High Courts22 Jun 2007Dismissed
Commissioner of Income Tax Vs Rane (Madras) Ltd.
Madras High Court · (2008) 215 CTR 250 : (2007) 293 ITR 459
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 81 of 157
High Courts22 Jun 2007Allowed
Poongodi Vs State
Madras High Court · (2007) 06 MAD CK 0008
Penal Code, 1860 (IPC) — Section 379, 380, 392, 457, 506Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 2
High Courts22 Jun 2007Allowed
R. Jayalakshmi Vs State of Tamil Nadu
Madras High Court · (2007) 06 MAD CK 0005
Penal Code, 1860 (IPC) — Section 147, 148, 294, 307, 323
High Courts21 Jun 2007Dismissed
Ramesh Vs The State
Madras High Court · (2007) 06 MAD CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338
High Courts21 Jun 2007Dismissed
V. Perumal Vs Union of India (UOI)
Madras High Court · (2007) 06 MAD CK 0217
Evidence Act, 1872 — Section 3
High Courts21 Jun 2007
A.N. Mohammed Ibrahim Vs Shahidunnisa rep. by his power agent N. Mohideen Sherrif
Madras High Court · (2007) 06 MAD CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 200, 207Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts21 Jun 2007Dismissed
Commissioner of Income Tax Vs Adyar Gate Hotel Ltd.
Madras High Court · (2007) 06 MAD CK 0199
High Courts21 Jun 2007Allowed
D. Aravinth and Others Vs The State of Tamil Nadu and The Chairman, Velammal Matric Higher Secondary School
Madras High Court · AIR 2007 Mad 300 : (2007) 3 LW 394
Constitution of India, 1950 — Article 21, 41
High Courts21 Jun 2007Dismissed
Commissioner of Income Tax Vs India Nippon Electricals Ltd.
Madras High Court · (2008) 302 ITR 49
Income Tax Act, 1961 — Section 154, 80HH, 80HHC, 80I
High Courts21 Jun 2007Dismissed
Commissioner of Income Tax Vs Electro Polychem Ltd.
Madras High Court · (2008) 217 CTR 371 : (2007) 294 ITR 661
High Courts21 Jun 2007Allowed
R. Nirmalkumar, A. Charmaraj, Bagyaraj and K. Ezhilan Vs The Registrar, Tamil Nadu Dr. Ambedkar Law University, State of Tamil Nadu, The Bar Council of Tamil Nadu and The Bar Council of India
Madras High Court · AIR 2007 Mad 263
Constitution of India, 1950 — Article 14, 226Professional Educational Institutions Act, 2006 — Section 2
High Courts21 Jun 2007
M. Subbaiah Vs P. Arumugakani and Others
Madras High Court · (2007) 06 MAD CK 0093
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9Constitution of India, 1950 — Article 14, 246Registration Act, 1908 — Section 22A
High Courts21 Jun 2007Dismissed
The Management, Minjur Cooperative Agricultural Bank Vs The Collector and P. Subramanian
Madras High Court · (2007) 06 MAD CK 0069
Industrial Disputes Act, 1947 — Section 33(C)(1), 33(C)(2)Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts21 Jun 2007Dismissed
K.T.R. Chowdhry and C.H. Chandrasekar Rao Vs G. Mohan and Shanti
Madras High Court · (2007) 4 MLJ 682
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 17(1)
High Courts21 Jun 2007Dismissed
The Commissioner of Income Tax Vs A.V.K. Constructions Pvt. Ltd.
Madras High Court · (2007) 292 ITR 512
Income Tax Act, 1961 — Section 22, 27Transfer of Property Act, 1882 — Section 53A
High Courts21 Jun 2007Allowed
R. Murali, R. Umamaheswari, K.K. Ramesh Babu and Smt. K. Selvi Vs State of Tamilnadu and Others
Madras High Court · (2007) 06 MAD CK 0010
Constitution of India, 1950 — Article 226
High Courts20 Jun 2007Dismissed
Marimuthammal, D. Venkatachalam, Saraswathi and Ratinam @ Susheela Vs Vaithi and Others
Madras High Court · (2007) 4 MLJ 796
High Courts20 Jun 2007Allowed
V. Krishnamurthy Vs The Registrar, Central Administrative Tribunal, Madras Bench and Union of India (UOI)
Madras High Court · (2007) 06 MAD CK 0216
High Courts20 Jun 2007
A. Deyadoss and Others Vs State
Madras High Court · (2007) 06 MAD CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 207, 320Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 324
High Courts20 Jun 2007Dismissed
Brammagiri Vs Sivasubramaniam and Ayyasamy
Madras High Court · (2007) 3 CTC 718 : (2007) 4 MLJ 1234