COURT ARCHIVE

Madras High Court judgments, 2007

3,127 judgments · page 154 of 157

High Courts05 Jan 2007Allowed

Jainul Arabunisha Vs The State of Tamil Nadu and Union of India (UOI)

Madras High Court · (2007) 01 MAD CK 0210

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 7, 7(1)Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 84, 85

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High Courts05 Jan 2007Dismissed

G. Annamalai Vs The Joint Director (Higher Secondary), The Chief Educational Officer, The District Educational Officer and The Secretary, Theagarayanagar Higher Secondary School

Madras High Court · (2007) 01 MAD CK 0206

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High Courts05 Jan 2007Dismissed

The Jawahar Mills Ltd. Vs General Diffutions and Sadasivam

Madras High Court · (2007) 2 ALD(Cri) 31 : (2007) 137 CompCas 28

Criminal Procedure Code, 1973 (CrPC) — Section 200, 207, 255(1), 313Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts05 Jan 2007Allowed

Kaliyaperumal, Kuthan and Durai Vs Pudupettai Chokkanathaswamy and S. Arunachalam

Madras High Court · (2007) 3 CTC 444

Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106

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High Courts05 Jan 2007

K. Ramaraj Vs The'Regional Transport Authority and The Secretary, Regional Transport Authority, Coimbatore South

Madras High Court · (2008) 1 MLJ 588

Constitution of India, 1950 — Article 226

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High Courts05 Jan 2007Dismissed

National Insurance Company Limited Vs Revathi, Jayachandran and Packiam

Madras High Court · (2008) 3 BC 6

Motor Vehicles Act, 1988 — Section 163A

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High Courts05 Jan 2007Allowed

Santhanam R. Vs Madura Coats Ltd. and Another

Madras High Court · (2007) 01 MAD CK 0151

Industrial Disputes Act, 1947 — Section 11

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High Courts05 Jan 2007Dismissed

Selvaraj (died) and Others Vs Narayanan Narayanan Vs Selvaraj, Rajasekaran and Gunasekaran

Madras High Court · (2007) 1 CTC 317 : (2007) 1 LW 834 : (2007) 2 MLJ 1140

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts05 Jan 2007Dismissed

Jagadeesh Prasad Vs K. Kuppusamy

Madras High Court · (2007) 1 CTC 382 : (2007) 4 LW 449 : (2007) 2 MLJ 648

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2), 10(3), 11, 11(1)

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High Courts05 Jan 2007Dismissed

K. Chinnathurai Vs Allimuthu and Others

Madras High Court · (2007) 01 MAD CK 0092

Madras Court Fees Act, 1955 — Section 40Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25, 40, 40(1)

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High Courts05 Jan 2007Dismissed

Pandiarajan and Another Vs State

Madras High Court · (2007) 01 MAD CK 0081

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High Courts05 Jan 2007Dismissed

P. Velraj Nadar and Others Vs The State of Tamil Nadu and Others

Madras High Court · (2007) 3 CTC 625 : (2008) 3 LW 69 : (2007) 4 MLJ 1090

Land Acquisition Act, 1894 — Section 23(1), 4(1), 48B, 6

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High Courts05 Jan 2007

Sashikala rep. by her power agent K. Sridharan Vs S.A. Sahida Beevi and Others

Madras High Court · (2007) 1 MLJ 856

Tamil Nadu Apartment Ownership Act, 1994 — Section 6(2), 6(3)Transfer of Property Act, 1882 — Section 54

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High Courts05 Jan 2007Allowed

National Insurance Co. Ltd., Mettupalayam Branch Vs Rangasamy (dead), Rangamma, Venkatachalapathi and Muthuselvan

Madras High Court · (2008) ACJ 791 : (2007) 1 MLJ 718

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 27Motor Vehicles Act, 1988 — Section 170, 173

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High Courts05 Jan 2007Dismissed

S. Chandrasekaran Vs Kumudha Ammal

Madras High Court · (2007) 01 MAD CK 0059

Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 44

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High Courts05 Jan 2007Dismissed

R. Nachimuthu Vs Arulmighu Dhandayuthapani Swamigal Thirukoil

Madras High Court · (2007) 01 MAD CK 0058

Removal of Encroachments on Lands or Buildings belonging to Religious Institutions Rules — Rule 3, 3(1), 4Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 78, 78(2), 78(3), 79(3), 80Transfer of Property Act, 1882 — Section 116

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High Courts05 Jan 2007Allowed