buildings, IVth floor Egmore, Chennai 600 008, The Senior Regional Manager, Hindustan Petroleum Corporation Limited, No. A,16/38, Sivaprakasam Road, Anna Nagar, Tennur, Trichy 620 017 and The Senior Sales Officer, Hindustan Petroleum Corporation Limited, Namakkal Sales Area, Namakkal
Madras High Court · (2011) 11 MAD CK 0107
Constitution of India, 1950 — Article 226
High Courts18 Nov 2011Allowed
E. Sivakumar Vs The Director of Public Health and Preventive Medicine Teynampet, Chennai - 600006 and The Deputy Director of Health Services Thiruvallur, Thiruvallur District
Madras High Court · (2011) 11 MAD CK 0079
High Courts18 Nov 2011
M. Veerabhadrappa Vs The Commissioner Panchayat Union Hosur, Dharmapuri District
Madras High Court · (2011) 11 MAD CK 0063
High Courts18 Nov 2011Dismissed
Thirumangalam Agricultural Producers Coop. Marketing Society Ltd. Vs The Superintending Engineer, Madurai Electricity Distribution Circle, Tamil Nadu Electricity Board, K. Pudur, Madurai 7 and The Assistant Engineer, Tamil Nadu Electricity Board, Thirumangalam, Madurai District
Madras High Court · (2012) 1 LW 648
Limitation Act, 1963 — Section 20Civil Procedure Code, 1908 (CPC) — Section 9Electricity (Supply) Act, 1948 — Section 69(1)
High Courts18 Nov 2011Dismissed
Somasundaram Mills (Pvt.) Ltd. and Kaleeswarar Mills Ltd. Vs Union of India (UOI) and The National Textile Corporation Ltd.
Madras High Court · (2011) 11 MAD CK 0021
Constitution (Thirty-Ninth Amendment) Act, 1975 — Section 5Constitution of India, 1950 — Article 14, 19, 21Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 18, 3, 4, 8