High Courts24 Nov 2011Allowed
Viji @ Vijayakumar and Others Vs State
Madras High Court · (2011) 11 MAD CK 0178
Penal Code, 1860 (IPC) — Section 363, 366, 366A
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 19 of 245
High Courts24 Nov 2011Allowed
M/S. Century Flour Mills Ltd. Vs The Tamil Nadu Sales Tax Appellate Tribunal (Additional Bench) Chennai, City Civil Court Buildings, Chennai. 104 and The Deputy Commercial Tax Officer, Rattan Bazaar Assessment Circle, Kuralagam Annexe, Chennai - 108
Madras High Court · (2013) 61 VST 457
Tamil Nadu General Sales Tax Act, 1959 — Section 12(2), 12(3), 9(2)
High Courts24 Nov 2011
T. Periasamy Vs State of Tamil Nadu and The Secretary, Tamil Nadu Public Service Commission, Chennai
Madras High Court · (2011) 11 MAD CK 0074
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Public Service Commission Regulations, 1954 — Regulation 18(1)
High Courts23 Nov 2011Allowed
Galada Finance Limited Vs M/s. Pukraj Jain and Sons, No. 53, Kalathi Pillai Road, Sowcarpet, Chennai-600079 and Pukraj Jain
Madras High Court · (2011) 11 MAD CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2011Dismissed
Timothy Bowen, also known as Tim Bowen, 9, Manor Lane, Gerrards Cross, Bucks, SL9 7NH, United Kingdom, Strew Investment Management Limited, International House, Castle Hill, Victoria, Douglas, Isle of Man, IM 2 4RB and Bowen Financial Management Limited, 9, Manor Lane, Gerrards Cross Bucks, SL9 7NH, United Kingdom Vs Clenergen Corporation, United Biofuels Private Limited and Mark Quinn 15, Dipper's Close Kemsing, Sevenoaks, Kent, TN15 6QD, United Kingdom
Madras High Court · (2011) 11 MAD CK 0322
Specific Relief Act, 1963 — Section 22, 22(2)Transfer of Property Act, 1882 — Section 3, 3(25)
High Courts23 Nov 2011Allowed
P. Pugazendhi Vs The Superintendent of Police, Villupuram District, The Inspector General of Police, Villupuram Range, Villupuram and The Director General of Police, Chennai 4
Madras High Court · (2011) 11 MAD CK 0286
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3
High Courts23 Nov 2011Dismissed
M/s. Vishnuvardhan Paper Mills (P) Ltd. Vs Tamil Nadu Electricity Board
Madras High Court · (2012) WritLR 676
Electricity Act, 2003 — Section 181, 2(15), 43, 43(1), 44
High Courts23 Nov 2011Dismissed
The Deputy Inspector General of Police Coimbatore Range Coimbatore Vs S. Govindaraj
Madras High Court · (2012) 1 CTC 124
Constitution of India, 1950 — Article 21Prevention of Corruption Act, 1988 — Section 3(5), 7Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3(1), 3(5)
High Courts23 Nov 2011Allowed
M/s. SDB CISCO (India) Limited Madras Vs The Assistant Commissioner of Income Tax Company Circle VI(1) Madras
Madras High Court · (2011) 11 MAD CK 0174
Companies Act, 1956 — Section 209Income Tax Act, 1961 — Section 145, 148
High Courts23 Nov 2011Allowed
Selvakumar Vs Subramani
Madras High Court · (2011) 11 MAD CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2011Allowed
R. Chandrasekaran Vs Superintendent of Police, District Police Office, Pudukottai District
Madras High Court · (2011) 11 MAD CK 0070
Tamil Nadu State Police Subordinate Service Rules — Rule 3
High Courts23 Nov 2011
S. Aiyappan Pillai Vs Special Secretary to Government Finance (T and A-I) Department, Fort St. George, Chennai-9
Madras High Court · (2011) 11 MAD CK 0069
Constitution of India, 1950 — Article 14
High Courts23 Nov 2011Allowed
M. Arivazhagan Vs Inspector General of Police Armed Police, K.K. Nagar, Trichirapalli and Commandant, Tamil Nadu Special Police I Battalion Trichirapalli-2
Madras High Court · (2011) 11 MAD CK 0068
High Courts23 Nov 2011Dismissed
S.M.S. Traders Vs The Official Liquidator of the High Court, Madras as the Official Liquidator in South India Viscose Industries Limited (SIVIL), (In Liquidation), Kuralagam, Chennai-600104
Madras High Court · (2012) 1 CTC 575
Civil Procedure Code, 1908 (CPC) — Section 151Sales of Goods Act, 1930 — Section 43
High Courts22 Nov 2011Allowed
P. Vijayarangam No. 31, SBI Co-operative Housing Society Ltd., Meenambakkam Extn. Colony, Nanganallur, Chennai-600061 Vs State Bank of India
Madras High Court · (2011) 11 MAD CK 0277
High Courts22 Nov 2011Dismissed
V. George Vincent Vs Commercial Tax Officer, Nagercoil, Kanyakumari
Madras High Court · (2012) 50 VST 380
High Courts22 Nov 2011
M. Shawkath Ali Vs The Under Secretary to Government, Ministry of Home Affairs, Freedom Fighters Division, 1st Floor, Loknaick Bhavan, New Delhi, The Deputy Secretary to the Government of Tamil Nadu, Public (Political Pension-3) Department, Fort St. George, Chennai - 600 009. and The District Collector, Chennai Collectorate, Chennai.
Madras High Court · (2011) 11 MAD CK 0240
High Courts22 Nov 2011Dismissed
J. Kamalanathan Vs The Superintendent of Police, Special Branch, CID, Chennai -4, The Superintendent of Police, District Police Office, Kancheepuram District and The Deputy Inspector General of Police, Chengalpattu Range, Chennai 16 K. Selvam Vs The Deputy Inspector General of Police, CID Intelligence, Chennai-4, The Superintendent of Police, Trivellore District, The Deputy Superintendent of Police, Mandhuranthagam and The Superintendent of Police, Kancheepuram District
Madras High Court · (2011) 11 MAD CK 0239
Penal Code, 1860 (IPC) — Section 304(A), 354Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3
High Courts22 Nov 2011Dismissed
Nagalakshmi Vs The State of Tamilnadu
Madras High Court · (2011) 11 MAD CK 0131
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 3, 3(1), 3(10), 3(3), 3(4)
High Courts22 Nov 2011Dismissed
M/s. Agarshans 164, Linghi Chetty Street, Chennai - 600001 Vs The Income Tax Settlement Commission, Additional Bench,488/489, Anna Salai, Chennai - 35 and Others
Madras High Court · (2012) 205 TAXMAN 87
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 234B, 245C, 245D(4), 245F, 254H(1)