High Courts29 Apr 2011Allowed
Veerasekaran and Kadirvelu (died) Vs Devarasu and Desingu
Madras High Court · (2011) 04 MAD CK 0361
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 148 of 253
High Courts29 Apr 2011Dismissed
The Commissioner, Joint Commissioner and Assistant Commissioner Hindu Religious and Charitable Endowments Vs Murugappan and Others
Madras High Court · (2011) 04 MAD CK 0352
Civil Procedure Code, 1908 (CPC) — Section 114Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(18)
High Courts29 Apr 2011
Best Mega International Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs (Group-7B) and Director General of Foreign Trade and Ex-officio Additional Secretary to the Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 04 MAD CK 0296
High Courts29 Apr 2011Dismissed
K. Balu Vs R. Ramesh
Madras High Court · (2011) 2 Crimes 454
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts29 Apr 2011
United India Insurance Co. Ltd. Vs S. Perumal and R. Nathuram
Madras High Court · (2011) 04 MAD CK 0220
High Courts29 Apr 2011Allowed
S. Sachidanandam and M. Annapoorani Vs D. Kugan
Madras High Court · (2011) 7 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Apr 2011Dismissed
R. Sakunthala and Senthil Coffee Works Vs K. Chockalingam
Madras High Court · (2011) 04 MAD CK 0085
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(3), 14(1), 25
High Courts29 Apr 2011Dismissed
Unilec Machines Private Limited Vs Sri Plasma Weld Equipments
Madras High Court · (2011) 04 MAD CK 0077
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 11(4)
High Courts29 Apr 2011Dismissed
Arcot Textile Mills Ltd. Vs The Employees' Provident Fund Appellate Tribunal, The Regional Provident Fund Commissioner and The Enforcement Officer, EPF Organisation
Madras High Court · (2011) 04 MAD CK 0055
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7A, 7I, 7Q
High Courts29 Apr 2011Dismissed
C. Albert Xavier Vs The Agricultural Production Commissioner and Secretary to Government Agriculture Department, The Commissioner for Disciplinary Proceedings and The Director of Agriculture
Madras High Court · (2011) 04 MAD CK 0051
Constitution of India, 1950 — Article 226, 326Tamil Nadu Public Service Commission Regulations, 1954 — Regulation 18(1)
High Courts29 Apr 2011Dismissed
Sterlite Industries (India ) Limited Vs Mr. S. Kannan, The Commissioner of Central Excise, Mr. K.S. Gnanasekar, The Assistant Commissioner of Central Excise, Dhanapalan, The Superintendent of Central Excise and Mr. Raja Climax, The Superintendent of Central Excise
Madras High Court · (2011) 04 MAD CK 0043
CENVAT (Credit) Rules, 2001 — Rule 4(5)Customs Act, 1962 — Section 132, 135(1)
High Courts29 Apr 2011Dismissed
Mrs. Savithri Vs Karunya Educational Trust and Karunya Institute of Technology and Science
Madras High Court · (2011) 04 MAD CK 0038
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Apr 2011Dismissed
P.R. Dhanasundari @ Rajeshwari, S. Ramakrishnan @ Gopal, Miss Shyamala and Miss Deepa Vs M. Sugumar Reddy and A.V. Manoharan
Madras High Court · (2011) 04 MAD CK 0026
Civil Procedure Code Amendment Act, 1976 — Order 39 Rule 3Constitution of India, 1950 — Article 227
High Courts29 Apr 2011Dismissed
Sanjay Kumar Bagrecha Vs State
Madras High Court · (2011) 2 Crimes 458
Penal Code, 1860 (IPC) — Section 109, 120B, 406, 408, 409Tamil Nadu Co-operative Societies Act, 1961 — Section 81
High Courts29 Apr 2011Allowed
The Commissioner of Income Tax Vs Venkateswara Agro Chemicals and Minerals Pvt. Ltd.
Madras High Court · (2011) 04 MAD CK 0018
Companies Act, 1913 — Section 153Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 12, 148
High Courts29 Apr 2011Dismissed
Indian Bank Employees Association Vs The Presiding Officer, The Central Government Industrial Tribunal-cum-Labour Court
Madras High Court · (2011) 04 MAD CK 0017
Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G
High Courts29 Apr 2011Dismissed
S. Rajendran Vs State
Madras High Court · (2011) 04 MAD CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 161, 207, 313Evidence Act, 1872 — Section 45, 47Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts28 Apr 2011Allowed
Kasinatha Durai and Others Vs State
Madras High Court · (2011) 04 MAD CK 0416
Penal Code, 1860 (IPC) — Section 147, 148, 153A, 302, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts28 Apr 2011Allowed
Anthony Samy Vs State by Inspector of Police, Salem District
Madras High Court · (2011) 3 Crimes 332
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Apr 2011Dismissed
S.V. Transport Services Vs The Deputy General Manager ( I/C) L/C, and The Zonal Distribution Manager, Sri. Ramesh Menon, Indian Oil Corporation Ltd.
Madras High Court · (2011) 04 MAD CK 0326