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Madras High Court judgments, 2011

5,053 judgments · page 189 of 253

High Courts14 Mar 2011Dismissed

N. Ravindran Vs V. Ramachandran

Madras High Court · AIR 2011 Mad 136 : (2011) 3 CTC 153

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 7 Rule 11, Order 7 Rule 14(1), Order 7 Rule 7Limitation Act, 1963 — Article 58, 64Transfer of Property Act, 1882 — Section 53
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High Courts14 Mar 2011Dismissed

Maharaja College of Arts and Science Vs State of Tamil Nadu

Madras High Court · (2011) 4 LLJ 271 : (2011) WritLR 332

Constitution of India, 1950 — Article 14, 19(1), 19(6), 21, 30(1)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 17, 18Employees State Insurance (Central) Rules, 1950 — Rule 51
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High Courts14 Mar 2011Dismissed

S. Babu Vs State

Madras High Court · (2011) 03 MAD CK 0173

Criminal Procedure Code, 1973 (CrPC) — Section 91Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
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High Courts14 Mar 2011Dismissed

P. Gandhi Vs The Inspector General The Directorate General Border Security Force, The Under Secretary, University Grants Commission, Under Secretary to the Government of India, Ministry of Human Resource Development and The Director, Director of Distance Education

Madras High Court · (2011) 03 MAD CK 0098

Advocates Act, 1961 — Section 24(1), 49, 49(1), 7(1)Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226, 32
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