High Courts08 Jan 2007Dismissed
Kuppammal Vs Chinnathambi Padayachi and Others
Madras High Court · (2007) 01 MAD CK 0196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Madras High Court judgments, 2007
3,127 judgments · page 153 of 157
High Courts08 Jan 2007
Punjab National Bank and Another Vs R. Latha
Madras High Court · (2007) 01 MAD CK 0149
High Courts08 Jan 2007Dismissed
N. Radhakrishnan Vs Mastero Engineers
Madras High Court · (2007) 01 MAD CK 0106
Arbitration Act, 1940 — Section 8, 8(1), 8(2)
High Courts08 Jan 2007Dismissed
M. Kuppusamy Vs The Government of Tamil Nadu
Madras High Court · (2007) 01 MAD CK 0105
Constitution of India, 1950 — Article 30
High Courts08 Jan 2007Dismissed
V.R. Parthasarathy Vs Boominathan, B. Karpagasundari and State of Tamilnadu
Madras High Court · (2007) 3 LW 456 : (2007) 5 MLJ 376
Tamil Nadu Urban Land (Ceiling and Regulation) (Amendment) Act, 1996 — Section 35ATamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 10, 11, 11(3), 11(5), 12Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2, 3, 3(2), 4
High Courts08 Jan 2007Dismissed
Ammini George Vs Union of India (UOI) and Others
Madras High Court · (2007) 01 MAD CK 0090
Constitution of India, 1950 — Article 14, 16, 226
High Courts08 Jan 2007Allowed
Murugesan Vs State
Madras High Court · (2007) 01 MAD CK 0070
Penal Code, 1860 (IPC) — Section 302, 304, 324
High Courts08 Jan 2007Allowed
N.A. Jayashankar Vs The Managing Director, Tamil Nadu Water Supply and Drainage Board
Madras High Court · (2007) 01 MAD CK 0043
High Courts08 Jan 2007Dismissed
M.A. Abdul Jabbar Vs M.S. Muhammed Yahya
Madras High Court · (2007) 01 MAD CK 0042
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 11(4), 25, 8(5)
High Courts05 Jan 2007Allowed
K. Ramu Vs Adyar Ananda Bhavan and Muthulakshmi Bhavan
Madras High Court · (2007) 2 MLJ 907 : (2007) 34 PTC 689
Patents Act, 1970 — Section 104A, 108, 48
High Courts05 Jan 2007Dismissed
National Insurance Co. Ltd. Vs Senniappan, Chellammal and M. Senniappan Gounder
Madras High Court · (2009) ACJ 198 : (2007) 4 CTC 374 : (2007) 115 FLR 138
High Courts05 Jan 2007Allowed
Krishnan Vs The Secretary to Government, Food Co-operation and Consumer Protection Department, The District Magistrate and District Collector and The Secretary to Government, Food and Consumer Protection Department, Government of India
Madras High Court · (2007) 01 MAD CK 0295
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 7
High Courts05 Jan 2007Dismissed
Industrial Stores Trading Co. Vs Professional Circuit Boards Ltd. and Shyam Goenka
Madras High Court · (2007) 2 ALD(Cri) 5 : (2007) 3 BC 681 : (2007) 136 CompCas 462
Criminal Procedure Code, 1973 (CrPC) — Section 2, 200, 207, 219, 255(1)Evidence Act, 1872 — Section 85Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 7, 8, 9
High Courts05 Jan 2007Allowed
Chamundeeswari and P.R. Sridharan Vs The Commercial Tax Officer
Madras High Court · (2007) 2 CTC 149 : (2007) 78 SCL 151 : (2007) 6 VST 399
Revenue Recovery Act, 1890 — Section 8State Financial Corporations Act, 1951 — Section 29Tamil Nadu General Sales Tax Act, 1959 — Section 19A, 19B
High Courts05 Jan 2007
Mohan Vs T.R. Kumar and T.R. Krishnamurthy
Madras High Court · (2007) 01 MAD CK 0275
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25, 4
High Courts05 Jan 2007Dismissed
Jagadeesh Vs B.M. Billan
Madras High Court · AIR 2007 Mad 334 : (2007) 2 LW 1017
Registration Act, 1908 — Section 17, 32, 35, 36, 49Stamp Act, 1899 — Section 35, 38, 38(1), 57
High Courts05 Jan 2007Allowed
Kannathal and Others Vs Arulmighu Kanniammal Karuppasamy Thirukoil and State of Tamil Nadu
Madras High Court · (2007) 2 CTC 49 : (2007) 1 MLJ 725
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts05 Jan 2007Allowed
Clara Mathew and Elizabeth Mathew Vs T. Harendranath and The Original Insurance Company Limited
Madras High Court · (2007) 1 ACC 1 : (2008) ACJ 1837 : (2007) 1 MLJ 600
Motor Vehicles Act, 1988 — Section 149(2), 168
High Courts05 Jan 2007
The Tamilnadu Village Health Nurses' Association (Reg. No. 13/93) Vs The State of Tamilnadu and Others
Madras High Court · (2007) 01 MAD CK 0213
Penal Code, 1860 (IPC) — Section 341, 352, 506(II)
High Courts05 Jan 2007Dismissed
G. Annamalai Vs The Secretary and Commissioner, Education Department, Government of Tamil Nadu and Others
Madras High Court · (2007) 1 CTC 462 : (2007) 3 MLJ 171
Constitution of India, 1950 — Article 14, 16Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 18Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15, 15(4)