High Courts12 Dec 2007
Tamil Nadu Public works Department Employees Welfare Association and Others Vs State of Tamil Nadu and Others
Madras High Court · (2007) 12 MAD CK 0116
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 8 of 157
High Courts12 Dec 2007Allowed
Kanyakumari Mavatta Meen Pedikkum Thozhilalar Sangam and S. Joseph Gerald Vs Government of Tamil Nadu S. Surjith Vs Government of Tamil Nadu and The Secretary, Tamil Nadu Engineering Admission, Anna University
Madras High Court · (2008) 3 MLJ 448
Constitution of India, 1950 — Article 15(4)
High Courts12 Dec 2007
B. Sridhar Vs Director General of Police, Inspector General of Police and Commissioner of Police
Madras High Court · (2007) 12 MAD CK 0111
High Courts12 Dec 2007
Ramalingam and Others Vs The Inspector General of Registration, Registration Department, The District Registrar (Societies), The Tahsildar and Navaladian Small farmers Lift Irrigation Society
Madras High Court · (2007) 12 MAD CK 0097
Tamil Nadu Societies Registration Act, 1975 — Section 34, 36
High Courts12 Dec 2007Dismissed
M. Manohar Vs The State of Tamil Nadu and Others
Madras High Court · (2007) 12 MAD CK 0070
Industrial Disputes Act, 1947 — Section 12(3)Tamil Nadu Co-operative Societies Act, 1961 — Section 12, 18, 180(1), 181(1), 24
High Courts12 Dec 2007
Lakshmi Natesan Vs Periasamy and Others
Madras High Court · (2007) 12 MAD CK 0069
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(3)
High Courts12 Dec 2007
K. Ramesh and Others Vs State of Tamil Nadu and Others
Madras High Court · (2007) 12 MAD CK 0068
Constitution of India, 1950 — Article 309
High Courts12 Dec 2007
The Inspector General of Registration and The Sub-Registrar Vs M. Gandhimathi and Others
Madras High Court · (2008) 3 MLJ 1333
Stamp Act, 1899 — Section 47A, 47A(1), 47A(2), 47A(3)
High Courts12 Dec 2007
N. Subburam Vs The Executive Engineer and Administrative Officer, Tirunelveli Housing Unit, Tamil Nadu Housing Board
Madras High Court · (2007) 12 MAD CK 0044
High Courts11 Dec 2007Dismissed
The Superintending Engineer, Coimbatore Electricity Distribution Vs Ramaswamy
Madras High Court · (2007) 12 MAD CK 0275
Fatal Accidents Act, 1855 — Section 4
High Courts11 Dec 2007
V. Rathinam and Others Vs The Central Administrative Tribunal and Union of India (UOI)
Madras High Court · (2007) 12 MAD CK 0274
High Courts11 Dec 2007
D. Ramani Mohan (Deceased) and Others Vs The Commissioner, Krishnagiri Municapality and Indian Bank
Madras High Court · (2008) 1 LW 940
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4Tamil Nadu District Municipalities Act, 1920 — Section 84, 85, 89
High Courts11 Dec 2007Dismissed
M.K. Madhivadanan Vs R. Samarasam
Madras High Court · (2008) 2 CTC 659
Arbitration and Conciliation Act, 1996 — Section 5, 8, 8(1)
High Courts11 Dec 2007Dismissed
TNEB Thozhilalar Aykkia Sangam Vs Tamilnadu Electricity Board
Madras High Court · (2007) 12 MAD CK 0232
Electricity (Supply) Act, 1948 — Section 5
High Courts11 Dec 2007
Bharat Pertoleum Corporation Ltd. Vs Sree Venkateswara Service Station
Madras High Court · (2007) 12 MAD CK 0196
High Courts11 Dec 2007
Bharathiyar Industrial Training Centre Vs The Directorate General of Employment and Training and Others
Madras High Court · (2007) 12 MAD CK 0195
High Courts11 Dec 2007
S. Thyagarajan and Oriental Insurance Co. Ltd. Vs P. Ashok Kumar and A. Senthamil Selvi
Madras High Court · (2007) 12 MAD CK 0194
High Courts11 Dec 2007
Tamilnadu Small Industries Development Corporation Ltd. Vs Sathya Constructions and T. Arulraj, Sole Arbitrator
Madras High Court · (2008) 2 LW 1115
Arbitration and Conciliation Act, 1996 — Section 11(6), 28(3), 31(7), 34