High Courts17 Apr 2007Allowed
M. Vijayakumar Vs State
Madras High Court · (2007) 04 MAD CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 207Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 99 of 157
High Courts17 Apr 2007Dismissed
K. Vijayan Vs Appukutti
Madras High Court · (2007) 4 BC 296
Criminal Procedure Code, 1973 (CrPC) — Section 200, 207, 357(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 138(2), 139
High Courts17 Apr 2007
The Commissioner of Income Tax Vs Shasenan M. Parpai
Madras High Court · (2008) 303 ITR 193
Finance Act, 1998 — Section 90(1)Income Tax Act, 1961 — Section 112, 234A, 234B, 234C, 87
High Courts17 Apr 2007Dismissed
Smt. Velu Ammal, Petchiammal, Nandakumar and Mohana Vs Sri Krishna Agencies and United India Insurance Co. Ltd.
Madras High Court · (2008) ACJ 602 : (2007) 3 CTC 378 : (2007) 3 LW 23 : (2007) 4 MLJ 639
Workmens Compensation Act, 1923 — Section 4, 4A, 4A(1), 4A(2), 4A(3)
High Courts16 Apr 2007Dismissed
V. Subramaniam Vs T. Krishnan
Madras High Court · (2007) 3 CTC 368 : (2007) 3 LW 541
Civil Procedure Code, 1908 (CPC) — Section 100(5)Evidence Act, 1872 — Section 65(C)Limitation Act, 1963 — Article 65
High Courts16 Apr 2007
L. Puniakodi Vs The Executive Officer, Pammal Municipality
Madras High Court · (2007) 04 MAD CK 0270
Tamil Nadu District Municipalities Act, 1920 — Section 199, 339, 339(1), 339(2), 339(3)
High Courts16 Apr 2007Dismissed
K. Sarojini Vs The State by the Sub Inspector of Police, S. Ethiraj and S. Visalakshi
Madras High Court · (2007) 2 DMC 467
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304, 498A
High Courts16 Apr 2007Allowed
Rangasamy Gounder Vs The State of Tamilnadu and Shanmugam
Madras High Court · (2007) 2 DMC 489
Criminal Procedure Code, 1973 (CrPC) — Section 174, 207Penal Code, 1860 (IPC) — Section 304(B), 306, 498A
High Courts16 Apr 2007
S. Susila Mary Vs The Director, Directorate of Elementary Education, The District Elementary Educational Officer and The Assistant Elementary Educational Officer
Madras High Court · (2007) 04 MAD CK 0263
High Courts16 Apr 2007
Beardsell Ltd. Vs The Joint Commissioner of Income Tax, Special Range-I
Madras High Court · (2008) 219 CTR 44 : (2008) 297 ITR 87
Income Tax Act, 1961 — Section 10(3), 143(1), 143(2), 143(3), 254(1)
High Courts16 Apr 2007Allowed
Kasi Viswanathan (deceased), Chandrasekaran, Saravanan and Purushothaman Vs C. Kasturi and Others
Madras High Court · (2007) 04 MAD CK 0200
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Apr 2007Allowed
Smt. Muthammal Transports Vs P. Swathanthirarajan and Regional Transport Authority
Madras High Court · (2007) 3 CTC 389 : (2008) 2 LW 742
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 27Limitation Act, 1963 — Section 5
High Courts16 Apr 2007Dismissed
V. Ranga Durai, K. Sundarsan Pattar and Smt. K. Ranganayagi Vs S. Jayalakshmi and R. Sundaram
Madras High Court · (2007) 4 CTC 227 : (2007) 5 MLJ 1228
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 8
High Courts16 Apr 2007
Dr. Annabelle Rajaseharan Vs The Secretary to Government, Health and Family Welfare Department, The Director of Medical Education and The Dean, Kilpauk Medical College
Madras High Court · (2007) 04 MAD CK 0142
High Courts16 Apr 2007Allowed
M. Mani Vs Management of Bharat Heavy Electricals Limited and The Presiding Officer, Labour Court
Madras High Court · (2007) 3 LLJ 282
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 2A(2)Penal Code, 1860 (IPC) — Section 381
High Courts16 Apr 2007
Jebamalai and Others Vs State
Madras High Court · (2007) 04 MAD CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Apr 2007Dismissed
Somu Asari and Others Vs R. Varadarajan
Madras High Court · (2007) 04 MAD CK 0110
High Courts16 Apr 2007Dismissed
Commissioner of Income Tax Vs T.V.S. Sewing Needles Ltd.
Madras High Court · (2008) 302 ITR 13
Income Tax Act, 1961 — Section 2(11), 260A, 32(1), 41(2), 80HHC
High Courts13 Apr 2007Dismissed
Smt. S. Lakshmi Senior Tax Assistant and S. Ramprasad Data Entry Operator Grade A Vs Union of India (UOI) and Others
Madras High Court · (2007) 04 MAD CK 0289
Central Excise and Customs Department Senior Tax Assistants (Grade C Posts) Recruitment Rules, 2003 — Rule 4, 4(4), 5Constitution of India, 1950 — Article 12, 14, 16, 309
High Courts13 Apr 2007Allowed
Mr. Jahubar Vs Mr. D. Prabakaran and Mr. D. Ravi
Madras High Court · (2007) 04 MAD CK 0272
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 207, 313Penal Code, 1860 (IPC) — Section 323, 34, 341