High Courts23 Dec 2008Dismissed
R. Balasubramaniyam Vs S.S. Pichai and P. Ilango
Madras High Court · (2008) 12 MAD CK 0004
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 3 of 116
High Courts22 Dec 2008Allowed
Divisional Manager, United India Insurance Co. Ltd. Vs S. Sowkath Ali and Others
Madras High Court · (2010) ACJ 1726
High Courts22 Dec 2008Allowed
Kalaivani Vs K.U. Rajasekar
Madras High Court · AIR 2009 Mad 174
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 60, 83Hindu Marriage Act, 1955 — Section 1, 13(1), 28
High Courts22 Dec 2008
Tube Investments of India Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2009) 223 CTR 99
Income Tax Act, 1961 — Section 133A, 194H
High Courts22 Dec 2008
A. Rasal Raj Vs The Director General of Police, The Superintendent of Police, The Additional Superintendent of Police and The Inspector of Police
Madras High Court · (2008) 12 MAD CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts22 Dec 2008
V. Sankar Vs The Superintendent of Police, The Inspector of Police, District Crime Branch and The Inspector of Police, All Woman Police Station
Madras High Court · (2008) 12 MAD CK 0294
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 304(B)
High Courts22 Dec 2008Dismissed
P. Baskaran Vs Ayyakannu Chettiar and Others
Madras High Court · AIR 2009 Mad 114 : (2009) 1 LW 968
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 20, Order 5 Rule 20(1)Evidence Act, 1872 — Section 114Post Office Act, 1898 — Section 27
High Courts22 Dec 2008Dismissed
Rev. M.I. Kesari Vs P. Ponmanuvel, P. Punniamuthu and Rev. G. Christhudoss
Madras High Court · (2008) 12 MAD CK 0276
High Courts22 Dec 2008
Bala @ Balasubramaniam Vs State
Madras High Court · (2008) 12 MAD CK 0270
Penal Code, 1860 (IPC) — Section 313, 366(A)
High Courts22 Dec 2008
Deity of Koothandakoil Vs The Collector of Dharmapuri and The Commissioner, Hindu Religious and Charitable Endowment Department
Madras High Court · (2009) 1 LW 571
Constitution of India, 1950 — Article 25(2)Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 107, 4(1), 4(2)
High Courts22 Dec 2008Dismissed
Forward Leather Company Vs The Inspector General of Registration, The District Revenue Officer (Stamps), District Collector Officer and The Sub Registrar
Madras High Court · (2008) 12 MAD CK 0214
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14Stamp Act, 1899 — Section 47A, 47A(10), 47A(5), 47A(6)
High Courts22 Dec 2008
Uma Maheswara Higher Secondary School Committee Vs The Director of School Education, The Chief Educational Officer and The District Educational Officer
Madras High Court · (2008) 12 MAD CK 0160
High Courts22 Dec 2008Allowed
A.F. Syed Nazeemuddin Vs M. Muthu and Mr. M. Saibhoosan
Madras High Court · (2009) 6 CTC 756
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 85
High Courts22 Dec 2008
General Optics (Asia) Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2008) 12 MAD CK 0131
High Courts22 Dec 2008Allowed
Pandiammal Vs Vellaichamy, United India Insurance Company Ltd. and Sivasithan
Madras High Court · (2008) 12 MAD CK 0129
Penal Code, 1860 (IPC) — Section 279, 304(A), 337
High Courts22 Dec 2008Dismissed
Tamil Nadu Salt Corporation Ltd. Vs G. Rajavalli and The Principal, Labour Court
Madras High Court · (2008) 12 MAD CK 0096
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 23Industrial Disputes Act, 1947 — Section 25E, 25FFF, 33C(1), 33C(2)
High Courts22 Dec 2008
A.B.D. Badushas, Executive Trustee Vs The Commissioner of Police and The Inspector of Police
Madras High Court · (2008) 12 MAD CK 0051
High Courts22 Dec 2008
S. Sundharalingam Vs The Tamil Nadu Chief Controlling Revenue Authority cum Inspector General, The Special Deputy Collector and The Sub Registrar, Office of the Sub Registrar
Madras High Court · (2008) 12 MAD CK 0050
Limitation Act, 1963 — Section 14(1), 5Registration Act, 1908 — Section 47A, 54, 55
High Courts22 Dec 2008
Iyammal Vs The Superintendent of Police, The Deputy Superintendent of Police, Thirupparankundram Range and The Inspector of Police, All Women Police Station
Madras High Court · (2008) 12 MAD CK 0049
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 376, 417, 506
High Courts22 Dec 2008
The Superintending Engineer, Chennai Electrical Distribution Circle, Tamil Nadu Electricity Board, Valluvarkottam, Chennai-600 034 G. Nageswara Rao Vs N. Rangaraj
Madras High Court · (2008) 12 MAD CK 0036
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 409, 420, 477(A)