High Courts09 Apr 2011Allowed
Raja (a) Solai Raj Vs State
Madras High Court · (2011) 04 MAD CK 0382
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 449
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 164 of 253
High Courts09 Apr 2011
K. Kannan Vs State
Madras High Court · (2011) 04 MAD CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 451Immoral Traffic (Prevention) Act, 1956 — Section 3(2), 4(2), 7(1)
High Courts09 Apr 2011Dismissed
Commissioner of Income Tax Vs Haritha Seating Systems Ltd.
Madras High Court · (2011) 202 TAXMAN 402
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 148, 153, 154
High Courts09 Apr 2011Dismissed
S. Kothandaraman Vs Union of India (UOI) and Tamilnadu Small Industries Development Corporation
Madras High Court · (2011) 04 MAD CK 0320
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7, 7(1)
High Courts09 Apr 2011Dismissed
S. Vetrive Vs Tamil Nadu Advocates Association, The Bar Council of Tamil Nadu and The Bar Council of India
Madras High Court · (2011) 04 MAD CK 0290
Advocates Act, 1961 — Section 8Bar Council of Tamil Nadu Election Rules, 1975 — Rule 35(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 94
High Courts09 Apr 2011
Rukmani Vs The Special Collector, (Stamps) and The Sub-Registrar
Madras High Court · (2011) 04 MAD CK 0268
Stamp Act, 1899 — Section 47(A), 47(A)(1), 47(A)(2), 47(A)(4)
High Courts09 Apr 2011
B. Jeganathan Vs The Chief Election Commissioner, The Election Commission of India, The Chief Election Officer and The Director General of Police
Madras High Court · (2011) 04 MAD CK 0214
Constitution of India, 1950 — Article 19(1), 21, 324, 324(1)Criminal Procedure Code, 1973 (CrPC) — Section 100, 101, 102, 103, 104Income Tax Act, 1961 — Section 132A
High Courts09 Apr 2011Dismissed
Kulandaisami Gounder and K. Balasubramaniam Vs R. Srikumar and K. Ranganathan
Madras High Court · (2011) 04 MAD CK 0212
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Specific Relief Act, 1963 — Section 19, 22, 27, 27(2)Trusts Act, 1882 — Section 91
High Courts09 Apr 2011Allowed
P. Muthukrishnan Vs The Registrar Tamil Nadu Agricultural University
Madras High Court · (2011) 04 MAD CK 0204
Constitution of India, 1950 — Article 14
High Courts09 Apr 2011
S. Divakaran Vs The Revenue Divisional Officer
Madras High Court · (2011) 04 MAD CK 0185
High Courts09 Apr 2011Dismissed
M. Balasundaram Vs The Chief Election Officer and Secretary to Government, The Returning Officer and The Election Commission of India
Madras High Court · (2011) 04 MAD CK 0183
High Courts09 Apr 2011
S. Vetrivel Vs Tamil Nadu Advocates Association, The Bar Council of Tamil Nadu and The Bar Council of India
Madras High Court · (2011) 04 MAD CK 0169
Advocates Act, 1961 — Section 8Bar Council of Tamil Nadu Election Rules, 1975 — Rule 20Civil Procedure Code, 1908 (CPC) — Section 94
High Courts09 Apr 2011Dismissed
V. Shantha Vs State of Tamil Nadu
Madras High Court · (2011) 04 MAD CK 0158
Tamil Nadu Pension Rules, 1978 — Rule 23
High Courts09 Apr 2011Dismissed
R.K. Chandramohan Vs Elephant G. Rajendran, Tamilnadu Advocates Association, The Bar Council of Tamil Nadu and The Bar Council of India
Madras High Court · (2011) 04 MAD CK 0063
Advocates Act, 1961 — Section 1, 3, 3(3), 36(2), 36(3)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts09 Apr 2011Dismissed
G. Gurunathan and Others Vs Mrs. J. Muthulakshmi and Others
Madras High Court · (2011) 4 CivCC 325 : (2011) 5 MLJ 800 : (2011) 4 RCR(Civil) 160
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 6
High Courts09 Apr 2011
K.N. Mohan Raj Vs The Registrar of Co-operative Societies (Housing) and The Tiruchirappalli Co-operative House Construction Society Limited
Madras High Court · (2011) 04 MAD CK 0042
Constitution of India, 1950 — Article 226
High Courts09 Apr 2011Dismissed
K. Vellaichamy Vs The Secretary to Government, Revenue Department and The Special Commissioner of Survey and Settlement
Madras High Court · (2011) 04 MAD CK 0041
High Courts09 Apr 2011
National Insurance Co. Ltd. Vs Subramanian and Narasimulu
Madras High Court · (2011) 04 MAD CK 0029
High Courts09 Apr 2011Allowed
M. Dhanumoorthi Vs The Management, Tamil Nadu State Transport Corporation and The Presiding Officer, Labour Court
Madras High Court · (2011) 04 MAD CK 0016
Industrial Disputes Act, 1947 — Section 11A
High Courts08 Apr 2011
KRC Amurthavarshini Residents, Association Vs Mr. Samayamurthy, I.A.S., The District Collector, Kuttynattan, The Commissioner, Mr. Senthilkumar The President and A. Ravidas
Madras High Court · (2011) 04 MAD CK 0509