High Courts13 Dec 2007Allowed
Rajendra Babu @ Babu and Ezhilan @ Ezhilarasan Vs State
Madras High Court · (2007) 12 MAD CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 109, 302, 34, 506
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 7 of 157
High Courts13 Dec 2007Allowed
The Chintadripet Middle School Vs The Government of Tamil Nadu and Others
Madras High Court · (2007) 12 MAD CK 0212
Constitution of India, 1950 — Article 226Private Schools Rules — Rule 15(2)(1)
High Courts13 Dec 2007Allowed
Dr. Jayakumar @ Javid Kamal Vs State and M. Vijayalakshmi
Madras High Court · (2007) 12 MAD CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 161, 198Penal Code, 1860 (IPC) — Section 494
High Courts13 Dec 2007
Ganesan and Kanniappan Vs N. Sekar, Indirani Ammal, Elumalai and Lakshmi Ammal
Madras High Court · (2007) 12 MAD CK 0092
Civil Procedure Code, 1908 (CPC) — Section 47Partition Act, 1893 — Section 2, 4
High Courts13 Dec 2007Allowed
Kumbakonam Central Co-op. Bank Employees Union Vs The Presiding Officer, Labour Court and The Management of Kumbakonam Central Co-op. Bank Limited
Madras High Court · (2008) WritLR 567
High Courts13 Dec 2007
Tamil Nadu State Transport Corporation Ltd. Vs Rajarathinam and A. Sampath
Madras High Court · (2007) 12 MAD CK 0020
High Courts13 Dec 2007Dismissed
S.R. Ramalingam Vs R. Vivekanandan and Others
Madras High Court · (2008) 1 LW 967 : (2008) 1 MLJ 180
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 4
High Courts13 Dec 2007Dismissed
The Registrar, Tamil Nadu Agricultural University, The Dean (Agri), Tamil Nadu Agricultural University and The Controller, Tamil Nadu Agricultural University Vs K. Balasubramanian
Madras High Court · (2007) 12 MAD CK 0018
High Courts13 Dec 2007
Special Officer, Ramanathapuram District Co-operative Central Bank Limited Vs S. Sebastian and The State of Tamil Nadu
Madras High Court · (2007) 12 MAD CK 0017
Constitution of India, 1950 — Article 226
High Courts12 Dec 2007Dismissed
Commissioner of Income Tax Vs D.B. Finance (P) Ltd.
Madras High Court · (2010) 322 ITR 222
High Courts12 Dec 2007Dismissed
N. Selvam Vs The Special Tahsildar-Land Acquisition, Harijan Welfare Sengam and The District Collector
Madras High Court · (2007) 12 MAD CK 0229
Constitution of India, 1950 — Article 46Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 16, 4, 4(1)Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979 — Rule 3, 5
High Courts12 Dec 2007Dismissed
R.K. Textiles (India) Vs The Asst. Commissioner of Income Tax, Business Range - IV
Madras High Court · (2007) 12 MAD CK 0226
Income Tax Act, 1961 — Section 143(1), 143(3), 80HHC
High Courts12 Dec 2007Dismissed
Union of India (UOI) Vs The Central Administrative Tribunal, HVF Employees Union and V. Siva Kumar
Madras High Court · (2007) 12 MAD CK 0216
High Courts12 Dec 2007Dismissed
S. Thilagavathy, S. Sivakumar, S. Sankar and S. Senthilkumar Vs The Chief Controlling Revenue Authority and Inspector General of Registration, The Assistant Inspector General of Registration and The Sub-Registrar
Madras High Court · (2007) 12 MAD CK 0203
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 57(1)
High Courts12 Dec 2007Allowed
The Inspector General of Police, (Technical Services), Police Telecommunication and The Deputy Inspector General of Police, (Technical Services), Police Telecommunication Vs A. Malaichamy and Others
Madras High Court · (2007) 12 MAD CK 0202
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts12 Dec 2007Dismissed
Ponnusamy Chettiar Vs The Special Tahsildar, Adi Dravidar Welfare and Land Acquisition and The Collector
Madras High Court · (2008) 1 MLJ 1297
Constitution of India, 1950 — Article 46Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979 — Rule 3
High Courts12 Dec 2007
The Oriental Insurance Company Ltd. Vs K. Chinnathaal, K. Palanisamy, K. Kumaravel and P. Govindaraj
Madras High Court · (2007) 12 MAD CK 0187
High Courts12 Dec 2007Dismissed
J. Rahamathulla Khan, Correspondent, J.K.M. Matriculation School Vs Director, Directorate of Matriculation Schools and Inspector of Matriculation Schools
Madras High Court · (2007) 12 MAD CK 0172
High Courts12 Dec 2007Dismissed
T. Gunasekaran Vs The Revenue Divisional Officer
Madras High Court · (2007) 12 MAD CK 0120
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 17(1)
High Courts12 Dec 2007Allowed
J. Kumaraguru and Others Vs Union of India (UOI), The Director of Animal Husbandry and Animal Welfare Department, The Director of Accounts and Treasuries and The Central Administrative Tribunal, Madras Bench
Madras High Court · (2007) 12 MAD CK 0117