CourtKutchehry.com

COURT ARCHIVE

Madras High Court judgments, 2011

5,053 judgments · page 191 of 253

High Courts11 Mar 2011Dismissed

State Vs Kiran Machines and P. Mohanraj

Madras High Court · (2011) 03 MAD CK 0079

Criminal Procedure Code, 1973 (CrPC) — Section 197, 239Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1), 13(2)
Read judgment
High Courts10 Mar 2011Dismissed

V. Uma Vs V. Balaji

Madras High Court · (2011) 2 CTC 861

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A, Order 39 Rule 2A(2)Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 11, 12
Read judgment
High Courts10 Mar 2011

Govindaraj Vs Ramadoss

Madras High Court · (2011) 3 CTC 433 : (2011) 2 LW 831 : (2011) 7 MLJ 1132

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 33, 100Evidence Act, 1872 — Section 68, 69, 70, 90Land Acquisition Act, 1894 — Section 30, 31
Read judgment