High Courts08 Mar 2011
D. Dhanlakshmi Vs The Union of India (UOI)
Madras High Court · (2011) 03 MAD CK 0244
Constitution of India, 1950 — Article 226Pondicherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 — Section 22(2)
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 194 of 253
High Courts08 Mar 2011Dismissed
Laxmi Traders Vs The Commissioner of Customs (Seaport-Imports), The Additional Commissioner of Customs and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 03 MAD CK 0199
High Courts08 Mar 2011Allowed
Selvakumar Vs The State
Madras High Court · (2011) 8 RCR(Criminal) 722
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366A, 375, 376, 376(1)
High Courts08 Mar 2011Dismissed
N. Murugavel and V.M.N. Shunmugasundaram Vs The Commissioner of Municipal Administration and The Commissioner, Madurai City Municipal Corporation
Madras High Court · (2011) 03 MAD CK 0119
High Courts08 Mar 2011Dismissed
Sebasthian and Roasammal Vs Shakul Hameed
Madras High Court · (2011) 3 CTC 470
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Specific Relief Act, 1963 — Section 21, 22, 22(1), 22(2)Transfer of Property Act, 1882 — Section 55, 55(1)
High Courts08 Mar 2011Allowed
P. Nagarathinapandian Formerly Superintending Engineer (Retd.) Vs The Accounts Officer Tamil Nadu Housing Board and The Executive Engineer and Administrative Officer
Madras High Court · (2011) 03 MAD CK 0039
High Courts08 Mar 2011Dismissed
The Managing Director Tamil Nadu State Transport Corporation Limited Vs Murthy and Raghupathy Murthy Vs Raghupathy and The Managing Director Tamil Nadu State Transport Corporation Limited
Madras High Court · (2011) 03 MAD CK 0026
High Courts08 Mar 2011Dismissed
The Divisional Manager National Insurance Company Ltd., 938, Sathy Road, Gandhinagar Coimbatore Vs Chinnammal and Chinnasamy
Madras High Court · (2011) 03 MAD CK 0012
Employees Compensation Act, 1923 — Section 19, 30, 30(1), 4A(3), 5Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 149(7), 167
High Courts07 Mar 2011Dismissed
Stanes Amalgamated Estates Ltd. Vs The Commercial Tax Officer (FAC)
Madras High Court · (2011) 03 MAD CK 0611
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1)
High Courts07 Mar 2011Allowed
Arivu alias Natarajan, Elango alias Jayabalan and Jay alias Jayachandran Vs Union Territory of Pondicherry A. Purushothaman and P. Shanmugam Vs State
Madras High Court · (2011) 2 Crimes 37
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 304, 307
High Courts07 Mar 2011Dismissed
Vikhrem Parekh @ Amar Parekh Vs Mrs. Jaya Ramdass and Shagun Creations (P) Ltd.
Madras High Court · (2011) 03 MAD CK 0526
Companies Act, 1956 — Section 391, 394Evidence Act, 1872 — Section 106Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2), 14, 15, 16
High Courts07 Mar 2011Dismissed
Lalitha Vs The District Collector and Others
Madras High Court · (2011) 03 MAD CK 0525
Constitution of India, 1950 — Article 16(2)
High Courts07 Mar 2011Allowed
Meenakshisundaram Textiles Vs Valliammal Textiles Ltd.
Madras High Court · (2011) 3 CTC 168 : (2011) 3 LW 80 : (2011) 7 MLJ 652
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts07 Mar 2011Allowed
Kandasamy Spinning Mills (P) Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2011) 03 MAD CK 0461
Tamil Nadu General Sales Tax Act, 1959 — Section 24(3)
High Courts07 Mar 2011Dismissed
Dhanalakshmi Vs S. Prabhavathy and Others
Madras High Court · (2011) 03 MAD CK 0313
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 112, 90Hindu Marriage Act, 1955 — Section 16
High Courts07 Mar 2011Dismissed
K.K. Subramaniam Vs The Commissioner Pollachi Municipality
Madras High Court · (2011) 03 MAD CK 0276
High Courts07 Mar 2011Dismissed
V. Thiyagarajan Vs Secretary and Correspondent thiru W.T. Masilamani Hr. Sec. School and Others
Madras High Court · (2011) 03 MAD CK 0212
Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15(A)
High Courts07 Mar 2011Dismissed
Smt. Malathi Kannan and Others Vs Markadarasi Chit Funds (Madras) Ltd. and The State of Tamil Nadu
Madras High Court · (2011) 03 MAD CK 0211
High Courts07 Mar 2011
S.R. Kannan (Deceased) and Others Vs Markadarasi Chit Funds (Madras) Ltd. and The State of Tamil Nadu
Madras High Court · (2011) 03 MAD CK 0210
High Courts07 Mar 2011
M. Ahmed Ameen Vs The Commissioner Corporation of Chennai and The Assistant Revenue Officer Revenue Department Zone II Corporation of Chennai
Madras High Court · (2011) 03 MAD CK 0182