High Courts05 May 2011Dismissed
Blue Hill Logistics Private Ltd. Vs Ashok Leyland Ltd. and Dilip Chhabria Design Private Ltd.
Madras High Court · (2011) 4 CTC 417
Trade and Merchandise Marks Act, 1958 — Section 11(2), 16, 2(1), 2(3), 28(1)
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 147 of 253
High Courts05 May 2011
V.N. Subramaniam Vs Tamil Nadu Advocate's Association and Others
Madras High Court · (2011) 5 CTC 321 : (2011) 4 MLJ 361
Advocates Act, 1961 — Section 1, 54Bar Council of Tamil Nadu Election Rules, 1975 — Rule 34Civil Procedure Code, 1908 (CPC) — Section 94
High Courts29 Apr 2011Allowed
R. Ponnusamy Vs The Director General of Police and Others
Madras High Court · (2011) 04 MAD CK 0498
Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 14A(1)
High Courts29 Apr 2011Dismissed
United India Insurance Company Ltd. Vs E. Kosalai Devi and R. Nathuram
Madras High Court · (2011) 04 MAD CK 0495
High Courts29 Apr 2011Dismissed
United India Insurance Company Ltd. Vs E. Srinivasan and R. Nathuram
Madras High Court · (2011) 04 MAD CK 0494
High Courts29 Apr 2011Dismissed
Income Tax Officer Vs R. Soundararajan
Madras High Court · (2011) 337 ITR 531 : (2012) 20 TAXMAN 734
Criminal Procedure Code, 1973 (CrPC) — Section 313Income Tax Act, 1961 — Section 277, 279Penal Code, 1860 (IPC) — Section 193, 196, 420, 468, 471
High Courts29 Apr 2011Allowed
T. Vinayaka Perumai Vs T. Balan and Others
Madras High Court · (2011) 1 CompLJ 74 : (2012) 115 SCL 260
Companies Act, 1956 — Section 397, 397(1), 397(2), 398, 402Transfer of Property Act, 1882 — Section 10(E)(4C), 52
High Courts29 Apr 2011Allowed
Commissioner of Income Tax Vs Venkateswara Agro Chemicals and Minerals (P.) Ltd.
Madras High Court · (2011) 338 ITR 428 : (2012) 20 TAXMAN 259
Income Tax Act, 1922 — Section 10, 12Income Tax Act, 1961 — Section 148
High Courts29 Apr 2011Dismissed
R. Peter P. Rayan for himself and on behalf of Annai Velankanni Charitable Trust Vs Stella Kanagaraj and Others
Madras High Court · (2011) 04 MAD CK 0461
Christian Marriage Act, 1872 — Section 4Hindu Marriage Act, 1955 — Section 7
High Courts29 Apr 2011Dismissed
R. Kayal Vs The Union of India (UOI) and Others
Madras High Court · (2011) 04 MAD CK 0447
High Courts29 Apr 2011
R. Selvi Vs Union of India and Others
Madras High Court · (2012) 1 CTC 358 : (2012) MLJ(Cri) 722
Criminal Procedure Code, 1973 (CrPC) — Section 10(3), 41(1), 439Extradition Act, 1962 — Section 13, 14, 15, 16, 17Penal Code, 1860 (IPC) — Section 302, 420
High Courts29 Apr 2011Dismissed
Sterlite Industries (India) Limited Vs The Assistant Commissioner of Central Excise
Madras High Court · (2011) 04 MAD CK 0426
CENVAT (Credit) Rules, 2004 — Rule 4(5), 4(6)Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(2A), 269
High Courts29 Apr 2011Dismissed
Mr.J.Doraibabu and Mr. Sridhar Vs State of Tamil Nadu and M/s. SIPCOT
Madras High Court · (2011) WritLR 505
Companies Act, 1956 — Section 51Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 17
High Courts29 Apr 2011Dismissed
United India Insurance Co. Ltd. Vs Sugirtha and Others
Madras High Court · (2011) 04 MAD CK 0401
High Courts29 Apr 2011Dismissed
United India Insurance Co. Ltd. Vs K. Unnamalai and Others
Madras High Court · (2011) 04 MAD CK 0400
High Courts29 Apr 2011Dismissed
ICICI Bank Limited Vs Fab N. Fabrics ICICI Bank Limited Vs Dhanavarshini Exports
Madras High Court · (2011) 04 MAD CK 0399
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 13, 17, 18, 2Specific Relief Act, 1963 — Section 41Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11
High Courts29 Apr 2011Dismissed
The Commissioner and The Deputy Commissioner both Hindu Religious and Charitable Endowments Administration Department Vs P.K. Doraisamy
Madras High Court · (2011) 04 MAD CK 0398
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45(1), 6(11), 6(11), 6(9), 63
High Courts29 Apr 2011Dismissed
H.S. Gangadhar Vs Debt Recovery Appellate Tribunal and Others
Madras High Court · (2011) 04 MAD CK 0385
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17(1), 18, 18(1), 31
High Courts29 Apr 2011Allowed
Mayila Vs State
Madras High Court · (2012) 1 Crimes 468 : (2011) 4 RCR(Criminal) 593
Criminal Procedure Code, 1973 (CrPC) — Section 207, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(4), 8
High Courts29 Apr 2011Allowed
Commissioner of Income Tax Vs Elgi Equipmets Ltd.
Madras High Court · (2011) 04 MAD CK 0362
Income Tax Act, 1961 — Section 10A, 139(1), 143(1), 154, 28