COURT ARCHIVE

Madras High Court judgments, 2007

3,127 judgments · page 21 of 157

High Courts21 Nov 2007Allowed

Kaliappan Vs The State of Tamil Nadu

Madras High Court · (2007) 11 MAD CK 0068

Constitution of India, 1950 — Article 14Hindu Religious and Charitable Endowments Subordinate Service Rules — Rule 2Tamil Nadu State Subordinate Officers Service Rules — Rule 35

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High Courts21 Nov 2007Dismissed

Annamalai Cotton Mills Ltd. Vs The State of Tamil Nadu

Madras High Court · (2007) 11 MAD CK 0067

Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 22Tamil Nadu General Sales Tax Act, 1959 — Section 16, 31

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High Courts21 Nov 2007Dismissed

Kongarar Spinners Ltd. Vs Mr. S. Sankaralingam, Enforcement Officer, Employees Provident Funds

Madras High Court · (2007) 11 MAD CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(1), 472, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14A, 6, 6AMetaliferous Regulations, 1926 — Regulation 3

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High Courts21 Nov 2007

S. Anthony Vs The Registrar, The Tamil Nadu Taxation Special Tribunal and The Commercial Tax Officer, (FAC)

Madras High Court · (2009) 20 VST 654

Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 31(1), 3B

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High Courts21 Nov 2007Dismissed

Asian Paints India Ltd. Vs Union of India (UOI)

Madras High Court · (2008) 227 ELT 192 : (2008) WritLR 211

Central Excise Rules, 1944 — Rule 57ACustoms Tariff Act, 1975 — Section 3

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High Courts21 Nov 2007

The Oriental Insurance Co. Ltd. Vs K. Lakshmi and Others

Madras High Court · (2007) 11 MAD CK 0057

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High Courts21 Nov 2007Dismissed

Samsudeen Vs The Secretary to Govt. of Tamil Nadu, Home, Prohibition and Excise Department and The Commissioner of Police

Madras High Court · (2008) CriLJ 1872

Penal Code, 1860 (IPC) — Section 397, 506

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High Courts21 Nov 2007Dismissed

Tamil Nadu Temple Executive Officers Federation Vs The Secretary to Government, Government of Tamil Nadu, Hindu Religious and Charitable Endowments Department and The Commissioner of Hindu Religious Charitable Endowments

Madras High Court · (2007) 11 MAD CK 0034

Tamil Nadu Hindu Religious and Charitable Endowments Rules, 1960 — Rule 10, 10(3), 2, 2(2)

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High Courts21 Nov 2007Dismissed

B. Mathulingam and Others Vs The Deputy Registrar, Co-operative Societies and The Special Officer, The Nilgiris District Plantation Workers Co-operative Thrift and Credit Society Ltd.

Madras High Court · (2007) 11 MAD CK 0022

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High Courts21 Nov 2007

G. Murugan and Others Vs Government of Tamil Nadu and Others

Madras High Court · (2007) 11 MAD CK 0021

Constitution of India, 1950 — Article 309

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High Courts21 Nov 2007

National Bank for Agriculture and Rural Development Vs The Commissioner, Corporation of Chennai, The Member Secretary, Chennai Metropolitan Development Authority, M. Kesavan and ENVEE Enterprises

Madras High Court · (2007) 11 MAD CK 0020

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High Courts21 Nov 2007

C. Vijayalakshmi Vs The District Collector and The Special Deputy Tahsildar

Madras High Court · (2007) 11 MAD CK 0019

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3(3), 3(3B), 3(3C), 6A, 6A(3)

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High Courts21 Nov 2007Allowed

Ellumalai Vs The State of Tamil Nadu

Madras High Court · (2007) 11 MAD CK 0018

Penal Code, 1860 (IPC) — Section 294, 341, 379, 380, 392

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High Courts21 Nov 2007Dismissed

Commissioner of Income Tax Vs Shakthi Knitting Limited

Madras High Court · (2007) 11 MAD CK 0017

Income Tax Act, 1961 — Section 28, 80HHC

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High Courts21 Nov 2007Dismissed

Commissioner of Income Tax Vs Pioneer Asia Packing (P) Limited

Madras High Court · (2008) 214 CTR 202 : (2009) 310 ITR 198

Income Tax Act, 1961 — Section 148, 32(2)

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High Courts21 Nov 2007

The Secretary, Home Department, The District Collector and The Deputy Commissioner of Police, Armed Reserve Vs Sheela

Madras High Court · (2007) 11 MAD CK 0015

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High Courts21 Nov 2007Allowed

Selvam Vs The Director General of Police and Others

Madras High Court · (2007) 11 MAD CK 0014

Constitution of India, 1950 — Article 14, 16Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 6(1)

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High Courts21 Nov 2007

T.S. Krishnamoorthy Vs M. Balasubramanian

Madras High Court · (2007) 11 MAD CK 0013

Civil Procedure Code, 1908 (CPC) — Section 96(3)Constitution of India, 1950 — Article 226, 227

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High Courts21 Nov 2007Dismissed

Mani and Muthu Vs K.S. Santhana Krishnan

Madras High Court · (2008) 1 MLJ 567

Tamil Nadu Buildings (Lease and Rent Control) Act, 1969 — Section 10, 10(2), 10(3)

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High Courts20 Nov 2007Allowed

Masilamani Vs State

Madras High Court · (2007) 11 MAD CK 0288

Constitution of India, 1950 — Article 21, 22, 22(5)Madras Prohibition Act, 1937 — Section 4(1), 4(1A)

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