High Courts19 Dec 2008Allowed
John Masilamani and Others Vs Y. Samuel and John Raja Pandian
Madras High Court · (2008) 12 MAD CK 0081
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 5 of 116
High Courts19 Dec 2008Dismissed
S. Thiagarajan, N. Veeraperumal and T. Krishnan Vs The Managing Director, The Tamil Nadu State Transport Corporation, (Kumbakonam) Ltd., Employees Pension Fund Trust and The General Manager, The Tamil Nadu State Transport Corporation, (Kumbakonam) Ltd.
Madras High Court · (2008) 12 MAD CK 0072
Tamil Nadu State Transport Corporation Employees Pension Fund Rules, 1978 — Rule 15
High Courts19 Dec 2008Allowed
Christy Maybel Sweetlin, A. Joy Annamuthu Koilpillai and J. Devapitchai Vs S.M. Yahub and Others
Madras High Court · (2008) 12 MAD CK 0070
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Dec 2008
N. Nithya Vs The Sub Inspector of Police
Madras High Court · (2008) 12 MAD CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 4
High Courts19 Dec 2008
P. Ganesan and P. Guruswamy Vs Shanmughathai Ammal and Others
Madras High Court · (2008) 12 MAD CK 0038
Evidence Act, 1872 — Section 68
High Courts18 Dec 2008Allowed
Mrs. M. Lalitha Vs Nachmmai Achi @ Gandhimathi Achi and Others
Madras High Court · (2008) 12 MAD CK 0348
Civil Procedure Code, 1908 (CPC) — Section 34Specific Relief Act, 1963 — Section 16
High Courts18 Dec 2008Allowed
Dr. P.S. Jainullabideen Vs The Director of Local Fund Audit, Collector of Ramnad and The Commissioner, Panchayat Union, R.S. Mangalam
Madras High Court · (2008) 12 MAD CK 0336
High Courts18 Dec 2008Allowed
P. Gnanasekaran Vs The Chairman, Tamil Nadu Public Service Commission, The Controller of Examination, Tamil Nadu Public Service Commission, The Head Post Master and The Superintendent, Railway Mail Service A. Subbaiah Vs The Secretary, Tamil Nadu Public Service Commission S. Suresh Vs The Chairman, Tamil Nadu Public Service Commission and Others Krishnakumar Vs The Chairman, Tamil Nadu Public Service Commission, The Controller of Examination, Tamil Nadu Public Service Commission, The Head Post Master and The Senior Superintendent of Post
Madras High Court · (2008) 12 MAD CK 0289
High Courts18 Dec 2008Dismissed
The Managing Director, Tamilnadu State Transport Corporation, Madurai Division Vs K. Shanmugam
Madras High Court · (2008) 12 MAD CK 0284
Penal Code, 1860 (IPC) — Section 279, 338
High Courts18 Dec 2008
R. Periya Mariappan Vs The District Collector, The Superintendent of Police and The Inspector of Police
Madras High Court · (2008) 12 MAD CK 0274
Constitution of India, 1950 — Article 21
High Courts18 Dec 2008Dismissed
J. Nazeer Hussain and Others Vs Chan Masthan Qulia Durga and Mosque
Madras High Court · (2008) 12 MAD CK 0266
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Madras City Tenants Protection Act, 1922 — Section 1B(3), 2, 3, 9
High Courts18 Dec 2008Allowed
M. Kugapriyan Vs The Registrar, Pondicherry University and The Principal, Indira Gandhi College of Arts and Science
Madras High Court · (2009) WritLR 295
High Courts18 Dec 2008Dismissed
Jayalakshmi Vs The State of Tamil Nadu
Madras High Court · (2009) CriLJ 2502
Criminal Procedure Code, 1973 (CrPC) — Section 313(1)Penal Code, 1860 (IPC) — Section 100, 300, 302, 304
High Courts18 Dec 2008
Shanmugam Vs Inspector of Police, NIB - CID
Madras High Court · (2008) 12 MAD CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 41(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 2, 3, 41, 42
High Courts18 Dec 2008Dismissed
Mrs. Saradammal @ Saradambal Vs G.S. Srinath
Madras High Court · (2009) 3 MLJ 609
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 42
High Courts18 Dec 2008Dismissed
K.V. Sathyanarayanan, Vimala Sathyanarayanan, Poornima and Srinivas Vs The District Revenue Officer and Others
Madras High Court · (2008) 12 MAD CK 0229
Constitution of India, 1950 — Article 19, 226
High Courts18 Dec 2008
Rev. C. Simon Vs The Passport Officer and The Inspector of police
Madras High Court · (2008) 12 MAD CK 0219
Criminal Law (Amendment) Act, 1908 — Section 15, 17(1)Penal Code, 1860 (IPC) — Section 147, 294, 296
High Courts18 Dec 2008
Shetlers India Vs The Assistant Commissioner [CT], The Assistant Commissioner [CT], Tallakulam Circle and The Special Committee
Madras High Court · (2008) 12 MAD CK 0218
Tamil Nadu General Sales Tax Act, 1959 — Section 16D
High Courts18 Dec 2008
P. Karthik Kumar Vs The Deputy General Manager, State Bank of India and The Branch Manager, State Bank of India, Periyakulam Branch
Madras High Court · (2008) 12 MAD CK 0161
High Courts18 Dec 2008Dismissed
N. Kumaravelu, N. Ramaraju and N. Arunagiri Vs The Tamil Nadu Industrial Investment Corporation Ltd.
Madras High Court · (2008) 12 MAD CK 0150
Civil Procedure Code, 1908 (CPC) — Section 2(2)State Financial Corporations Act, 1951 — Section 29, 31, 31(1), 32, 32(1A)