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Madras High Court judgments, 2007

3,127 judgments · page 80 of 157

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High Courts28 Jun 2007Allowed

Devi Narayanan Housing Development Pvt. Ltd. Vs The Inspector General of Registration, Department of Registration, Government of Tamil Nadu, The District Revenue Officer (Stamps) and The Sub Registrar

Madras High Court · (2007) 5 CTC 60 : (2007) 5 MLJ 1337 : (2007) 4 RCR(Civil) 670

Stamp Act, 1899 — Section 47, 47(A), 47A(1), 6(2)
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High Courts27 Jun 2007Allowed

Syndicate Bank Vs K. Prakash and Another

Madras High Court · AIR 2007 Mad 307

Contract Act, 1872 — Section 133, 134, 135, 137, 139Limitation Act, 1908 — Section 28Limitation Act, 1963 — Section 18, 19, 20, 20(2), 21(2)
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High Courts27 Jun 2007Dismissed

Colour Sense Vs Commercial Tax Officer

Madras High Court · (2009) 23 VST 434

Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 3(1), 3(2), 31, 3B, 3G
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High Courts27 Jun 2007Allowed

Booji Vs Chinnavan

Madras High Court · (2007) 06 MAD CK 0117

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High Courts27 Jun 2007Dismissed

Commissioner of Income Tax Vs TVS Lean Logistics Ltd.

Madras High Court · (2007) 212 CTR 523 : (2007) 293 ITR 432

Income Tax Act, 1961 — Section 32(1)
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High Courts27 Jun 2007

Annadurai Vs State

Madras High Court · (2007) 06 MAD CK 0061

Penal Code, 1860 (IPC) — Section 323, 325, 354, 376
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High Courts27 Jun 2007Dismissed

Kaliammal (died) and Others Vs K. Periasamy and Others

Madras High Court · (2007) 06 MAD CK 0058

Hindu Succession Act, 1956 — Section 22
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High Courts26 Jun 2007Allowed

A. Ismailkhan (died) and 17 others Vs Lalitha Devi and Others

Madras High Court · (2007) 06 MAD CK 0153

Transfer of Property Act, 1882 — Section 10, 11
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High Courts26 Jun 2007Dismissed

M. Jayaraman Vs The State of Tamil Nadu and Others

Madras High Court · (2007) 06 MAD CK 0109

Read judgment
High Courts26 Jun 2007Dismissed

B. Justin Immanuel and Others Vs N. Suresh and Others

Madras High Court · (2008) 2 LLJ 518

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High Courts26 Jun 2007Dismissed

S. Balakrishnan Vs State

Madras High Court · (2007) 06 MAD CK 0070

Penal Code, 1860 (IPC) — Section 279, 304, 304(A)
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High Courts25 Jun 2007Allowed

Tvl. Shree Knit Wear Vs The Commercial Tax Officer

Madras High Court · (2007) WritLR 818

Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 51, 52Tamil Nadu General Sales Tax Rules, 1959 — Rule 52
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High Courts25 Jun 2007Dismissed

Centre for Entrepreneurship Development Vs Madurai Kamaraj University

Madras High Court · (2008) 2 LW 788

Read judgment
High Courts25 Jun 2007Allowed

A. Kalyani Ammal (died) and Others Vs State of Tamil Nadu

Madras High Court · (2007) 06 MAD CK 0112

Tamil Nadu General Sales Tax Act, 1959 — Section 24(A), 51
Read judgment
High Courts25 Jun 2007

Prof. Dr. S. Anandalakshmy, Convenor, Concerned Citizens' Committee Vs Government of India and Others

Madras High Court · AIR 2007 Mad 310 : (2007) 3 LW 677 : (2007) 4 MLJ 689

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High Courts22 Jun 2007Dismissed

Commissioner of Income Tax Vs Viswapriya Financial Services and Securities Ltd.

Madras High Court · (2008) 303 ITR 122

Income Tax Act, 1961 — Section 115O(2), 194A, 194B, 2(28A), 201
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High Courts22 Jun 2007Dismissed

G. Ravi Kumar Vs The Chairman and DG of Ordnance Factory Board and Another

Madras High Court · (2008) 116 FLR 80

Apprentices Act, 1961 — Section 22(1), 22(2)Tamil Nadu Medical Subordinate Service Rules — Rule 16
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High Courts22 Jun 2007Dismissed

Commissioner of Income Tax Vs Faizan Shoes P. Ltd.

Madras High Court · (2008) 304 ITR 156

Income Tax Act, 1961 — Section 115J, 115JA, 154, 260A, 80HHC
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High Courts22 Jun 2007Dismissed

S. Rajan Vs A. Suriyanarayanan and 5 others (Respondents 2 to 6 are given up)

Madras High Court · (2007) 06 MAD CK 0163

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, Order 21 Rule 104, Order 21 Rule 97, Order 21 Rule 98(2), Order 8 Rule 10
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High Courts22 Jun 2007

Senthur Pandian Vs The State of Tamilnadu

Madras High Court · (2007) 06 MAD CK 0114

Penal Code, 1860 (IPC) — Section 406, 498(A)
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